Showing 7171 - 7185 of 41947 judgements
13 November 2013
Supreme Court
39 pages
TRIBHUVANSHANKAR Vs AMRUTLAL

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-010316-010316 / 2013
Diary number: 14996 / 2008
Advocates: NIRAJ SHARMA Vs PRATIBHA JAIN

13 November 2013
Supreme Court
143 pages
BALWANT RAI SALUJA & ANR ETC.ETC. Vs AIR INDIA LTD..

Bench: CHANDRAMAULI KR. PRASAD,V. GOPALA GOWDA
Case number: C.A. No.-010264-010266 / 2013
Diary number: 24797 / 2011
Advocates: ANIRUDDHA P. MAYEE Vs RUCHI KOHLI

13 November 2013
Supreme Court
19 pages
STATE OF U.P. Vs AJAY KUMAR SHARMA

Bench: G.S. SINGHVI,C. NAGAPPAN
Case number: C.A. No.-010290-010290 / 2013
Diary number: 8789 / 2013
Advocates: M. R. SHAMSHAD Vs MUKESH K. GIRI

13 November 2013
Supreme Court
21 pages
CALCUTTA PORT TRUST Vs ANADI KUMAR DAS (CAPT)

Bench: G.S. SINGHVI,V. GOPALA GOWDA
Case number: C.A. No.-007148-007148 / 2008
Diary number: 13153 / 2007
Advocates: A. V. RANGAM Vs KAILASH CHAND

13 November 2013
Supreme Court
31 pages
SURINDER SINGH Vs STATE OF HARYANA

Bench: RANJANA PRAKASH DESAI,MADAN B. LOKUR
Case number: Crl.A. No.-001791-001791 / 2008
Diary number: 5626 / 2008
Advocates: S. JANANI Vs KAMAL MOHAN GUPTA

12 November 2013
Supreme Court
14 pages
SUKHVINDER SINGH Vs STATE OF PUNJAB

Bench: RANJANA PRAKASH DESAI,MADAN B. LOKUR
Case number: Crl.A. No.-001023-001023 / 2008
Diary number: 23596 / 2007
Advocates: AJAY PAL Vs KULDIP SINGH

12 November 2013
Supreme Court
25 pages
ANJANAPPA Vs STATE OF KARNATAKA

Bench: RANJANA PRAKASH DESAI,MADAN B. LOKUR
Case number: Crl.A. No.-001223-001223 / 2008
Diary number: 32746 / 2007
Advocates: DINESH KUMAR GARG Vs ANITHA SHENOY

12 November 2013
Supreme Court
4 pages
STATE OF HARYANA Vs RAJINDER

Bench: H.L. GOKHALE,KURIAN JOSEPH
Case number: Crl.A. No.-001931-001931 / 2013
Diary number: 10484 / 2010
Advocates: NARESH BAKSHI Vs SANJAY JAIN

12 November 2013
Supreme Court
7 pages
PARIWAR CO-OPERATIVE HNG.STY.LTD. Vs CHANDRASHEKAR M.VIRKUD

Bench: H.L. GOKHALE,KURIAN JOSEPH
Case number: C.A. No.-010240-010240 / 2013
Diary number: 24568 / 2008
Advocates: ANAGHA S. DESAI Vs M. J. PAUL

12 November 2013
Supreme Court
16 pages
M/S. GAYATRI PROJECT LTD. Vs M/S. SAI KRISHNA CONSTRUCTION

Bench: SURINDER SINGH NIJJAR,RANJANA PRAKASH DESAI
Case number: C.A. No.-001854-001854 / 2007
Diary number: 7497 / 2007
Advocates: ABHIJIT SENGUPTA Vs PRABHA SWAMI

12 November 2013
Supreme Court
93 pages
LALITA KUMARI Vs GOVT.OF U.P.& ORS.

Bench: P SATHASIVAM,B.S. CHAUHAN,RANJANA PRAKASH DESAI,RANJAN GOGOI,S.A. BOBDE
Case number: Writ Petition (crl.) 68 of 2008

11 November 2013
Supreme Court
0 pages
SURESH KUMAR Vs STATE OF HARYANA

Bench: RANJANA PRAKASH DESAI,MADAN B. LOKUR
Case number: Crl.A. No.-000218-000219 / 2009
Diary number: 13873 / 2008
Advocates: R. C. KOHLI Vs NARESH BAKSHI

11 November 2013
Supreme Court
3 pages
PHILOMENA DHANIN Vs STATE OF RAJASTHAN .

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: Crl.A. No.-001918-001918 / 2013
Diary number: 34279 / 2011
Advocates: V. K. SIDHARTHAN Vs PRAGATI NEEKHRA

11 November 2013
Supreme Court
3 pages
NATIONAL AGR.CO-OP. M.F.O.I. LTD(NAFED) Vs M/S. EARTHTECH ENTERPRISES LTD.

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: C.A. No.-010121-010121 / 2013
Diary number: 6274 / 2012
Advocates: SHEKHAR KUMAR Vs

11 November 2013
Supreme Court
17 pages
BHUPENDRA Vs STATE OF MADHYA PRADESH

Bench: RANJANA PRAKASH DESAI,MADAN B. LOKUR
Case number: Crl.A. No.-001774-001774 / 2008
Diary number: 2573 / 2008
Advocates: RAJESH Vs C. D. SINGH