Showing 7156 - 7170 of 41947 judgements
22 November 2013
Supreme Court
15 pages
STATE BANK OF INDIA Vs GRACURE PHARMACEUTICALS LTD.

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-010531-010532 / 2013
Diary number: 5868 / 2009
Advocates: SANJAY KAPUR Vs KAILASH CHAND

21 November 2013
Supreme Court
17 pages
SUBHASISH MONDAL @ BIJOY Vs STATE OF WEST BENGAL

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: Crl.A. No.-001391-001391 / 2008
Diary number: 9534 / 2007
Advocates: RUTWIK PANDA Vs AVIJIT BHATTACHARJEE

21 November 2013
Supreme Court
10 pages
E.S.I.C MEDICAL OFFICER'S ASSOCIATION Vs E.S.I.C

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: SLP(C) No.-035821-035821 / 2013
Diary number: 31193 / 2013
Advocates: S. K. VERMA Vs

21 November 2013
Supreme Court
8 pages
B. CHANDRIKA Vs SANTHOSH .

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: Crl.A. No.-001969-001969 / 2013
Diary number: 270 / 2013
Advocates: K. RAJEEV Vs

21 November 2013
Supreme Court
14 pages
DUDDILLA SRINIVASA SHARMA Vs V.CHRYSOLITE

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-010492-010492 / 2013
Diary number: 38733 / 2010
Advocates: ANNAM D. N. RAO Vs

21 November 2013
Supreme Court
11 pages
HARYANA WAKF BOARD Vs MUKESH KUMAR

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: SLP(C) No.-010947-010947 / 2012
Diary number: 8549 / 2012
Advocates: EQUITY LEX ASSOCIATES Vs SARLA CHANDRA

21 November 2013
Supreme Court
3 pages
MANTI DEVI (DEAD) THR. LRS. Vs STATE OF BIHAR

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: SLP(C) No.-003962-003962 / 2012
Diary number: 2935 / 2012
Advocates: AMIT PAWAN Vs GOPAL SINGH

20 November 2013
Supreme Court
13 pages
TAMIL NADU MERCANTILE BANK LTD Vs STATE THRU DEPUTY SUPTD OF POLICE&ANR

Bench: R.M. LODHA,SHIVA KIRTI SINGH
Case number: Crl.A. No.-001958-001958 / 2013
Diary number: 3433 / 2010
Advocates: VIKAS MEHTA Vs GEETHA KOVILAN

19 November 2013
Supreme Court
24 pages
BEENU RAWAT Vs UNION OF INDIA .

Bench: G.S. SINGHVI,SHIVA KIRTI SINGH,C. NAGAPPAN
Case number: W.P.(C) No.-000446-000446 / 2013
Diary number: 20017 / 2013
Advocates: PRASHANT BHUSHAN Vs

19 November 2013
Supreme Court
14 pages
GANESHA Vs SHARANAPPA

Bench: CHANDRAMAULI KR. PRASAD,KURIAN JOSEPH
Case number: Crl.A. No.-001948-001948 / 2013
Diary number: 3305 / 2009
Advocates: MANJEET KIRPAL Vs

19 November 2013
Supreme Court
21 pages
LEELA SHASHIKANT PURANDARE Vs ARVIND VISHU GOVANDE(D) THR. LR .

Bench: G.S. SINGHVI,V. GOPALA GOWDA
Case number: C.A. No.-010426-010427 / 2013
Diary number: 21615 / 2013
Advocates: JAYANT MOHAN Vs

19 November 2013
Supreme Court
22 pages
STATE OF U.P. Vs NAUSHAD

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: Crl.A. No.-001949-001949 / 2013
Diary number: 11147 / 2008
Advocates: KAMLENDRA MISHRA Vs PRANAB KUMAR MULLICK

19 November 2013
Supreme Court
17 pages
DALJIT KAUR Vs MUKTAR STEELS PVT LTD

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-010755-010755 / 2013
Diary number: 20403 / 2013
Advocates: ANIL KUMAR TANDALE Vs

18 November 2013
Supreme Court
27 pages
BRIHANMUMBAI MAHANAGARPALIKA Vs WILLINGDON SPORTS CLUB .

Bench: G.S. SINGHVI,V. GOPALA GOWDA
Case number: C.A. No.-005840-005840 / 2013
Diary number: 3169 / 2010
Advocates: SUCHITRA ATUL CHITALE Vs SHIV KUMAR SURI

18 November 2013
Supreme Court
8 pages
PEHLAD RAM Vs HARYANA URBAN DEV. AUTHORITY .

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: C.A. No.-010438-010438 / 2013
Diary number: 186 / 2013
Advocates: RAMESHWAR PRASAD GOYAL Vs