Showing 7141 - 7155 of 41947 judgements
25 November 2013
Supreme Court
18 pages
SARASWATHY Vs BABU

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: Crl.A. No.-001999-001999 / 2013
Diary number: 8453 / 2012
Advocates: T. HARISH KUMAR Vs KAILASH CHAND

25 November 2013
Supreme Court
22 pages
MANOHARAN Vs SIVARAJAN .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: C.A. No.-010581-010581 / 2013
Diary number: 21096 / 2012
Advocates: VIJAY KUMAR Vs B V DEEPAK

25 November 2013
Supreme Court
17 pages
DEVENDRA KISHANLAL DAGALIA Vs DWARKESH DIAMONDS PVT LTD

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: Crl.A. No.-001997-001998 / 2013
Diary number: 7116 / 2013
Advocates: K. N. RAI Vs

25 November 2013
Supreme Court
3 pages
KANTHAMMA Vs K. SHETTAPPA

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: C.A. No.-010752-010752 / 2013
Diary number: 39816 / 2012
Advocates: V. N. RAGHUPATHY Vs RAJESH MAHALE

25 November 2013
Supreme Court
22 pages
STATE OF GUJARAT Vs GIRISH RADHAKISHAN VARDE

Bench: G.S. SINGHVI,GYAN SUDHA MISRA
Case number: Crl.A. No.-001996-001996 / 2013
Diary number: 40058 / 2011
Advocates: HEMANTIKA WAHI Vs T. MAHIPAL

22 November 2013
Supreme Court
1 pages
ASHOK KUMAR AGGARWAL Vs C.B.I.

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: Crl.A. No.-001841-001841 / 2013
Diary number: 20276 / 2008
Advocates: P. N. PURI Vs GAUTAM NARAYAN

22 November 2013
Supreme Court
10 pages
ASHOK KUMAR AGGARWAL Vs UNION OF INDIA .

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: Crl.A. No.-001842-001842 / 2013
Diary number: 23281 / 2010
Advocates: Vs GAUTAM NARAYAN

22 November 2013
Supreme Court
26 pages
C.B.I Vs ASHOK KUMAR AGGARWAL

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: Crl.A. No.-001837-001837 / 2013
Diary number: 33260 / 2007
Advocates: B. KRISHNA PRASAD Vs P. N. PURI

22 November 2013
Supreme Court
36 pages
UNION OF INDIA Vs ASHOK KUMAR AGGARWAL

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: C.A. No.-009454-009454 / 2013
Diary number: 33064 / 2012
Advocates: ANIL KATIYAR Vs BALBIR SINGH GUPTA

22 November 2013
Supreme Court
15 pages
ASHOK KUMAR AGGARWAL Vs NEERAJ KUMAR

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: Crl.A. No.-001839-001839 / 2013
Diary number: 32680 / 2007
Advocates: Vs NIKHIL NAYYAR

22 November 2013
Supreme Court
1 pages
ASHOK KUMAR AGGARWAL Vs C.B.I..

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: Crl.A. No.-001840-001840 / 2013
Diary number: 20275 / 2008
Advocates: P. N. PURI Vs GAUTAM NARAYAN

22 November 2013
Supreme Court
55 pages
STATE OF JHARKHAND Vs HARIHAR YADAV .

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-010515-010515 / 2013
Diary number: 29238 / 2011
Advocates: TAPESH KUMAR SINGH Vs HINGORANI & ASSOCIATES

22 November 2013
Supreme Court
2 pages
GURCHARAN SINGH Vs SURJIT SINGH (D) THR. LRS.

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: SLP(C) No.-007735-007735 / 2010
Diary number: 2448 / 2010

22 November 2013
Supreme Court
14 pages
PATHAN MOHAMMED SULEMAN REHMATKHAN Vs STATE OF GUJARAT

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: SLP(C) No.-032507-032507 / 2013
Diary number: 32349 / 2013
Advocates: SUMITA RAY Vs

22 November 2013
Supreme Court
13 pages
SATNAM OVERSEAS Vs SANT RAM & CO.

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-010528-010528 / 2013
Diary number: 24592 / 2007
Advocates: SHANTANU KUMAR Vs D. S. MAHRA