Judgements

29 November 2013
Supreme Court
56 pages

AGRICULTURAL PRODUCE MARKET COMMITTEE Vs BIOTOR INDUSTRIES LTD.

Bench: G.S. SINGHVI,V. GOPALA GOWDA
Case number: C.A. No.-003130-003131 / 2008
Diary number: 17478 / 2007
Advocates: B. K. SATIJA Vs RABIN MAJUMDER

28 November 2013
Supreme Court
6 pages

POONAM TANDON Vs CHANCELLOR,LUCKNOW UNIVERSITY .

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: C.A. No.-010722-010722 / 2013
Diary number: 3055 / 2008
Advocates: KAILASH CHAND Vs B. K. SATIJA

28 November 2013
Supreme Court
16 pages

STATE OF WEST BENGAL Vs SANKAR GHOSH

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-010729-010729 / 2013
Diary number: 31949 / 2010
Advocates: Vs A. VENAYAGAM BALAN

28 November 2013
Supreme Court
13 pages

STATE OF RAJASTHAN Vs SHAMBHU KEWAT

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: Crl.A. No.-002018-002018 / 2013
Diary number: 33524 / 2012
Advocates: Vs RAMESHWAR PRASAD GOYAL

28 November 2013
Supreme Court
13 pages

S.K.RATTAN Vs UNION OF INDIA .

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: C.A. No.-001921-001922 / 2010
Diary number: 27247 / 2009
Advocates: D. S. CHAUHAN Vs SHREEKANT N. TERDAL

28 November 2013
Supreme Court
23 pages

MADHU @ MADHURANATHA Vs STATE OF KARNATAKA

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: Crl.A. No.-001357-001358 / 2011
Diary number: 17558 / 2011
Advocates: Vs V. N. RAGHUPATHY

27 November 2013
Supreme Court
7 pages

LAKHA RAM SHARMA Vs BALAR MARKETING P.LTD..

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-010679-010680 / 2013
Diary number: 30918 / 2012
Advocates: RAJEEV SHARMA Vs S. JANANI

27 November 2013
Supreme Court
4 pages

U.O.I. Vs S.C.KARMAKAR .

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: C.A. No.-006888-006888 / 2008
Diary number: 3648 / 2008
Advocates: B. KRISHNA PRASAD Vs DEBASIS MISRA

27 November 2013
Supreme Court
27 pages

B.THIRUMAL Vs ANANDA SIVAKUMAR

Bench: T.S. THAKUR,VIKRAMAJIT SEN
Case number: C.A. No.-010660-010662 / 2013
Diary number: 34210 / 2009
Advocates: PRABHA SWAMI Vs SHIV PRAKASH PANDEY

27 November 2013
Supreme Court
8 pages

NOIDA ENTREPRENEURS ASSOCN. Vs N O I D A

Bench: G.S. SINGHVI,V. GOPALA GOWDA
Case number: W.P.(C) No.-000150-000150 / 1997
Diary number: 3501 / 1997
Advocates: E. C. VIDYA SAGAR Vs

27 November 2013
Supreme Court
33 pages

K.C. BAJAJ Vs UNION OF INDIA

Bench: G.S. SINGHVI,KURIAN JOSEPH
Case number: C.A. No.-010640-010646 / 2013
Diary number: 36295 / 2010
Advocates: ROHIT KUMAR SINGH Vs ARVIND KUMAR SHARMA

26 November 2013
Supreme Court
82 pages

SARAH MATHEW Vs INST., CARDIO VASCULAR DISEASES .

Bench: P SATHASIVAM,B.S. CHAUHAN,RANJANA PRAKASH DESAI,RANJAN GOGOI,S.A. BOBDE
Case number: Crl.A. No.-000829-000829 / 2005
Diary number: 10432 / 2003
Advocates: PRABHA SWAMI Vs K. V. VIJAYAKUMAR

26 November 2013
Supreme Court
7 pages

CHIRONJILAL SHARMA HUF Vs UNION OF INDIA .

Bench: R.M. LODHA,MADAN B. LOKUR,KURIAN JOSEPH
Case number: C.A. No.-010601-010601 / 2013
Diary number: 37753 / 2011
Advocates: GAURAV AGRAWAL Vs ANIL KATIYAR

26 November 2013
Supreme Court
63 pages

INDRA SARMA Vs V.K.V.SARMA

Case number: Crl.A. No.-002009-002009 / 2013
Diary number: 16094 / 2012
Advocates: ANISH KUMAR GUPTA Vs RAMESHWAR PRASAD GOYAL

25 November 2013
Supreme Court
0 pages

SAROJ Vs SUNDER SINGH .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: C.A. No.-010582-010582 / 2013
Diary number: 16519 / 2012
Advocates: NITIN KUMAR THAKUR Vs ANIL KUMAR TANDALE