Showing 7111 - 7125 of 41947 judgements
06 December 2013
Supreme Court
8 pages
STATE OF RAJASTHAN Vs M/S BASANT AGROTECH (INDIA) LTD.

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-010867-010867 / 2012
Diary number: 4581 / 2012
Advocates: Vs SHWETA GARG

06 December 2013
Supreme Court
13 pages
MADAN Vs STATE OF MAHARASHTRA

Bench: P SATHASIVAM,RANJANA PRAKASH DESAI,RANJAN GOGOI
Case number: C.A. No.-010863-010863 / 2013
Diary number: 5545 / 2009
Advocates: SUDHANSHU S. CHOUDHARI Vs ASHA GOPALAN NAIR

05 December 2013
Supreme Court
15 pages
SASIDHAR REDDY SURA Vs STATE OF A.P. .

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-010836-010836 / 2013
Diary number: 25196 / 2012
Advocates: SUDHA GUPTA Vs GUNNAM VENKATESWARA RAO

05 December 2013
Supreme Court
9 pages
JOHN K ABRAHAM Vs SIMON C ABRAHAM

Bench: SURINDER SINGH NIJJAR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-002043-002043 / 2013
Diary number: 15706 / 2011
Advocates: KEDAR NATH TRIPATHY Vs JOGY SCARIA

05 December 2013
Supreme Court
30 pages
SISTER MINA LALITHA BARUWA Vs STATE OF ORISSA .

Bench: SURINDER SINGH NIJJAR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-002044-002044 / 2013
Diary number: 3521 / 2012
Advocates: JYOTI MENDIRATTA Vs MERUSAGAR SAMANTARAY

03 December 2013
Supreme Court
3 pages
RAM GOPAL YADAV Vs PARAMJEET KAUR

Bench: T.S. THAKUR,J. CHELAMESWAR
Case number: C.A. No.-010811-010811 / 2013
Diary number: 7384 / 2009
Advocates: NIDHI Vs SHALU SHARMA

02 December 2013
Supreme Court
9 pages
N.ANANTHA REDDY Vs ANSHU KATHURIA .

Bench: R.M. LODHA,SHIVA KIRTI SINGH
Case number: C.A. No.-010779-010780 / 2013
Diary number: 11825 / 2012
Advocates: LAWYER S KNIT & CO Vs G. RAMAKRISHNA PRASAD

02 December 2013
Supreme Court
13 pages
KN ASWATHNARAYANA SETTY(D) TR.LR. Vs STATE OF KARNATAKA .

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: SLP(C) No.-022311-022311 / 2012
Diary number: 6796 / 2012
Advocates: VAIJAYANTHI GIRISH Vs S. N. BHAT

29 November 2013
Supreme Court
11 pages
A.P.I.I.C.LTD Vs M/S TEAM-ASIA LAKHI SEMICONDUCTORS L.&AN

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-010753-010753 / 2013
Diary number: 30228 / 2011
Advocates: Y. RAJA GOPALA RAO Vs LAWYER S KNIT & CO

29 November 2013
Supreme Court
12 pages
MAA BINDA EXPRESS CARRIER Vs NORTHEAST FRONTIER RAILWAY .

Bench: T.S. THAKUR,VIKRAMAJIT SEN
Case number: C.A. No.-010751-010751 / 2013
Diary number: 19539 / 2012
Advocates: BIJOY KUMAR JAIN Vs SHREEKANT N. TERDAL

29 November 2013
Supreme Court
2 pages
STATE OF M.P. Vs DONGAR SINGH

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: Crl.A. No.-002030-002030 / 2013
Diary number: 12155 / 2013
Advocates: C. D. SINGH Vs

29 November 2013
Supreme Court
21 pages
M/S PARAGON RUBBER INDUSTRIES Vs M/S PRAGATI RUBBER MILLS .

Bench: SURINDER SINGH NIJJAR,A.K. SIKRI
Case number: C.A. No.-010745-010745 / 2013
Diary number: 21648 / 2011
Advocates: A. RAGHUNATH Vs DHARMENDRA KUMAR SINHA

29 November 2013
Supreme Court
20 pages
PURUSHOTHAM Vs STATE OF KARNATAKA .

Bench: SURINDER SINGH NIJJAR,A.K. SIKRI
Case number: C.A. No.-010747-010747 / 2013
Diary number: 35749 / 2011
Advocates: SUSHIL BALWADA Vs ANKUR S. KULKARNI

29 November 2013
Supreme Court
25 pages
HIMMAT SINGH Vs STATE OF M.P.

Bench: G.S. SINGHVI,SHIVA KIRTI SINGH,C. NAGAPPAN
Case number: C.A. No.-001247-001247 / 2007
Diary number: 9581 / 2006
Advocates: LAW ASSOCIATES Vs D. S. MAHRA

29 November 2013
Supreme Court
9 pages
HIMMAT SINGH Vs STATE OF M.P.

Bench: G.S. SINGHVI,SHIVA KIRTI SINGH,C. NAGAPPAN
Case number: C.A. No.-001248-001248 / 2007
Diary number: 9294 / 2006
Advocates: LAW ASSOCIATES Vs D. S. MAHRA