Showing 7096 - 7110 of 41947 judgements
11 December 2013
Supreme Court
4 pages
MANOHAR PRAJAPAT Vs STATE OF M.P.

Bench: RANJANA PRAKASH DESAI,J. CHELAMESWAR
Case number: Crl.A. No.-002084-002084 / 2013
Diary number: 38803 / 2013
Advocates: PRAVEEN SWARUP Vs

10 December 2013
Supreme Court
37 pages
SEBASTIAO LUIS FERNANDES(DEAD)BY LRS&ORS Vs K.V.P.SHASTRI .

Bench: G.S. SINGHVI,V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-006183-006183 / 2001
Diary number: 4476 / 1999
Advocates: V. D. KHANNA Vs

10 December 2013
Supreme Court
31 pages
CHATTERJEE PETROCHEM CO. Vs HALDIA PETROCHEMICALS LTD.

Bench: G.S. SINGHVI,V. GOPALA GOWDA
Case number: C.A. No.-010932-010932 / 2013
Diary number: 18466 / 2013
Advocates: PURNIMA BHAT Vs

10 December 2013
Supreme Court
48 pages
OSWAL AGRO MILLS LTD. Vs HINDUSTAN PETROLEUM CORP. LTD. .

Bench: G.S. SINGHVI,H.L. GOKHALE,RANJANA PRAKASH DESAI
Case number: C.A. No.-010933-010933 / 2013
Diary number: 14649 / 2012
Advocates: Vs SANJAY KAPUR

10 December 2013
Supreme Court
24 pages
VEER SINGH Vs STATE OF U.P.

Bench: SUDHANSU JYOTI MUKHOPADHAYA,C. NAGAPPAN
Case number: Crl.A. No.-000256-000257 / 2009
Diary number: 1082 / 2008
Advocates: S. K. VERMA Vs ABHISTH KUMAR

10 December 2013
Supreme Court
57 pages
DLF LIMITED Vs MANMOHAN LOWE .

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-010930-010930 / 2013
Diary number: 37763 / 2009
Advocates: RAJAN NARAIN Vs CHANDER SHEKHAR ASHRI

10 December 2013
Supreme Court
38 pages
ABHAY SINGH (DEAD) Vs STATE OF UTTAR PRADESH .

Bench: G.S. SINGHVI,C. NAGAPPAN
Case number: SLP(C) No.-025237-025237 / 2010
Diary number: 8862 / 2010
Advocates: SUSHIL KUMAR JAIN Vs GUNNAM VENKATESWARA RAO

09 December 2013
Supreme Court
34 pages
GLAXO SMITHKLINE PHARMACEUTICALS LTD. Vs UNION OF INDIA .

Bench: R.M. LODHA,KURIAN JOSEPH
Case number: C.A. No.-001939-001939 / 2004
Diary number: 3352 / 2003
Advocates: GAGRAT AND CO Vs PUNEET TANEJA

09 December 2013
Supreme Court
27 pages
RAJESHWAR SINGH Vs SUBRATA ROY SAHARA .

Bench: G.S. SINGHVI,K.S. RADHAKRISHNAN
Case number: CONMT.PET.(C) No.-000224-000224 / 2011
Diary number: 15217 / 2011
Advocates: B. KRISHNA PRASAD Vs ABHINAV MUKERJI

09 December 2013
Supreme Court
14 pages
MARY PAPPA JEBAMANI Vs GENESAN .

Bench: G.S. SINGHVI,GYAN SUDHA MISRA
Case number: Crl.A. No.-002061-002062 / 2013
Diary number: 8233 / 2011
Advocates: PETITIONER-IN-PERSON Vs M. A. CHINNASAMY

09 December 2013
Supreme Court
13 pages
MANOJ @ PANU Vs STATE OF HARYANA

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: Crl.A. No.-002063-002063 / 2013
Diary number: 27254 / 2013
Advocates: NITIN BHARDWAJ Vs

06 December 2013
Supreme Court
134 pages
B.S.N.L. Vs TELECOM REGULATORY AUTH.OF INDIA AND ORS

Bench: G.S. SINGHVI,B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-005253-005253 / 2010
Diary number: 21167 / 2010
Advocates: GAURAV SHARMA Vs

06 December 2013
Supreme Court
20 pages
ALSIA PARDHI Vs STATE OF M.P..

Bench: P SATHASIVAM,RANJANA PRAKASH DESAI,RANJAN GOGOI
Case number: Crl.A. No.-002048-002048 / 2013
Diary number: 35189 / 2012
Advocates: PRASHANT BHUSHAN Vs

06 December 2013
Supreme Court
12 pages
STATE OF M.P. Vs PRADEEP SHARMA

Bench: P SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-002049-002049 / 2013
Diary number: 10925 / 2013
Advocates: SAURABH MISHRA Vs

06 December 2013
Supreme Court
48 pages
LAKSHMANA RAO YADAVALLI Vs STATE OF A.P..

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-010884-010885 / 2013
Diary number: 25384 / 2012
Advocates: Vs GUNNAM VENKATESWARA RAO