Showing 7081 - 7095 of 41947 judgements
13 December 2013
Supreme Court
3 pages
NAIB SUBEDAR NARESH CHAND Vs UNION OF INDIA .

Bench: T.S. THAKUR,VIKRAMAJIT SEN
Case number: C.A. No.-011017-011017 / 2013
Diary number: 1231 / 2012
Advocates: KUMUD LATA DAS Vs B. V. BALARAM DAS

13 December 2013
Supreme Court
8 pages
SHERISH HARDENIA Vs STATE OF M.P.

Bench: T.S. THAKUR,VIKRAMAJIT SEN
Case number: Crl.A. No.-002087-002087 / 2013
Diary number: 23213 / 2008
Advocates: PARMANAND GAUR Vs MUSHTAQ AHMAD

12 December 2013
Supreme Court
48 pages
ERACH BOMAN KHAVAR Vs TUKARAM SRIDHAR BHAT .

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-011005-011005 / 2013
Diary number: 27378 / 2010
Advocates: K J JOHN AND CO Vs E. C. AGRAWALA

12 December 2013
Supreme Court
42 pages
ARASMETA CAPTIVE POWER CO. PVT. LTD & AN Vs LAFARGE INDIA P. LTD

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-011003-011003 / 2013
Diary number: 29482 / 2013
Advocates: BINA GUPTA Vs

12 December 2013
Supreme Court
9 pages
TUMMALA VENKATESHWAR RAO Vs STATE OF A.P.

Bench: SUDHANSU JYOTI MUKHOPADHAYA,S.A. BOBDE
Case number: Crl.A. No.-000552-000552 / 2011
Diary number: 27321 / 2010
Advocates: R. CHANDRACHUD Vs D. MAHESH BABU

12 December 2013
Supreme Court
0 pages
CHAIRMAN-CUM-MANAGING DIRECTOR Vs BHARAT CHANDRA BEHERA

Bench: SURINDER SINGH NIJJAR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-010996-010996 / 2013
Diary number: 17233 / 2008
Advocates: SUNITA SHARMA Vs K. SARADA DEVI

12 December 2013
Supreme Court
23 pages
DEAF EMPLOYEES WELF.ASSOCIATION Vs UNION OF INDIA .

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: W.P.(C) No.-000107-000107 / 2011
Diary number: 5615 / 2011
Advocates: ABHISTH KUMAR Vs

12 December 2013
Supreme Court
10 pages
FAKHRUZAMMA Vs STATE OF JHARKHAND

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: Crl.A. No.-002086-002086 / 2013
Diary number: 11636 / 2012
Advocates: RAMESHWAR PRASAD GOYAL Vs ANIL K. JHA

12 December 2013
Supreme Court
15 pages
SHALINI Vs NEW ENGLISH HIGH SCL.ASSN..

Bench: T.S. THAKUR,VIKRAMAJIT SEN
Case number: C.A. No.-010997-010997 / 2013
Diary number: 39644 / 2009
Advocates: ANAGHA S. DESAI Vs ASHA GOPALAN NAIR

12 December 2013
Supreme Court
12 pages
GHANSHYAM Vs STATE OF RAJASTHAN

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: Crl.A. No.-002085-002085 / 2013
Diary number: 27290 / 2009
Advocates: SARAD KUMAR SINGHANIA Vs MILIND KUMAR

11 December 2013
Supreme Court
13 pages
BANK OF BARODA Vs S.K. KOOL (D) THR LRS

Bench: CHANDRAMAULI KR. PRASAD,JAGDISH SINGH KHEHAR
Case number: C.A. No.-010956-010956 / 2013
Diary number: 20329 / 2009
Advocates: ARUN AGGARWAL Vs SHILPA SINGH

11 December 2013
Supreme Court
16 pages
KAMLESH KUMAR Vs STATE OF BIHAR

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: Crl.A. No.-002083-002083 / 2013
Diary number: 40489 / 2012
Advocates: AKHILESH KUMAR PANDEY Vs SAMIR ALI KHAN

11 December 2013
Supreme Court
26 pages
B.S.N.L. Vs BHURUMAL

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-010957-010957 / 2013
Diary number: 4762 / 2012
Advocates: ANKUR MITTAL Vs D. N. GOBURDHAN

11 December 2013
Supreme Court
24 pages
SAMTA AANDOLAN SAMITI Vs UNION OF INDIA .

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: W.P.(C) No.-000677-000677 / 2013
Diary number: 24340 / 2013
Advocates: RUCHI KOHLI Vs

11 December 2013
Supreme Court
98 pages
SURESH KUMAR KOUSHAL Vs NAZ FOUNDATION .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-010972-010972 / 2013
Diary number: 19841 / 2009
Advocates: PRAVEEN AGRAWAL Vs CHANCHAL KUMAR GANGULI