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17 December 2013
Supreme Court 5 pages ASHFAQ AHMED QUERESHI Vs NAMRATA CHOPRA .
Bench: B.S. CHAUHAN,S.A. BOBDE |
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17 December 2013
Supreme Court 17 pages STATE OF RAJASTHAN Vs BHAGWAN DAS AGRAWAL .
Bench: CHANDRAMAULI KR. PRASAD,M.Y. EQBAL |
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17 December 2013
Supreme Court 22 pages UNION OF INDIA Vs MAHARAJA SHREE UMAID MILLS
Bench: ANIL R. DAVE,DIPAK MISRA |
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17 December 2013
Supreme Court 17 pages YOGENDRA SINGH TOMAR Vs BAR COUNCIL OF UTTARAKHAND
Bench: ANIL R. DAVE,DIPAK MISRA |
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17 December 2013
Supreme Court 13 pages J.L.SOMAN Vs STATE OF BIHAR
Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA |
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17 December 2013
Supreme Court 61 pages MANOHAR LAL SHARMA Vs THE PRINCIPLE SECRETARY & OTHERS
Case number: Writ Petition (crl.) 120 of 2012 |
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17 December 2013
Supreme Court 0 pages BHUSAWAL MUNICIPAL COUNCIL Vs NIVRUTTI RAMCHANDRA PHALAK .
Bench: B.S. CHAUHAN,S.A. BOBDE |
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16 December 2013
Supreme Court 28 pages DALMIA CEMENT (BHARAT) LTD. Vs THE STATE OF TAMIL NADU AND ANR.
Bench: R.M. LODHA,J. CHELAMESWAR,MADAN B. LOKUR |
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16 December 2013
Supreme Court 19 pages RE:EXPLOI.OF CHILN.INJ ORPH.IN ST.OF T.N Vs UNION OF INDIA & ORS.
Bench: SURINDER SINGH NIJJAR,FAKKIR MOHAMED IBRAHIM KALIFULLA |
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13 December 2013
Supreme Court 15 pages M/S PRP EXPORT & ETC. Vs CHIEF SEC. GOVT. OF TAMIL NADU .
Bench: K.S. RADHAKRISHNAN,A.K. SIKRI |
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13 December 2013
Supreme Court 4 pages PROF. A. MARX Vs THE GOVERNMENT OF TAMIL NADU
Bench: K.S. RADHAKRISHNAN,A.K. SIKRI |
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13 December 2013
Supreme Court 14 pages HARYANA FINANCIAL CORPORATION Vs GURCHARAN SINGH
Bench: K.S. RADHAKRISHNAN,C. NAGAPPAN |
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13 December 2013
Supreme Court 6 pages INDERJEET ARYA Vs ICICI BANK LTD
Bench: K.S. RADHAKRISHNAN,A.K. SIKRI |
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13 December 2013
Supreme Court 10 pages KASHMIR SINGH Vs STATE OF HARYANA .
Bench: SURINDER SINGH NIJJAR,A.K. SIKRI |
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13 December 2013
Supreme Court 17 pages MGMT. OF SUNDARAM INDUSTRIES LTD. Vs SUNDARAM INDUSTRIES EMPLOYEE UNION
Bench: T.S. THAKUR,VIKRAMAJIT SEN |