Showing 7051 - 7065 of 41947 judgements
07 January 2014
Supreme Court
2 pages
KRISHNA KANTA MAJHI Vs STATE OF W.B

Bench: K.S. RADHAKRISHNAN,C. NAGAPPAN
Case number: SLP(C) No.-027126-027126 / 2013
Diary number: 26847 / 2013
Advocates: MOHIT PAUL Vs

07 January 2014
Supreme Court
18 pages
KESHAR BAI Vs CHHUNULAL

Bench: RANJANA PRAKASH DESAI,J. CHELAMESWAR
Case number: C.A. No.-000106-000106 / 2014
Diary number: 1550 / 2011
Advocates: NIRNIMESH DUBE Vs AMIT PAWAN

07 January 2014
Supreme Court
46 pages
STATE OF GUJARAT Vs KISHANBHAI

Bench: CHANDRAMAULI KR. PRASAD,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-001485-001485 / 2008
Diary number: 27833 / 2005
Advocates: HEMANTIKA WAHI Vs

06 January 2014
Supreme Court
13 pages
KICHHA SUGAR COMPANY LIMITED TR.GEN.MANG Vs TARAI CHINI MILL MAJDOOR UNION,UTTARKHAN

Bench: CHANDRAMAULI KR. PRASAD,JAGDISH SINGH KHEHAR
Case number: C.A. No.-000077-000077 / 2014
Diary number: 11324 / 2009
Advocates: VINAY GARG Vs

06 January 2014
Supreme Court
8 pages
DONTHULA RAVINDRANATH @ RAVINDER RAO Vs STATE OF A.P.

Bench: RANJANA PRAKASH DESAI,J. CHELAMESWAR
Case number: Crl.A. No.-000594-000594 / 2009
Diary number: 32087 / 2007
Advocates: EJAZ MAQBOOL Vs D. MAHESH BABU

06 January 2014
Supreme Court
15 pages
M.B. SURESH Vs STATE OF KARNATAKA

Bench: CHANDRAMAULI KR. PRASAD,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000985-000985 / 2007
Diary number: 15202 / 2007
Advocates: ADARSH UPADHYAY Vs V. N. RAGHUPATHY

06 January 2014
Supreme Court
15 pages
STATE(GNCT OF DELHI) Vs NARENDER

Bench: CHANDRAMAULI KR. PRASAD,KURIAN JOSEPH
Case number: Crl.A. No.-000025-000025 / 2014
Diary number: 28181 / 2012
Advocates: B. V. BALARAM DAS Vs HARISH PANDEY

06 January 2014
Supreme Court
34 pages
STATE OF T.NADU TR.INSP.OF POLICE Vs N SURESH RAJAN .

Bench: CHANDRAMAULI KR. PRASAD,M.Y. EQBAL
Case number: Crl.A. No.-000022-000023 / 2014
Diary number: 8967 / 2012
Advocates: M. YOGESH KANNA Vs

06 January 2014
Supreme Court
20 pages
NANDLAL WASUDEO BADWAIK Vs LATA NANDLAL BADWAIK

Case number: Crl.A. No.-000024-000024 / 2014
Diary number: 28336 / 2008
Advocates: ANAGHA S. DESAI Vs CHANDER SHEKHAR ASHRI

03 January 2014
Supreme Court
9 pages
T.S. SHYLAJA Vs ORIENTAL INSURANCE CO.

Bench: T.S. THAKUR,VIKRAMAJIT SEN
Case number: C.A. No.-000051-000051 / 2014
Diary number: 32143 / 2011
Advocates: ANJANA CHANDRASHEKAR Vs NAFIS A. SIDDIQUI

03 January 2014
Supreme Court
18 pages
PRAFUL MANOHAR RELE Vs KRISHNABAI NARAYAN GHOSALKAR .

Bench: T.S. THAKUR,VIKRAMAJIT SEN
Case number: C.A. No.-000050-000050 / 2014
Diary number: 2987 / 2010
Advocates: P. K. MANOHAR Vs ABHA R. SHARMA

03 January 2014
Supreme Court
5 pages
ISHWAR CHANDRA JAYASWAL Vs UNION OF INDIA .

Bench: T.S. THAKUR,VIKRAMAJIT SEN
Case number: C.A. No.-000048-000049 / 2014
Diary number: 14385 / 2012
Advocates: DEVASHISH BHARUKA Vs SHREEKANT N. TERDAL

03 January 2014
Supreme Court
19 pages
SHIVSHANKAR GURGAR Vs DILIP

Bench: RANJANA PRAKASH DESAI,JAGDISH SINGH KHEHAR
Case number: C.A. No.-000052-000052 / 2014
Diary number: 11277 / 2011
Advocates: T. MAHIPAL Vs

02 January 2014
Supreme Court
6 pages
SABERABIBI YAKUBBHAI SHAIKH Vs NATIONAL INS.CO.LTD..

Bench: SURINDER SINGH NIJJAR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-000008-000008 / 2014
Diary number: 398 / 2013
Advocates: O. P. BHADANI Vs

02 January 2014
Supreme Court
6 pages
SANDEEP THAPAR Vs SME TECHNOLOGIES P.LTD.

Bench: SURINDER SINGH NIJJAR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-000065-000065 / 2014
Diary number: 5109 / 2011
Advocates: SHEKHAR KUMAR Vs