Showing 7036 - 7050 of 41947 judgements
16 January 2014
Supreme Court
29 pages
SYED SADIQ ETC. Vs DIVISIONAL MANAGER,UNITED INDIA INS.CO.

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: C.A. No.-000662-000664 / 2014
Diary number: 11379 / 2012
Advocates: H. CHANDRA SEKHAR Vs DEBASIS MISRA

16 January 2014
Supreme Court
9 pages
VARINDER SINGH Vs STATE OF PUNJAB

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: Crl.A. No.-000147-000147 / 2014
Diary number: 25559 / 2013
Advocates: BALBIR SINGH GUPTA Vs

16 January 2014
Supreme Court
17 pages
PARMINDER @ LADKA POLA Vs STATE OF DELHI

Bench: A.K. PATNAIK,GYAN SUDHA MISRA
Case number: Crl.A. No.-000133-000133 / 2006
Diary number: 19501 / 2005
Advocates: PARMANAND GAUR Vs ANIL KATIYAR

16 January 2014
Supreme Court
23 pages
TULIP STAR HOTELS LTD. Vs SPECIAL DIRECTOR OF ENFORCEMENT

Bench: SURINDER SINGH NIJJAR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-000680-000680 / 2014
Diary number: 3393 / 2011
Advocates: E. C. AGRAWALA Vs B. KRISHNA PRASAD

15 January 2014
Supreme Court
20 pages
STATE OF RAJASTHAN Vs ROSHAN KHAN .

Bench: A.K. PATNAIK,GYAN SUDHA MISRA
Case number: Crl.A. No.-000079-000080 / 2005
Diary number: 12895 / 2004
Advocates: MILIND KUMAR Vs RAMESHWAR PRASAD GOYAL

15 January 2014
Supreme Court
13 pages
U.O.I Vs TILAK RAJ GANDHI

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-000309-000309 / 2014
Diary number: 23094 / 2013
Advocates: D. S. MAHRA Vs

13 January 2014
Supreme Court
3 pages
HARYANA DAIRY DEV. COOP. FED. LTD Vs JAGDISH LAL

Bench: B.S. CHAUHAN,J. CHELAMESWAR
Case number: SLP(C) No.-039434-039434 / 2013
Diary number: 39342 / 2013
Advocates: PRAGATI NEEKHRA Vs

10 January 2014
Supreme Court
34 pages
R. UNNIKRISHNAN Vs V.K. MAHANUDEVAN .

Bench: T.S. THAKUR,VIKRAMAJIT SEN
Case number: C.A. No.-003468-003468 / 2007
Diary number: 13050 / 2006
Advocates: MALINI PODUVAL Vs

10 January 2014
Supreme Court
18 pages
NATIONAL INSURANCE CO.LTD. Vs KIRPAL SINGH

Bench: T.S. THAKUR,VIKRAMAJIT SEN
Case number: C.A. No.-000256-000256 / 2014
Diary number: 10398 / 2008
Advocates: DUA ASSOCIATES Vs RANJAN MUKHERJEE

10 January 2014
Supreme Court
77 pages
HARDEEP SINGH Vs STATE OF PUNJAB .

Bench: P SATHASIVAM,B.S. CHAUHAN,RANJANA PRAKASH DESAI,RANJAN GOGOI,S.A. BOBDE
Case number: Crl.A. No.-001750-001750 / 2008
Diary number: 1111 / 2007
Advocates: ABHISTH KUMAR Vs KAMALDEEP GULATI

10 January 2014
Supreme Court
19 pages
STATE OF GUJARAT Vs RATANSINGH @ CHINUBHAI ANOPSINH CHAUHAN

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: Crl.A. No.-000403-000403 / 2007
Diary number: 544 / 2007
Advocates: HEMANTIKA WAHI Vs NIDHI

10 January 2014
Supreme Court
3 pages
STATE OF U.P.THR.EXE.ENGINEER Vs AMAR NATH YADAV

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: SLP(C) No.-000882-000882 / 2014
Diary number: 35185 / 2013
Advocates: ARDHENDUMAULI KUMAR PRASAD Vs

09 January 2014
Supreme Court
29 pages
H.M.SINGH Vs UNION OF INDIA

Bench: A.K. PATNAIK,JAGDISH SINGH KHEHAR
Case number: C.A. No.-000192-000192 / 2014
Diary number: 35037 / 2009
Advocates: PETITIONER-IN-PERSON Vs ANIL KATIYAR

08 January 2014
Supreme Court
17 pages
SADASHIV PRASAD SINGH Vs HARENDAR SINGH .

Bench: A.K. PATNAIK,JAGDISH SINGH KHEHAR
Case number: C.A. No.-000161-000161 / 2014
Diary number: 22467 / 2010
Advocates: ALOK KUMAR Vs VIVEK SINGH

07 January 2014
Supreme Court
23 pages
UNION OF INDIA Vs VASAVI CO-OP. HOUSING SOCIETY LTD.

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-004702-004702 / 2004
Diary number: 25234 / 2002
Advocates: B. V. BALARAM DAS Vs SRIDHAR POTARAJU