Showing 691 - 705 of 41947 judgements
12 September 2019
Supreme Court
13 pages
GANPATI BABJI ALAMWAR (D) BY LRS. Vs DIGAMBARRAO VENKATRAO BHADKE AND ORS. .

Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-003960-003960 / 2011
Diary number: 9041 / 2009
Advocates: ANIL KUMAR TANDALE Vs SHIVAJI M. JADHAV

12 September 2019
Supreme Court
82 pages
GENERAL MANAGER, ELECTRICAL RENGALI HYDRO ELECTRIC PROJECT Vs SRI GIRIDHARI SAHU

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE K.M. JOSEPH
Case number: C.A. No.-008071-008071 / 2010
Diary number: 16520 / 2008
Advocates: SHIBASHISH MISRA Vs RAMENDRA MOHAN PATNAIK

12 September 2019
Supreme Court
9 pages
MOHAN CHANDRA TAMTA (DEAD) THR. LRS Vs ALI AHMED (D) THR LRS

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-004610-004610 / 2014
Diary number: 19658 / 2009
Advocates: Reetu Sharma Vs

12 September 2019
Supreme Court
26 pages
M/S SHREE VISHAL PRINTERS LTD. ETC. ETC. Vs REGIONAL PROVIDENT FUND COMMISSIONER

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-004474-004474 / 2010
Diary number: 22686 / 2008
Advocates: PRAVEEN AGRAWAL Vs

12 September 2019
Supreme Court
18 pages
SERIOUS FRAUD INVESTIGATION OFFICE Vs NITTIN JOHARI

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-001381-001381 / 2019
Diary number: 29364 / 2019
Advocates: NEERAJ KUMAR SHARMA Vs

12 September 2019
Supreme Court
32 pages
THE STATE OF RAJASTHAN Vs TRILOK RAM

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE K.M. JOSEPH
Case number: C.A. No.-007215-007215 / 2019
Diary number: 34099 / 2017
Advocates: MILIND KUMAR Vs

12 September 2019
Supreme Court
5 pages
RAI BAHADUR NARAIN SINGH SUGAR MILLS LTD. Vs MANGEY RAM

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: C.A. No.-007218-007218 / 2019
Diary number: 27700 / 2019
Advocates: VINEET BHAGAT Vs

12 September 2019
Supreme Court
9 pages
PRABHASH KUMAR SINGH Vs THE STATE OF BIHAR (NOW JHARKHAND)

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: Crl.A. No.-000935-000935 / 2011
Diary number: 29689 / 2009
Advocates: SANJAY JAIN Vs RATAN KUMAR CHOUDHURI

11 September 2019
Supreme Court
14 pages
RAJA RAM Vs JAI PRAKASH SINGH

Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE B.R. GAVAI
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-002896-002896 / 2009
Diary number: 10254 / 2009
Advocates: GARIMA PRASHAD Vs MANOJ SWARUP AND CO.

11 September 2019
Supreme Court
10 pages
SURINDER KAUR (D) TR.LR. Vs BAHADUR SINGH(D) TR.LRS.

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-007424-007425 / 2011
Diary number: 23008 / 2009
Advocates: AJAY KUMAR TALESARA Vs RAMESHWAR PRASAD GOYAL

11 September 2019
Supreme Court
25 pages
BAJARANG SHYAMSUNDER AGARWAL Vs CENTRAL BANK OF INDIA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-001371-001371 / 2019
Diary number: 35218 / 2015
Advocates: NIKHIL GOEL Vs

11 September 2019
Supreme Court
7 pages
M/S. GOEL GANGA DEVELOPERS INDIA PVT. LTD. Vs UNION OF INDIA THROUGH SECRETARY MINISTRY OF ENVIRONMENT AND FOREST

Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-010854-010854 / 2016
Diary number: 37233 / 2016
Advocates: VENKITA SUBRAMONIAM T.R Vs

06 September 2019
Supreme Court
18 pages
M/S AVINASH HITECH CITY 2 SOCIETY Vs BODDU MANIKYA MALINI

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-007047-007049 / 2019
Diary number: 4520 / 2019
Advocates: TARUN GUPTA Vs

06 September 2019
Supreme Court
1 pages
K. SREEDHAR RAO Vs UNION OF INDIA MINISTRY OF LAW AND JUSTICE SECRETARY.

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: W.P.(C) No.-000300-000300 / 2016
Diary number: 15088 / 2016
Advocates: NAVIN PRAKASH Vs

06 September 2019
Supreme Court
7 pages
EX SEPOY SURENDRA SINGH YADAV Vs CHIEF RECORD OFFICER

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-007125-007126 / 2019
Diary number: 28984 / 2016
Advocates: SUDHANSU PALO Vs