Showing 7021 - 7035 of 41947 judgements
21 January 2014
Supreme Court
15 pages
JANATHA DAL PARTY Vs THE INDIAN NATIONAL CONGRESS

Bench: K.S. RADHAKRISHNAN,VIKRAMAJIT SEN
Case number: SLP(C) No.-038991-038991 / 2013
Diary number: 39181 / 2013
Advocates: CHANDRA BHUSHAN PRASAD Vs

21 January 2014
Supreme Court
7 pages
VIPLAV SHARMA Vs UNION OF INDIA .

Bench: K.S. RADHAKRISHNAN,VIKRAMAJIT SEN
Case number: W.P.(C) No.-000142-000142 / 2006
Diary number: 8133 / 2006
Advocates: ANIL KUMAR MISHRA-I Vs SUSHMA SURI

21 January 2014
Supreme Court
18 pages
M/S STANZEN TOYOTETSU INDIA P.LTD. Vs GIRISH V .

Bench: T.S. THAKUR,VIKRAMAJIT SEN
Case number: C.A. No.-000763-000768 / 2014
Diary number: 30611 / 2012
Advocates: RAJESH MAHALE Vs E. C. VIDYA SAGAR

21 January 2014
Supreme Court
36 pages
BISWANATH BHATTACHARYA Vs UNION OF INDIA .

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: C.A. No.-000772-000773 / 2014
Diary number: 26194 / 2007
Advocates: PRATIBHA JAIN Vs B. V. BALARAM DAS

21 January 2014
Supreme Court
6 pages
M.D.JACOB Vs UNITED INDIA INSURANCE LTD.

Bench: P SATHASIVAM,RANJAN GOGOI,SHIVA KIRTI SINGH
Case number: C.A. No.-005601-005602 / 2007
Diary number: 9144 / 2007
Advocates: Vs M. K. DUA

21 January 2014
Supreme Court
26 pages
INDIAN BANK ASSOCIATION Vs UNION OF INDIA .

Bench: K.S. RADHAKRISHNAN,VIKRAMAJIT SEN
Case number: W.P.(C) No.-000018-000018 / 2013
Diary number: 40625 / 2012
Advocates: MUDIT SHARMA Vs

21 January 2014
Supreme Court
156 pages
SHATRUGHAN CHAUHAN & ANR. Vs UNION OF INDIA & ORS.

Bench: P SATHASIVAM,RANJAN GOGOI,SHIVA KIRTI SINGH
Case number: Writ Petition (crl.) 55 of 2013

20 January 2014
Supreme Court
17 pages
PERUMAL Vs JANAKI

Bench: P SATHASIVAM,J. CHELAMESWAR
Case number: Crl.A. No.-000169-000169 / 2014
Diary number: 38959 / 2011
Advocates: T. HARISH KUMAR Vs

20 January 2014
Supreme Court
26 pages
STATE OF HARYANA Vs BHARTI TELETECH LTD.

Bench: H.L. DATTU,DIPAK MISRA,S.A. BOBDE
Case number: C.A. No.-006791-006791 / 2004
Diary number: 25632 / 2003
Advocates: KAMAL MOHAN GUPTA Vs BINA GUPTA

20 January 2014
Supreme Court
27 pages
JOSHINDER YADAV Vs STATE OF BIHAR

Bench: RANJANA PRAKASH DESAI,J. CHELAMESWAR
Case number: Crl.A. No.-000259-000259 / 2009
Diary number: 12343 / 2008
Advocates: GAURAV AGRAWAL Vs GOPAL SINGH

17 January 2014
Supreme Court
3 pages
DILBAGH SINGH Vs STATE OF UTTARANCHAL(NOW STATE OF UT)

Bench: SUDHANSU JYOTI MUKHOPADHAYA,KURIAN JOSEPH
Case number: Crl.A. No.-000156-000156 / 2014
Diary number: 25826 / 2013
Advocates: ASHOK MATHUR Vs

17 January 2014
Supreme Court
10 pages
RAM KISHAN Vs TARUN BAJAJ .

Bench: B.S. CHAUHAN,J. CHELAMESWAR
Case number: CONMT.PET.(C) No.-000336-000336 / 2013
Diary number: 21621 / 2013
Advocates: VIKAS MEHTA Vs

16 January 2014
Supreme Court
27 pages
EXE.ENGR.ROAD DEV.DIVISION NO.III Vs ATLANTA LTD.

Bench: A.K. PATNAIK,JAGDISH SINGH KHEHAR
Case number: C.A. No.-000673-000673 / 2014
Diary number: 15161 / 2013
Advocates: ABHA R. SHARMA Vs

16 January 2014
Supreme Court
17 pages
SH MEDICAL CENTER HOSPITAL Vs STATE OF KERALA

Case number: C.A. No.-000665-000665 / 2014
Diary number: 15934 / 2009
Advocates: SENTHIL JAGADEESAN Vs JOGY SCARIA

16 January 2014
Supreme Court
35 pages
KM. HEMA MISHRA Vs STATE OF UP .

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: Crl.A. No.-000146-000146 / 2014
Diary number: 34948 / 2012
Advocates: VIVEK SINGH Vs B. KRISHNA PRASAD