Showing 7006 - 7020 of 41947 judgements
28 January 2014
Supreme Court
8 pages
LACHOO RAM Vs HIMACHAL ROAD TRANSPORT CORPN.

Bench: P SATHASIVAM,RANJAN GOGOI,SHIVA KIRTI SINGH
Case number: C.A. No.-002570-002570 / 2008
Diary number: 25712 / 2005
Advocates: YASH PAL DHINGRA Vs BALRAJ DEWAN

28 January 2014
Supreme Court
5 pages
HANUMANAGOUDA Vs UNITED INDIA INS. CO. LTD. .

Bench: P SATHASIVAM,RANJAN GOGOI,SHIVA KIRTI SINGH
Case number: C.A. No.-005901-005901 / 2008
Diary number: 9291 / 2006
Advocates: VIJAY KUMAR Vs M. K. DUA

28 January 2014
Supreme Court
16 pages
MONTFORD BORTHERS OF ST.GABRIEL Vs UNITED INDIA INSURANCE .

Bench: P SATHASIVAM,RANJAN GOGOI,SHIVA KIRTI SINGH
Case number: C.A. No.-003269-003270 / 2007
Diary number: 5404 / 2004
Advocates: ASHWANI KUMAR Vs MANJEET CHAWLA

28 January 2014
Supreme Court
17 pages
VINOD KUMAR Vs STATE OF HARYANA .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: C.A. No.-000973-000974 / 2014
Diary number: 5899 / 2012
Advocates: SHARMILA UPADHYAY Vs JYOTI MENDIRATTA

28 January 2014
Supreme Court
14 pages
TAPASH KUMAR PAUL Vs BSNL

Bench: GYAN SUDHA MISRA,V. GOPALA GOWDA
Case number: C.A. No.-004980-004980 / 2014
Diary number: 11460 / 2013
Advocates: RAJAN K. CHOURASIA Vs

28 January 2014
Supreme Court
6 pages
SANJAY KUMAR Vs STATE OF BIHAR & ANR

Bench: B.S. CHAUHAN,J. CHELAMESWAR,M.Y. EQBAL
Case number: Special Leave Petition (crl.) 9967 of 2011

27 January 2014
Supreme Court
10 pages
DASAN Vs STATE OF KERALA

Bench: RANJANA PRAKASH DESAI,MADAN B. LOKUR
Case number: Crl.A. No.-000242-000242 / 2014
Diary number: 11225 / 2013
Advocates: C. K. SASI Vs

24 January 2014
Supreme Court
17 pages
SANJAY KUMAR Vs ASHOK KUMAR

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: C.A. No.-000896-000896 / 2014
Diary number: 18937 / 2013
Advocates: NITIN KUMAR THAKUR Vs

24 January 2014
Supreme Court
45 pages
WORLD SPORT GROUP (MAURITIUS) LTD. Vs MSM SATELLITE(SINGAPORE) PTE. LTD.

Bench: A.K. PATNAIK,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-000895-000895 / 2014
Diary number: 37981 / 2010
Advocates: DEVENDRA SINGH Vs SAMIR ALI KHAN

24 January 2014
Supreme Court
10 pages
ANAND AGRO CHEM INDIA LTD. Vs SURESH CHANDRA .

Bench: T.S. THAKUR,C. NAGAPPAN
Case number: C.A. No.-000897-000897 / 2014
Diary number: 28036 / 2013
Advocates: TAYENJAM MOMO SINGH Vs

24 January 2014
Supreme Court
14 pages
PUNE MUNICIPAL CORP.. Vs HARAKCHAND MISIRIMAL SOLANKI .

Case number: C.A. No.-000877-000877 / 2014
Diary number: 36573 / 2008
Advocates: J S WAD AND CO Vs ASHA GOPALAN NAIR

24 January 2014
Supreme Court
11 pages
RAVUTAPPA Vs STATE OF KARNATAKA

Bench: SUDHANSU JYOTI MUKHOPADHAYA,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-000760-000760 / 2005
Diary number: 27758 / 2004
Advocates: JAIL PETITION Vs

23 January 2014
Supreme Court
87 pages
DIPAK BABARIA Vs STATE OF GUJARAT .

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: C.A. No.-000836-000836 / 2014
Diary number: 37909 / 2012
Advocates: ANIRUDH SHARMA Vs VISHAL GUPTA

23 January 2014
Supreme Court
48 pages
M/S.MAMTA SURGICAL COTTON INDUSTRIES Vs ASSTT. COMMNR.(ANTI-EVASION), BHILWARA

Bench: H.L. DATTU,S.A. BOBDE
Case number: C.A. No.-007084-007084 / 2005
Diary number: 10103 / 2003
Advocates: DHARMENDRA KUMAR SINHA Vs SUSHIL KUMAR JAIN

21 January 2014
Supreme Court
5 pages
INDO ASIAN LTD. Vs STATE OF UTTRAKHAND

Bench: K.S. RADHAKRISHNAN,VIKRAMAJIT SEN
Case number: Crl.A. No.-000215-000215 / 2014
Diary number: 12820 / 2012
Advocates: SANJAY JAIN Vs JATINDER KUMAR BHATIA