Judgements

Showing 6991 - 7005 of 41947 judgements
03 February 2014
Supreme Court
25 pages
AVEEK SARKAR Vs STATE OF WEST BENGAL

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: Crl.A. No.-000902-000902 / 2004
Diary number: 10195 / 2004
Advocates: MANIK KARANJAWALA Vs AVIJIT BHATTACHARJEE

31 January 2014
Supreme Court
22 pages
OM PRAKASH CHAUTALA Vs KANWAR BHAN .

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-001785-001785 / 2014
Diary number: 13294 / 2010
Advocates: DHARMENDRA KUMAR SINHA Vs KAMAL MOHAN GUPTA

31 January 2014
Supreme Court
6 pages
BALDEV SINGH Vs STATE OF PUNJAB

Bench: K.S. RADHAKRISHNAN,VIKRAMAJIT SEN
Case number: Crl.A. No.-000503-000503 / 2014
Diary number: 26032 / 2013
Advocates: KAILASH CHAND Vs

31 January 2014
Supreme Court
22 pages
OCCUPATIONAL HEALTH & SAFETY ASSOCIATION Vs UNION OF INDIA .

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: W.P.(C) No.-000079-000079 / 2005
Diary number: 2786 / 2005
Advocates: JYOTI MENDIRATTA Vs

30 January 2014
Supreme Court
4 pages
LAXMI NARAIN MODI Vs UNION OF INDIA .

Bench: K.S. RADHAKRISHNAN,PINAKI CHANDRA GHOSE
Case number: W.P.(C) No.-000309-000309 / 2003
Diary number: 9063 / 2003
Advocates: PRANAB KUMAR MULLICK Vs

30 January 2014
Supreme Court
32 pages
SASI ENTERPRISES Vs ASSISTANT COMMISSIONER OF INCOME TAX

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: Crl.A. No.-000061-000061 / 2007
Diary number: 32070 / 2006
Advocates: PRANAB KUMAR MULLICK Vs B. V. BALARAM DAS

30 January 2014
Supreme Court
63 pages
GODREJ & BOYCE MFG.CO.LTD. Vs STATE OF MAHARASHTRA .

Bench: R.M. LODHA,MADAN B. LOKUR,KURIAN JOSEPH
Case number: C.A. No.-001102-001102 / 2014
Diary number: 11620 / 2008
Advocates: KHAITAN & CO. Vs ABHIJIT SENGUPTA

30 January 2014
Supreme Court
8 pages
SURJIT KAUR GILL Vs ADARSH KAUR GILL

Bench: H.L. GOKHALE,KURIAN JOSEPH
Case number: C.A. No.-008221-008221 / 2011
Diary number: 6766 / 2009
Advocates: GAURAV KEJRIWAL Vs B. VIJAYALAKSHMI MENON

29 January 2014
Supreme Court
14 pages
SHEESHRAM Vs STATE OF RAJASTHAN

Bench: SUDHANSU JYOTI MUKHOPADHAYA,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-000191-000191 / 2004
Diary number: 707 / 2004
Advocates: CHANDER SHEKHAR ASHRI Vs MILIND KUMAR

29 January 2014
Supreme Court
17 pages
SANJAY VERMA Vs HARYANA ROADWAYS

Bench: P SATHASIVAM,RANJAN GOGOI,SHIVA KIRTI SINGH
Case number: C.A. No.-005256-005256 / 2008
Diary number: 20826 / 2006
Advocates: DHARMENDRA KUMAR SINHA Vs KAMAL MOHAN GUPTA

29 January 2014
Supreme Court
10 pages
PAWAN KUMAR Vs M/S HARKISHAN DASS MOHAN LAL .

Bench: P SATHASIVAM,RANJAN GOGOI,SHIVA KIRTI SINGH
Case number: C.A. No.-005906-005906 / 2008
Diary number: 27504 / 2006
Advocates: PREM MALHOTRA Vs KAILASH CHAND

29 January 2014
Supreme Court
25 pages
VISHAL AGRAWAL Vs CHATTISGARH STATE ELECTRICITY BOARD &ANR

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: Crl.A. No.-000275-000275 / 2014
Diary number: 17249 / 2008
Advocates: S. K. VERMA Vs ASHOK KUMAR SINGH

29 January 2014
Supreme Court
9 pages
STATE OF MAHARASHTRA Vs VIJAY KUMAR AGGARWAL

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-001020-001021 / 2014
Diary number: 28326 / 2013
Advocates: ANIRUDDHA P. MAYEE Vs

29 January 2014
Supreme Court
18 pages
DEEPAK BHANDARI Vs H.P.STATE INDUSL.DEV.CORP.LTD..

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-001019-001019 / 2014
Diary number: 29281 / 2010
Advocates: Vs RAMESHWAR PRASAD GOYAL

29 January 2014
Supreme Court
6 pages
N.S.NAGENDRA Vs STATE OF KARNATAKA

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: Special Leave Petition (crl.) 5369 of 2013