Showing 6976 - 6990 of 41947 judgements
11 February 2014
Supreme Court
5 pages
UNION OF INDIA Vs S.P.VERMA

Bench: T.S. THAKUR,C. NAGAPPAN
Case number: C.A. No.-001955-001955 / 2014
Diary number: 15163 / 2008
Advocates: ANIL KATIYAR Vs P. VINAY KUMAR

11 February 2014
Supreme Court
7 pages
STATE BANK OF INDIA Vs SURYA NARAIN TRIPATHI

Bench: H.L. GOKHALE,KURIAN JOSEPH
Case number: C.A. No.-009730-009730 / 2011
Diary number: 4585 / 2006
Advocates: SANJAY KAPUR Vs C. D. SINGH

10 February 2014
Supreme Court
69 pages
PRATIMA CHOWDHURY Vs KALPANA MUKHERJEE

Bench: P SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: C.A. No.-001938-001938 / 2014
Diary number: 16527 / 2006
Advocates: A. T. M. SAMPATH Vs JITENDRA MOHAN SHARMA

10 February 2014
Supreme Court
33 pages
CHENNAI METROPOLITAN WATER SUP.&SEW.&ORS Vs T.T. MURALI BABU

Bench: H.L. GOKHALE,DIPAK MISRA
Case number: C.A. No.-001941-001941 / 2014
Diary number: 10410 / 2013
Advocates: RAKHI RAY Vs

07 February 2014
Supreme Court
63 pages
ABP PVT.LTD. Vs UNION OF INDIA .

Bench: P SATHASIVAM,RANJAN GOGOI,SHIVA KIRTI SINGH
Case number: W.P.(C) No.-000246-000246 / 2011
Diary number: 15090 / 2011
Advocates: KARANJAWALA & CO. Vs PARMANAND PANDEY

07 February 2014
Supreme Court
19 pages
SANJAY KUMAR SHUKLA Vs M/S BHARAT PETROLEUM CORP.LTD..

Bench: P SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-001871-001872 / 2014
Diary number: 18098 / 2012
Advocates: AMIT PAWAN Vs SUBHRO SANYAL

07 February 2014
Supreme Court
41 pages
RAJINDER KUMAR Vs KULDEEP SINGH .

Bench: CHANDRAMAULI KR. PRASAD,KURIAN JOSEPH
Case number: C.A. No.-001873-001873 / 2014
Diary number: 31822 / 2010
Advocates: PRAMOD DAYAL Vs ASHOK K. MAHAJAN

07 February 2014
Supreme Court
12 pages
LINGARAM KODOPI Vs STATE OF CHHATISGARH

Bench: SURINDER SINGH NIJJAR,A.K. SIKRI
Case number: Crl.A. No.-000357-000357 / 2014
Diary number: 28680 / 2013
Advocates: PRASHANT BHUSHAN Vs

07 February 2014
Supreme Court
10 pages
KISHORE SAMRITE Vs THE STATE OF M.P

Bench: CHANDRAMAULI KR. PRASAD,KURIAN JOSEPH
Case number: Review Petition (crl.) 732 of 2013

06 February 2014
Supreme Court
21 pages
M/S.S.V.A.STEEL RE-ROLLING MILLS LTD&ORS Vs STATE OF KERALA .

Case number: C.A. No.-010103-010106 / 2010
Diary number: 5936 / 2005
Advocates: P. V. DINESH Vs M. T. GEORGE

05 February 2014
Supreme Court
16 pages
BADAL MURMU Vs STATE OF WEST BENGAL

Bench: RANJANA PRAKASH DESAI,MADAN B. LOKUR
Case number: Crl.A. No.-001502-001502 / 2004
Diary number: 7289 / 2004
Advocates: Vs AVIJIT BHATTACHARJEE

05 February 2014
Supreme Court
38 pages
STATE TH. CBI NEW DELHI Vs JITENDER KUMAR SINGH

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: Crl.A. No.-000943-000943 / 2008
Diary number: 30826 / 2006
Advocates: ARVIND KUMAR SHARMA Vs

04 February 2014
Supreme Court
6 pages
NAFIS AHMAD Vs NARAIN SINGH .

Bench: T.S. THAKUR,C. NAGAPPAN
Case number: CONMT.PET.(C) No.-000119-000119 / 2013
Diary number: 31513 / 2011
Advocates: J. M. KHANNA Vs

04 February 2014
Supreme Court
19 pages
SUDHIR VASUDEV CMD ONGC Vs M.GEORGE RAVISHEKARAN

Bench: P SATHASIVAM,RANJAN GOGOI,SHIVA KIRTI SINGH
Case number: C.A. No.-001816-001816 / 2014
Diary number: 25370 / 2012
Advocates: ARPUTHAM ARUNA AND CO Vs DEEPTAKIRTI VERMA

04 February 2014
Supreme Court
28 pages
ARIKALA NARASA REDDY Vs VENKATARAM REDDY REDDYGARI

Bench: B.S. CHAUHAN,J. CHELAMESWAR,M.Y. EQBAL
Case number: C.A. No.-005710-005711 / 2012
Diary number: 24878 / 2012
Advocates: GUNTUR PRABHAKAR Vs LAWYER S KNIT & CO