Showing 6961 - 6975 of 41947 judgements
18 February 2014
Supreme Court
21 pages
V.SRIHARAN @ MURUGAN Vs UNION OF INDIA AND OTHERS

Bench: P SATHASIVAM,RANJAN GOGOI,SHIVA KIRTI SINGH
Case number: Transfer Case (crl.) 1 of 2012

17 February 2014
Supreme Court
41 pages
HARI NANDAN PRASAD Vs EMPLOYER I/R TO MANGMT.OF F.C.I.

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-002417-002418 / 2014
Diary number: 28196 / 2008
Advocates: LAKSHMI RAMAN SINGH Vs SUDARSH MENON

14 February 2014
Supreme Court
129 pages
ENERCON (INDIA) LTD Vs ENERCON GMBH

Bench: SURINDER SINGH NIJJAR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-002086-002086 / 2014
Diary number: 6804 / 2013
Advocates: Vs KUM KUM SEN

14 February 2014
Supreme Court
19 pages
BIRJU Vs STATE OF M.P.

Bench: K.S. RADHAKRISHNAN,VIKRAMAJIT SEN
Case number: Crl.A. No.-001352-001353 / 2012
Diary number: 26798 / 2010
Advocates: RANA RANJIT SINGH Vs C. D. SINGH

14 February 2014
Supreme Court
18 pages
GJANAN KAMLYA PATIL Vs ADDL.COLLECTOR & COMP.AUTH.(ULC)

Bench: K.S. RADHAKRISHNAN,VIKRAMAJIT SEN
Case number: C.A. No.-002069-002069 / 2014
Diary number: 11227 / 2011
Advocates: K. N. RAI Vs ASHA GOPALAN NAIR

14 February 2014
Supreme Court
34 pages
VOLTAS LTD Vs ROLTA INDIA LTD

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-002073-002073 / 2014
Diary number: 27892 / 2013
Advocates: KARANJAWALA & CO. Vs

14 February 2014
Supreme Court
7 pages
V.K. VERMA Vs CBI

Bench: SUDHANSU JYOTI MUKHOPADHAYA,KURIAN JOSEPH
Case number: Crl.A. No.-000404-000404 / 2014
Diary number: 28885 / 2013
Advocates: M. YOGESH KANNA Vs

14 February 2014
Supreme Court
36 pages
M/S. SIEMENS AKTIENGESELISCHAFT & S.LTD. Vs DMRC LTD. .

Bench: T.S. THAKUR,C. NAGAPPAN
Case number: C.A. No.-002068-002068 / 2014
Diary number: 16120 / 2013
Advocates: BIJOY KUMAR JAIN Vs

13 February 2014
Supreme Court
23 pages
BASTIRAM Vs STATE OF RAJASTHAN

Bench: RANJANA PRAKASH DESAI,MADAN B. LOKUR
Case number: Crl.A. No.-000758-000758 / 2004
Diary number: 1684 / 2004
Advocates: AMBHOJ KUMAR SINHA Vs MILIND KUMAR

12 February 2014
Supreme Court
29 pages
RENU Vs DISTRICT & SESS.JUDGE TISHAZRI

Bench: B.S. CHAUHAN,J. CHELAMESWAR,M.Y. EQBAL
Case number: C.A. No.-000979-000979 / 2014
Diary number: 28699 / 2011
Advocates: SAURABH MISHRA Vs ANIL KATIYAR

12 February 2014
Supreme Court
11 pages
G. DHANASEKAR Vs M.D.,METROPOLITAN TRANSPORT CORPN.LTD.

Bench: SUDHANSU JYOTI MUKHOPADHAYA,KURIAN JOSEPH
Case number: C.A. No.-002008-002009 / 2014
Diary number: 36247 / 2011
Advocates: Vs R. AYYAM PERUMAL

11 February 2014
Supreme Court
3 pages
M.D.ORISSA S.H.W.COOP.STY.LTD. Vs SATYANARAYAN PATTNAIK

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-001967-001968 / 2014
Diary number: 11968 / 2012
Advocates: ANSAR AHMAD CHAUDHARY Vs ANIL KUMAR TANDALE

11 February 2014
Supreme Court
11 pages
DR.PURSHOTAM KUMAR KAUNDAL Vs STATE OF H.P

Bench: RANJANA PRAKASH DESAI,MADAN B. LOKUR
Case number: C.A. No.-001956-001956 / 2014
Diary number: 4546 / 2012
Advocates: YASH PAL DHINGRA Vs CAVEATOR-IN-PERSON

11 February 2014
Supreme Court
13 pages
VIJAYANDER KUMAR Vs STATE OF RAJASTHAN

Bench: P SATHASIVAM,RANJAN GOGOI,SHIVA KIRTI SINGH
Case number: Crl.A. No.-001297-001297 / 2004
Diary number: 12012 / 2004
Advocates: RAJESH SRIVASTAVA Vs NARESH BAKSHI

11 February 2014
Supreme Court
73 pages
SUHAS H POPHALE Vs ORIENTAL INS.CO.LTD.

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: C.A. No.-001970-001970 / 2014
Diary number: 22436 / 2010
Advocates: E. C. AGRAWALA Vs PRAMOD DAYAL