Showing 6946 - 6960 of 41947 judgements
20 February 2014
Supreme Court
13 pages
SYED GULZAR HUSSAIN Vs DEWAN SYED ALE RASUL ALI KHAN

Bench: K.S. RADHAKRISHNAN,VIKRAMAJIT SEN
Case number: C.A. No.-000209-000209 / 2017
Diary number: 37585 / 2013
Advocates: PRATIBHA JAIN Vs

20 February 2014
Supreme Court
34 pages
ANIL @ ANTHONY ARIKSWAMY JOSEPH Vs STATE OF MAHARASHTRA

Bench: K.S. RADHAKRISHNAN,VIKRAMAJIT SEN
Case number: Crl.A. No.-001419-001420 / 2012
Diary number: 1152 / 2012
Advocates: REVATHY RAGHAVAN Vs ASHA GOPALAN NAIR

20 February 2014
Supreme Court
15 pages
PASUPULETI SIVA RAMAKRISHNA RAO Vs STATE OF A.P..

Bench: H.L. DATTU,S.A. BOBDE
Case number: Crl.A. No.-000466-000466 / 2014
Diary number: 23503 / 2007
Advocates: ANNAM D. N. RAO Vs D. BHARATHI REDDY

20 February 2014
Supreme Court
15 pages
SUJOY KUMAR CHANDA Vs DAMAYANTI MAJHI

Bench: RANJANA PRAKASH DESAI,MADAN B. LOKUR
Case number: Crl.A. No.-000273-000273 / 2006
Diary number: 15820 / 2005
Advocates: SARLA CHANDRA Vs AMIT SHARMA

19 February 2014
Supreme Court
14 pages
M/S SHABNAM HASHMI Vs UNION OF INDIA .

Bench: P SATHASIVAM,RANJAN GOGOI,SHIVA KIRTI SINGH
Case number: W.P.(C) No.-000470-000470 / 2005
Diary number: 17234 / 2005
Advocates: JYOTI MENDIRATTA Vs SUSHMA SURI

19 February 2014
Supreme Court
81 pages
AMARENDRA KUMAR MOHAPATRA & ORS. Vs STATE OF ORISSA .

Bench: T.S. THAKUR,VIKRAMAJIT SEN
Case number: C.A. No.-008322-008322 / 2009
Diary number: 33541 / 2008
Advocates: DEBASIS MISRA Vs NIKILESH RAMACHANDRAN

19 February 2014
Supreme Court
46 pages
COMMERCIAL TAX OFFICER, RAJASTHAN Vs BINANI CEMENT LTD.

Bench: H.L. DATTU,S.A. BOBDE
Case number: C.A. No.-000336-000336 / 2003
Diary number: 18157 / 2001
Advocates: PRATIBHA JAIN Vs AMARJIT SINGH BEDI

19 February 2014
Supreme Court
43 pages
MAYA DEVI Vs LALTA PRASAD

Bench: K.S. RADHAKRISHNAN,VIKRAMAJIT SEN
Case number: C.A. No.-002458-002458 / 2014
Diary number: 7664 / 2012
Advocates: BHASKAR Y. KULKARNI Vs M. A. KRISHNA MOORTHY

19 February 2014
Supreme Court
16 pages
POLAMRASETTI MANIKYAM Vs TEEGALA VENKATA RAMAYYA

Bench: K.S. RADHAKRISHNAN,VIKRAMAJIT SEN
Case number: C.A. No.-002456-002457 / 2014
Diary number: 11435 / 2011
Advocates: V. N. RAGHUPATHY Vs Y. RAJA GOPALA RAO

19 February 2014
Supreme Court
15 pages
P.L.TATWAL Vs STATE OF M.P.

Bench: SUDHANSU JYOTI MUKHOPADHAYA,KURIAN JOSEPH
Case number: Crl.A. No.-000456-000456 / 2014
Diary number: 37450 / 2011
Advocates: SHIV PRAKASH PANDEY Vs C. D. SINGH

18 February 2014
Supreme Court
12 pages
UNION OF INDIA Vs M/S. PAM DEVELOPMENT PVT. LTD.

Bench: SURINDER SINGH NIJJAR,RANJANA PRAKASH DESAI
Case number: C.A. No.-005618-005618 / 2006
Diary number: 18984 / 2005
Advocates: SHREEKANT N. TERDAL Vs PRANAB KUMAR MULLICK

18 February 2014
Supreme Court
13 pages
BHASKAR LAL SHARMA Vs MONICA .

Bench: P SATHASIVAM,RANJAN GOGOI,SHIVA KIRTI SINGH
Case number: Crl.A. No.-000435-000436 / 2014
Diary number: 12698 / 2008
Advocates: RISHI MALHOTRA Vs RESPONDENT-IN-PERSON

18 February 2014
Supreme Court
28 pages
STATE OF SIKKIM Vs ADUP TSHERING BHUTIA .

Bench: H.L. GOKHALE,KURIAN JOSEPH
Case number: C.A. No.-002446-002446 / 2014
Diary number: 2192 / 2013
Advocates: ARPUTHAM ARUNA AND CO Vs ANUPAM LAL DAS

18 February 2014
Supreme Court
21 pages
VIJAY KUMAR Vs STATE OF RAJASTHAN

Bench: T.S. THAKUR,C. NAGAPPAN
Case number: Crl.A. No.-000441-000441 / 2009
Diary number: 21822 / 2007
Advocates: MRIDULA RAY BHARADWAJ Vs MILIND KUMAR

18 February 2014
Supreme Court
22 pages
RAMESHCHANDRA AMBALAL JOSHI Vs STATE OF GUJARAT

Bench: CHANDRAMAULI KR. PRASAD,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000434-000434 / 2014
Diary number: 25673 / 2011
Advocates: EJAZ MAQBOOL Vs HEMANTIKA WAHI