Showing 6931 - 6945 of 41947 judgements
25 February 2014
Supreme Court
14 pages
AYUSH BUILDWELL P.LTD. Vs HARYANA URBAN DEVT.AUTH.

Bench: SURINDER SINGH NIJJAR,PINAKI CHANDRA GHOSE
Case number: C.A. No.-002833-002834 / 2014
Diary number: 19241 / 2010
Advocates: SHREE PAL SINGH Vs MONIKA GUSAIN

25 February 2014
Supreme Court
13 pages
TARA SINGH Vs STATE TH. HOME SECRETARY, UTTARAKHAND

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: Crl.A. No.-000859-000859 / 2007
Diary number: 16825 / 2006
Advocates: SUNITA SHARMA Vs JATINDER KUMAR BHATIA

25 February 2014
Supreme Court
24 pages
M/S LARSEN & TOUBRO LTD. Vs M/S MOHAN LAL HARBANS LAL BHAYANA

Bench: SURINDER SINGH NIJJAR,A.K. SIKRI
Case number: C.A. No.-007586-007586 / 2009
Diary number: 14504 / 2007
Advocates: DIKSHA RAI Vs AMLAN KUMAR GHOSH

25 February 2014
Supreme Court
21 pages
NESAR AHMAD Vs STATE OF JHARKHAND .

Bench: SURINDER SINGH NIJJAR,A.K. SIKRI
Case number: W.P.(C) No.-000059-000059 / 2010
Diary number: 3561 / 2010
Advocates: T. MAHIPAL Vs TAPESH KUMAR SINGH

25 February 2014
Supreme Court
7 pages
M/S BAND BOX P.LTD. Vs ESTATE OFFICER PUNJAB & SIND BANK

Bench: H.L. GOKHALE,KURIAN JOSEPH
Case number: C.A. No.-002878-002878 / 2014
Diary number: 23518 / 2012
Advocates: NIKHIL GOEL Vs SURUCHII AGGARWAL

25 February 2014
Supreme Court
36 pages
GOHIL JESANGBHAI RAYSANGBHAI Vs STATE OF GUJARAT

Bench: SURINDER SINGH NIJJAR,H.L. GOKHALE
Case number: C.A. No.-004123-004123 / 2012
Diary number: 18940 / 2011
Advocates: MOHIT D. RAM Vs HEMANTIKA WAHI

25 February 2014
Supreme Court
71 pages
DINUBHAI BOGHABHAI SOLANKI Vs STATE OF GUJARAT .

Bench: SURINDER SINGH NIJJAR,A.K. SIKRI
Case number: Crl.A. No.-000492-000492 / 2014
Diary number: 33431 / 2012
Advocates: E. C. AGRAWALA Vs KAMINI JAISWAL

25 February 2014
Supreme Court
23 pages
RADHEY SHYAM Vs STATE OF RAJASTHAN

Bench: RANJANA PRAKASH DESAI,MADAN B. LOKUR
Case number: Crl.A. No.-000593-000593 / 2005
Diary number: 25297 / 2004
Advocates: ALOK KUMAR Vs MILIND KUMAR

25 February 2014
Supreme Court
19 pages
RAJKUMAR Vs STATE OF M.P.

Bench: B.S. CHAUHAN,M.Y. EQBAL
Case number: Crl.A. No.-001419-001420 / 2013
Diary number: 22776 / 2013
Advocates: A. SUMATHI Vs

25 February 2014
Supreme Court
8 pages
2EC.TO GOVT.,SCHOOL EDUCATION DEPT.CHENN Vs THIRU R.GOVINDASWAMY .

Bench: B.S. CHAUHAN,A.K. SIKRI
Case number: C.A. No.-002726-002729 / 2014
Diary number: 22014 / 2013
Advocates: M. YOGESH KANNA Vs

25 February 2014
Supreme Court
14 pages
PAL SINGH & ANR Vs STATE OF PUNJAB

Bench: B.S. CHAUHAN,A.K. SIKRI
Case number: Special Leave Petition (crl.) 191 of 2014

25 February 2014
Supreme Court
7 pages
BIRBAL Vs HARYANA STATE .

Bench: T.S. THAKUR,C. NAGAPPAN
Case number: C.A. No.-002847-002847 / 2014
Diary number: 8899 / 2008
Advocates: KAILASH CHAND Vs NARESH BAKSHI

24 February 2014
Supreme Court
21 pages
SHYAMAL SAHA Vs STATE OF WEST BENGAL

Bench: RANJANA PRAKASH DESAI,MADAN B. LOKUR
Case number: Crl.A. No.-001490-001490 / 2008
Diary number: 14736 / 2008
Advocates: RAUF RAHIM Vs AVIJIT BHATTACHARJEE

21 February 2014
Supreme Court
28 pages
THE M.D.,CHENNAI METRO RAIL LTD Vs N. ISMAIL

Bench: A.K. PATNAIK,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-002572-002573 / 2014
Diary number: 22140 / 2013
Advocates: SENTHIL JAGADEESAN Vs

21 February 2014
Supreme Court
7 pages
2EC.TO GOVT.,SCHOOL EDUCATION DEPT.CHENN Vs THIRU R.GOVINDASWAMY .

Bench: B.S. CHAUHAN,A.K. SIKRI
Case number: C.A. No.-002726-002729 / 2014
Diary number: 22014 / 2013
Advocates: M. YOGESH KANNA Vs