Showing 6916 - 6930 of 41947 judgements
27 February 2014
Supreme Court
51 pages
MAHESH DHANAJI SHINDE Vs STATE OF MAHARASHTRA

Bench: P SATHASIVAM,RANJAN GOGOI,SHIVA KIRTI SINGH
Case number: Crl.A. No.-001210-001213 / 2012
Diary number: 10613 / 2012
Advocates: APARNA JHA Vs ASHA GOPALAN NAIR

27 February 2014
Supreme Court
6 pages
SIKANDER MAHTO Vs TUNNA @ T.MIAN @ T MIAN @ M ANSARI

Bench: P SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-000511-000511 / 2014
Diary number: 34629 / 2011
Advocates: Mohit Kumar Shah Vs GOPAL SINGH

27 February 2014
Supreme Court
15 pages
DALJIT SINGH GUJRAL Vs JAGJIT SINGH ARORA .

Bench: K.S. RADHAKRISHNAN,VIKRAMAJIT SEN
Case number: Crl.A. No.-000506-000508 / 2014
Diary number: 8364 / 2013
Advocates: ASHOK K. MAHAJAN Vs ANIL KUMAR TANDALE

27 February 2014
Supreme Court
21 pages
STATE OF M.P. Vs SURESH NARAYAN VIJAYVARGIYA & ORS.

Bench: B.S. CHAUHAN,K.S. RADHAKRISHNAN,S.A. BOBDE
Case number: CONMT.PET.(C) No.-000390-000390 / 2011
Diary number: 26423 / 2011
Advocates: B. S. BANTHIA Vs SUSHIL KUMAR JAIN

27 February 2014
Supreme Court
14 pages
BASAPPA Vs STATE OF KARNATAKA

Bench: SUDHANSU JYOTI MUKHOPADHAYA,KURIAN JOSEPH
Case number: Crl.A. No.-000512-000512 / 2014
Diary number: 34367 / 2011
Advocates: E. R. SUMATHY Vs

26 February 2014
Supreme Court
25 pages
NANAK RAM Vs STATE OF RAJASTHAN

Bench: T.S. THAKUR,C. NAGAPPAN
Case number: Crl.A. No.-001985-001985 / 2010
Diary number: 7641 / 2010
Advocates: RAKESH DAHIYA Vs PRAGATI NEEKHRA

26 February 2014
Supreme Court
22 pages
ORIENTAL BANK OF COMMERCE Vs S.S. SHEOKAND

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: C.A. No.-003081-003081 / 2006
Diary number: 17347 / 2004
Advocates: RAJIV NANDA Vs S. JANANI

26 February 2014
Supreme Court
13 pages
EX. ARMYMEN'S PROTECTION SERVICES P.LTD. Vs UNION OF INDIA .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,KURIAN JOSEPH
Case number: C.A. No.-002876-002876 / 2014
Diary number: 14749 / 2010
Advocates: SAMIR ALI KHAN Vs LAW ASSOCIATES

26 February 2014
Supreme Court
4 pages
DEFENCE RESEARCH & DEVELOPMENT ORG. Vs ANJANAPPA

Bench: B.S. CHAUHAN,J. CHELAMESWAR
Case number: C.A. No.-007269-007269 / 2013
Diary number: 21341 / 2010
Advocates: ANIL KATIYAR Vs RAJESH MAHALE

26 February 2014
Supreme Court
44 pages
UNION OF INDIA TR.DIR.OF I.T. Vs M/S TATA CHEMICALS LTD.

Bench: H.L. DATTU,S.A. BOBDE
Case number: C.A. No.-006301-006301 / 2011
Diary number: 18671 / 2010
Advocates: B. V. BALARAM DAS Vs KARANJAWALA & CO.

25 February 2014
Supreme Court
0 pages
LEKHRAJ BANSAL Vs STATE OF RAJASTHAN

Bench: T.S. THAKUR,C. NAGAPPAN
Case number: C.A. No.-002848-002849 / 2014
Diary number: 10360 / 2005
Advocates: ANNAM D. N. RAO Vs PRAGATI NEEKHRA

25 February 2014
Supreme Court
60 pages
RIPUSUDAN DAYAL Vs STATE OF M.P. .

Bench: P SATHASIVAM,RANJAN GOGOI,SHIVA KIRTI SINGH
Case number: W.P.(C) No.-000613-000613 / 2007
Diary number: 32010 / 2007
Advocates: PRATIBHA JAIN Vs

25 February 2014
Supreme Court
13 pages
COMMON CAUSE (A REGD. SOCIETY) Vs UNION OF INDIA

Bench: P SATHASIVAM,RANJAN GOGOI,SHIVA KIRTI SINGH
Case number: W.P.(C) No.-000215-000215 / 2005
Diary number: 9123 / 2005
Advocates: PRASHANT BHUSHAN Vs SUSHMA SURI

25 February 2014
Supreme Court
12 pages
INTERNATIONAL CONVEYORS LTD. Vs COMMNR. OF CENTRAL EXCISE & CUSTOMS

Bench: ANIL R. DAVE,SHIVA KIRTI SINGH
Case number: C.A. No.-007895-007895 / 2004
Diary number: 25069 / 2004
Advocates: GAGRAT AND CO Vs ANIL KATIYAR

25 February 2014
Supreme Court
23 pages
NAND KUMAR Vs STATE OF BIHAR .

Bench: SURINDER SINGH NIJJAR,PINAKI CHANDRA GHOSE
Case number: C.A. No.-002835-002835 / 2014
Diary number: 2100 / 2010
Advocates: AMIT KUMAR Vs GOPAL SINGH