Showing 6901 - 6915 of 41947 judgements
04 March 2014
Supreme Court
11 pages
LALITKUMAR V. SANGHAVI (D) TH LRS.NEETU Vs DHARAMDAS V. SANGHAVI .

Bench: B.S. CHAUHAN,J. CHELAMESWAR,M.Y. EQBAL
Case number: C.A. No.-003148-003148 / 2014
Diary number: 42298 / 2012
Advocates: E. C. AGRAWALA Vs GOPAL SINGH

04 March 2014
Supreme Court
19 pages
C.B.I. Vs KARIMULLAH OSAN KHAN

Bench: K.S. RADHAKRISHNAN,VIKRAMAJIT SEN
Case number: Crl.A. No.-001127-001127 / 2009
Diary number: 18446 / 2009
Advocates: ARVIND KUMAR SHARMA Vs ANIL K. CHOPRA

04 March 2014
Supreme Court
47 pages
ASHOK DEBBARMA @ ACHAK DEBBARMA Vs STATE OF TRIPURA

Bench: K.S. RADHAKRISHNAN,VIKRAMAJIT SEN
Case number: Crl.A. No.-000047-000048 / 2013
Diary number: 35742 / 2012
Advocates: VENKITA SUBRAMONIAM T.R Vs GOPAL SINGH

03 March 2014
Supreme Court
8 pages
PHULA SINGH Vs STATE OF H.P.

Bench: B.S. CHAUHAN,J. CHELAMESWAR
Case number: Crl.A. No.-002271-002271 / 2011
Diary number: 29887 / 2011
Advocates: DINESH KUMAR GARG Vs MOHAN LAL SHARMA

03 March 2014
Supreme Court
51 pages
STATE BANK OF PATIALA Vs RAM NIWAS BANSAL (DEAD) THROUGH LRS.

Bench: H.L. GOKHALE,DIPAK MISRA
Case number: C.A. No.-000239-000239 / 2003
Diary number: 63407 / 2002
Advocates: SANJAY KAPUR Vs NIKHIL NAYYAR

03 March 2014
Supreme Court
35 pages
PUBLIC SERVICE COMMISSION, UTTARANCHAL Vs JAGDISH CHANDRA SINGH BORA .

Bench: SURINDER SINGH NIJJAR,RANJANA PRAKASH DESAI
Case number: C.A. No.-003034-003034 / 2007
Diary number: 12032 / 2006
Advocates: JATINDER KUMAR BHATIA Vs K. S. RANA

03 March 2014
Supreme Court
23 pages
U.O.I. Vs M/S. CONCRETE PRODUCTS & CONST. CO. ETC.

Bench: SURINDER SINGH NIJJAR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-002950-002951 / 2014
Diary number: 39243 / 2012
Advocates: SHREEKANT N. TERDAL Vs RAKESH K. SHARMA

28 February 2014
Supreme Court
32 pages
COMMNR. OF CENTRAL EXCISE, JAIPUR Vs M/S. SUPER SYNOTEX (INDIA) LTD. .

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-009154-009156 / 2003
Diary number: 19473 / 2003
Advocates: B. KRISHNA PRASAD Vs M. P. DEVANATH

28 February 2014
Supreme Court
17 pages
STATE OF RAJASTHAN Vs PARMANAND

Bench: RANJANA PRAKASH DESAI,MADAN B. LOKUR
Case number: Crl.A. No.-000078-000078 / 2005
Diary number: 12470 / 2004
Advocates: MILIND KUMAR Vs K. SARADA DEVI

28 February 2014
Supreme Court
6 pages
NISHA DEVI Vs STATE OF H.P..

Bench: T.S. THAKUR,VIKRAMAJIT SEN
Case number: C.A. No.-002915-002917 / 2014
Diary number: 25293 / 2011
Advocates: ARUN K. SINHA Vs ROHIT KUMAR SINGH

28 February 2014
Supreme Court
11 pages
COMMR.MUN.CORP.OF GR.MUMBAI Vs ANIL SHANTARAM KHOJE .

Bench: T.S. THAKUR,VIKRAMAJIT SEN
Case number: C.A. No.-002918-002918 / 2014
Diary number: 10244 / 2010
Advocates: SUCHITRA ATUL CHITALE Vs UDAY B. DUBE

28 February 2014
Supreme Court
32 pages
JHARKHAND STATE ELECT.BOARD Vs M/S LAXMI BUSINESS & CEMENT CO.P.LD.&ANR

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-002909-002909 / 2014
Diary number: 24175 / 2011
Advocates: AMBHOJ KUMAR SINHA Vs DEVASHISH BHARUKA

28 February 2014
Supreme Court
12 pages
CBI,ACB,MUMBAI Vs NARENDRA LAL JAIN

Bench: P SATHASIVAM,RANJAN GOGOI,N.V. RAMANA
Case number: Crl.A. No.-000517-000517 / 2014
Diary number: 20192 / 2006
Advocates: P. PARMESWARAN Vs K. N. RAI

28 February 2014
Supreme Court
7 pages
ASHOK KUMAR AGGARWAL Vs SUMIT BOSE

Bench: B.S. CHAUHAN,J. CHELAMESWAR
Case number: CONMT.PET.(C) No.-000116-000116 / 2014
Diary number: 1507 / 2014
Advocates: BALBIR SINGH GUPTA Vs

27 February 2014
Supreme Court
6 pages
BHARTI Vs STATE OF HARYANA

Bench: RANJANA PRAKASH DESAI,MADAN B. LOKUR
Case number: Crl.A. No.-000509-000509 / 2014
Diary number: 32506 / 2013
Advocates: ASHOK KUMAR SINGH Vs