Showing 6886 - 6900 of 41947 judgements
10 March 2014
Supreme Court
6 pages
POOJA BHATIA Vs VISHNU NARAIN SHIVPURI

Bench: P SATHASIVAM,RANJAN GOGOI
Case number: SLP(Crl.)...CRLMP No.-001667-001667 / 2014
Diary number: 2476 / 2014
Advocates: UMANG SHANKAR Vs

10 March 2014
Supreme Court
7 pages
MEERA DEVI Vs H.R.T.C .

Bench: P SATHASIVAM,RANJAN GOGOI,N.V. RAMANA
Case number: C.A. No.-005764-005764 / 2008
Diary number: 25429 / 2006
Advocates: YASH PAL DHINGRA Vs BALRAJ DEWAN

10 March 2014
Supreme Court
2 pages
K.V.S.RAO Vs C.B.I. & ORS.

Bench: P SATHASIVAM,RANJAN GOGOI
Case number: Transfer Petition (Crl.) 89 of 2013

07 March 2014
Supreme Court
15 pages
DIR. PRINT.& STAT.DEP.U.P.GOVT.PRESS&ORS Vs MOTI LAL .

Bench: H.L. GOKHALE,KURIAN JOSEPH
Case number: C.A. No.-003339-003340 / 2014
Diary number: 11471 / 2010
Advocates: ANUVRAT SHARMA Vs MANOJ SWARUP AND CO.

07 March 2014
Supreme Court
28 pages
K. GUNAVATHI Vs V. SANGEETH KUMAR

Bench: P SATHASIVAM,RANJAN GOGOI,N.V. RAMANA
Case number: C.A. No.-003342-003342 / 2014
Diary number: 31876 / 2013
Advocates: L. K. PANDEY Vs

07 March 2014
Supreme Court
11 pages
MALATHI DAS(RETD)NOW P.B.MAHISH Vs SURESH .

Bench: P SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-003338-003338 / 2014
Diary number: 14767 / 2007
Advocates: V. N. RAGHUPATHY Vs RAMESH BABU M. R.

07 March 2014
Supreme Court
18 pages
RANJIT KUMAR BOSE Vs ANANNYA CHOWDHURY

Bench: A.K. PATNAIK,V. GOPALA GOWDA
Case number: C.A. No.-003334-003334 / 2014
Diary number: 15745 / 2010
Advocates: K. S. RANA Vs VICTOR MOSES & ASSOCIATES

06 March 2014
Supreme Court
0 pages
G.N. VERMA Vs STATE OF JHARKHAND

Bench: RANJANA PRAKASH DESAI,MADAN B. LOKUR
Case number: Crl.A. No.-000122-000122 / 2004
Diary number: 23291 / 2002
Advocates: RAMESHWAR PRASAD GOYAL Vs GOPAL PRASAD

06 March 2014
Supreme Court
83 pages
UNION OF INDIA Vs MAJOR S.P. SHARMA

Bench: B.S. CHAUHAN,J. CHELAMESWAR,M.Y. EQBAL
Case number: C.A. No.-002951-002957 / 2001
Diary number: 5888 / 2001
Advocates: B. V. BALARAM DAS Vs VIKAS MEHTA

05 March 2014
Supreme Court
16 pages
STATE OF H.P. Vs SUNIL KUMAR

Bench: RANJANA PRAKASH DESAI,MADAN B. LOKUR
Case number: Crl.A. No.-001101-001101 / 2005
Diary number: 20694 / 2004
Advocates: PRAGATI NEEKHRA Vs DEBASIS MISRA

05 March 2014
Supreme Court
21 pages
R.G HIGH COURT OF MADRAS Vs R. GANDHI

Bench: B.S. CHAUHAN,J. CHELAMESWAR,M.Y. EQBAL
Case number: SLP(C) No.-000892-000893 / 2014
Diary number: 1460 / 2014
Advocates: RAJESH KUMAR Vs

05 March 2014
Supreme Court
319 pages
SUSHIL ANSAL Vs STATE THR.CBI

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: Crl.A. No.-000597-000597 / 2010
Diary number: 1069 / 2009
Advocates: SANJAY JAIN Vs JAYANT KUMAR MEHTA

05 March 2014
Supreme Court
9 pages
CENTRAL BANK OF INDIA Vs NRC LTD.

Bench: H.L. GOKHALE,KURIAN JOSEPH
Case number: CONMT.PET.(C) No.-000147-000147 / 2014
Diary number: 470 / 2014
Advocates: O. P. GAGGAR Vs

04 March 2014
Supreme Court
12 pages
PANCHRAJ TIWARI Vs M.P.STATE ELECTRICITY BOARD .

Bench: H.L. GOKHALE,KURIAN JOSEPH
Case number: C.A. No.-004371-004371 / 2008
Diary number: 29618 / 2007
Advocates: PRASHANT BHUSHAN Vs ASHIESH KUMAR

04 March 2014
Supreme Court
11 pages
RUPAK KUMAR Vs STATE OF BIHAR

Bench: CHANDRAMAULI KR. PRASAD,PINAKI CHANDRA GHOSE
Case number: Crl.A. No.-000541-000542 / 2014
Diary number: 14755 / 2011
Advocates: T. MAHIPAL Vs GOPAL SINGH