Judgements

Showing 676 - 690 of 41947 judgements
17 September 2019
Supreme Court
21 pages
MUNICIPAL COUNCIL NEEMUCH Vs MAHADEO REAL ESTATE

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE M.R. SHAH, HON'BLE MR. JUSTICE B.R. GAVAI
Judgment by: HON'BLE MR. JUSTICE B.R. GAVAI
Case number: C.A. No.-007319-007320 / 2019
Diary number: 37666 / 2018
Advocates: HARSH PARASHAR Vs

17 September 2019
Supreme Court
10 pages
RITU SAXENA Vs J.S. GROVER

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-007268-007269 / 2019
Diary number: 38372 / 2018
17 September 2019
Supreme Court
27 pages
IFCI LTD. Vs SANJAY BEHARI

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-006995-006995 / 2019
Diary number: 7744 / 2019
Advocates: AMIT K. NAIN Vs AWANISH SINHA

17 September 2019
Supreme Court
5 pages
RAMBHAU GANPATI NAGPURE Vs GANESH NATHUJI WARBE

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-002452-002452 / 2010
Diary number: 10609 / 2009
Advocates: SANJAI KUMAR PATHAK Vs NIRNIMESH DUBE

17 September 2019
Supreme Court
7 pages
KARUPPANNA GOUNDER Vs THE STATE REP. BY THE INSPECTOR OF POLICE

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: Crl.A. No.-000557-000557 / 2010
Diary number: 16053 / 2009
Advocates: SATYA MITRA GARG Vs M. YOGESH KANNA

17 September 2019
Supreme Court
20 pages
D.A.V. COLLEGE TRUST AND MANAGING SOCIETY Vs DIRECTOR OF PUBLIC INSTRUCTIONS

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-009828-009828 / 2013
Diary number: 36425 / 2008
Advocates: SHREE PAL SINGH Vs JATINDER KUMAR BHATIA

16 September 2019
Supreme Court
17 pages
PUDA Vs VIDYA CHETAL

Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: SLP(C) No.-004272-004272 / 2015
Diary number: 365 / 2015
Advocates: RACHANA JOSHI ISSAR Vs

16 September 2019
Supreme Court
14 pages
KARNATAKA POWER TRANS.CORP. LTD. REPRESENTED BY MANAGING DIRECTOR (ADMIN AND HR) Vs SRI C NAGARAJU

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-007279-007279 / 2019
Diary number: 10804 / 2013
Advocates: RAJESH MAHALE Vs

16 September 2019
Supreme Court
42 pages
THE STATE OF ODISHA Vs ANUP KUMAR SENAPATI

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-007295-007295 / 2019
Diary number: 30074 / 2018
Advocates: SHIBASHISH MISRA Vs

16 September 2019
Supreme Court
7 pages
SHRIRANG YADAVRAO WAGHMARE Vs THE STATE OF MAHARASHTRA AND ORS.

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-007306-007306 / 2019
Diary number: 32401 / 2015
Advocates: AMOL NIRMALKUMAR SURYAWANSHI Vs NISHANT RAMAKANTRAO KATNESHWARKAR

13 September 2019
Supreme Court
17 pages
THE BIHAR STATE HOUSING BOARD Vs RADHA BALLABH HEALTH CARE AND RESEARCH INSTITUTE (P) LTD

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-007243-007243 / 2019
Diary number: 2679 / 2018
Advocates: GOPAL SINGH Vs

13 September 2019
Supreme Court
7 pages
S. BHASKARAN Vs SEBASTIAN (DEAD) BY LRS. AND ORS.

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-007800-007800 / 2014
Diary number: 6150 / 2008
13 September 2019
Supreme Court
31 pages
UNION OF INDIA Vs SANDEEP KUMAR

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: Crl.A. No.-001388-001389 / 2019
Diary number: 9218 / 2016
Advocates: MUKESH KUMAR MARORIA Vs ARCHANA PATHAK DAVE

13 September 2019
Supreme Court
31 pages
JOSE PAULO COUTINHO Vs MARIA LUIZA VALENTINA PEREIRA .

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-007378-007378 / 2010
Diary number: 32704 / 2008
Advocates: RAUF RAHIM Vs MITTER & MITTER CO.

12 September 2019
Supreme Court
41 pages
BHAVYANATH REPRESENTED BY POWER OF ATTORNEY HOLDER Vs K.V. BALAN (DEAD) THROUGH LRS.

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE K.M. JOSEPH
Case number: C.A. No.-003336-003336 / 2019
Diary number: 721 / 2016