Showing 6871 - 6885 of 41947 judgements
14 March 2014
Supreme Court
28 pages
BISWANATH GHOSH(DEAD BY LRS.) Vs GOBINDA GHOSH .

Bench: JAGDISH SINGH KHEHAR,M.Y. EQBAL
Case number: C.A. No.-003672-003672 / 2007
Diary number: 22263 / 2005
Advocates: SHEKHAR KUMAR Vs BIJAN KUMAR GHOSH

14 March 2014
Supreme Court
8 pages
PHANIDHAR KALITA Vs SARASWATI DEVI

Bench: T.S. THAKUR,C. NAGAPPAN
Case number: C.A. No.-002924-002925 / 2014
Diary number: 20571 / 2008
Advocates: ABHIJIT SENGUPTA Vs KAILASH CHAND

14 March 2014
Supreme Court
14 pages
RAJASTHAN STATE TPT CORPN. Vs BAJRANG LAL

Bench: B.S. CHAUHAN,J. CHELAMESWAR
Case number: C.A. No.-004104-004104 / 2007
Diary number: 3788 / 2006
Advocates: S. K. BHATTACHARYA Vs ANIS AHMED KHAN

14 March 2014
Supreme Court
21 pages
KESHARBAI @ PUSHPABAI EKNATHRAO NALAWADE Vs TARABAI PRABHAKARRAO NALAWADE .

Bench: SURINDER SINGH NIJJAR,A.K. SIKRI
Case number: C.A. No.-003867-003867 / 2014
Diary number: 19364 / 2009
Advocates: CHANDAN RAMAMURTHI Vs SHIVAJI M. JADHAV

14 March 2014
Supreme Court
23 pages
J.RAJIV SUBRAMANIYAN Vs M/S PANDIYAS .

Bench: SURINDER SINGH NIJJAR,A.K. SIKRI
Case number: C.A. No.-003865-003865 / 2014
Diary number: 26734 / 2011
Advocates: T. HARISH KUMAR Vs SHOBHA RAMAMOORTHY

13 March 2014
Supreme Court
15 pages
KANHAIYA LAL Vs STATE OF RAJASTHAN

Bench: T.S. THAKUR,C. NAGAPPAN
Case number: Crl.A. No.-000595-000595 / 2014
Diary number: 8106 / 2013
Advocates: MOHD. IRSHAD HANIF Vs

13 March 2014
Supreme Court
15 pages
BHAGWAN TUKARAM DANGE Vs STATE OF MAHARASHTRA

Bench: K.S. RADHAKRISHNAN,VIKRAMAJIT SEN
Case number: Crl.A. No.-001823-001823 / 2008
Diary number: 10685 / 2007
Advocates: RANJAN MUKHERJEE Vs ASHA GOPALAN NAIR

13 March 2014
Supreme Court
8 pages
SAROJ @ SURAJ PANCHAL Vs STATE OF WEST BENGAL

Bench: T.S. THAKUR,C. NAGAPPAN
Case number: Crl.A. No.-000734-000734 / 2014
Diary number: 23424 / 2009
Advocates: JAIL PETITION Vs AVIJIT BHATTACHARJEE

12 March 2014
Supreme Court
40 pages
IN RE : T.N. GODAVARMAN THIRUMULPAD Vs UNION OF INDIA AND ORS.

Bench: A.K. PATNAIK,SURINDER SINGH NIJJAR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: W.P.(C) No.-000202-000202 / 1995
Diary number: 2997 / 1995
Advocates: BY COURTS MOTION Vs ANIL KATIYAR

12 March 2014
Supreme Court
21 pages
SUDIPTA LENKA Vs THE STATE OF ODISHA

Bench: P SATHASIVAM,RANJAN GOGOI,N.V. RAMANA
Case number: W.P.(C) No.-000957-000957 / 2013
Diary number: 35982 / 2013
Advocates: SIDDHARTHA CHOWDHURY Vs

12 March 2014
Supreme Court
22 pages
PRAVASI BHALAI SANGATHAN Vs U.O.I. .

Bench: B.S. CHAUHAN,M.Y. EQBAL,A.K. SIKRI
Case number: W.P.(C) No.-000157-000157 / 2013
Diary number: 7256 / 2013
Advocates: PURUSHOTTAM SHARMA TRIPATHI Vs

12 March 2014
Supreme Court
21 pages
JUMNI Vs STATE OF HARYANA

Bench: RANJANA PRAKASH DESAI,MADAN B. LOKUR
Case number: Crl.A. No.-001159-001159 / 2005
Diary number: 13522 / 2005
Advocates: SANJAY JAIN Vs KAMAL MOHAN GUPTA

12 March 2014
Supreme Court
32 pages
PHATU ROCHIRAM MULCHANDANI Vs KAR.INDUSL.AREA DEVT.BOARD .

Case number: C.A. No.-003803-003803 / 2014
Diary number: 14496 / 2010
Advocates: M. K. GARG Vs

12 March 2014
Supreme Court
34 pages
COMMISSIONER OF INCOME TAX-III Vs M/S. CALCUTTA KNITWEARS, LUDHIANA

Bench: H.L. DATTU,S.A. BOBDE
Case number: C.A. No.-003958-003958 / 2014
Diary number: 4380 / 2011
Advocates: B. V. BALARAM DAS Vs KAVITA JHA

11 March 2014
Supreme Court
11 pages
DINESHAN K.K. Vs R. K. SINGH

Bench: H.L. DATTU,S.A. BOBDE
Case number: CONMT.PET.(C) No.-000422-000422 / 2012
Diary number: 36619 / 2012
Advocates: SARLA CHANDRA Vs B. KRISHNA PRASAD