Showing 6856 - 6870 of 41947 judgements
26 March 2014
Supreme Court
9 pages
JUSTICE SUNANDA BHANDARE FOUNDATION Vs U.O.I.

Bench: R.M. LODHA,SUDHANSU JYOTI MUKHOPADHAYA,DIPAK MISRA
Case number: W.P.(C) No.-000116-000116 / 1998
Diary number: 2844 / 1998
Advocates: AMBAR QAMARUDDIN Vs PRASHANT KUMAR

26 March 2014
Supreme Court
19 pages
HARYANA STATE AGRICULATURAL MKTG.BOARD Vs BISHAMBER DAYAL GOYAL .

Bench: GYAN SUDHA MISRA,PINAKI CHANDRA GHOSE
Case number: C.A. No.-003122-003122 / 2006
Diary number: 20315 / 2005
Advocates: REKHA PANDEY Vs PARMANAND GAUR

26 March 2014
Supreme Court
22 pages
WESTERN ELECT.SUP.CO.OF ORISSA LD. Vs M/S BABA BAIJANATH ROLLER & FLOUR MIL.LD

Bench: GYAN SUDHA MISRA,PINAKI CHANDRA GHOSE
Case number: C.A. No.-004023-004023 / 2014
Diary number: 672 / 2011
Advocates: SURESH CHANDRA TRIPATHY Vs SIBO SANKAR MISHRA

26 March 2014
Supreme Court
7 pages
EXEC.DIRECTOR STEEL AUTH.OF INDIA Vs TYCOON TRADERS .

Bench: GYAN SUDHA MISRA,PINAKI CHANDRA GHOSE
Case number: C.A. No.-004026-004026 / 2014
Diary number: 11796 / 2012
Advocates: AP & J CHAMBERS Vs H. CHANDRA SEKHAR

26 March 2014
Supreme Court
92 pages
MOHD.HAROON & ORS. Vs UNION OF INDIA & ANR.

Bench: P SATHASIVAM,RANJANA PRAKASH DESAI,RANJAN GOGOI
Case number: Writ Petition (crl.) 155 of 2013

25 March 2014
Supreme Court
8 pages
SHEELA JAWARLAL NAGORI Vs KANTILAL NATHMAL BALDOTA .

Bench: RANJANA PRAKASH DESAI,MADAN B. LOKUR
Case number: SLP(C) No.-036518-036518 / 2013
Diary number: 37071 / 2013
Advocates: RAJIV SHANKAR DVIVEDI Vs

25 March 2014
Supreme Court
7 pages
MANNALAL CHAMARIA Vs STATE OF WEST BENGAL

Bench: RANJANA PRAKASH DESAI,MADAN B. LOKUR
Case number: Crl.A. No.-000213-000213 / 2006
Diary number: 3225 / 2005
Advocates: RAKESH K. SHARMA Vs TARA CHANDRA SHARMA

25 March 2014
Supreme Court
7 pages
UNION OF INDIA Vs SHEO SHAMBHU GIRI

Bench: B.S. CHAUHAN,J. CHELAMESWAR
Case number: Crl.A. No.-001027-001027 / 2008
Diary number: 7511 / 2008
Advocates: B. V. BALARAM DAS Vs ARDHENDUMAULI KUMAR PRASAD

25 March 2014
Supreme Court
11 pages
VIJAY SINGH Vs STATE OF M.P.

Bench: CHANDRAMAULI KR. PRASAD,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000444-000444 / 2008
Diary number: 36226 / 2007
Advocates: RAJESH Vs C. D. SINGH

25 March 2014
Supreme Court
7 pages
FAHIM AHMAD Vs UNITED INDIA INSURANCE CO. LTD. .

Bench: P SATHASIVAM,RANJAN GOGOI,N.V. RAMANA
Case number: C.A. No.-006220-006220 / 2008
Diary number: 6763 / 2007
Advocates: SYED MEHDI IMAM Vs CHANDER SHEKHAR ASHRI

25 March 2014
Supreme Court
8 pages
JACINTA DE SILVA Vs ROSARINHO COSTA .

Bench: GYAN SUDHA MISRA,PINAKI CHANDRA GHOSE
Case number: C.A. No.-004002-004002 / 2014
Diary number: 5609 / 2010
Advocates: A. VENAYAGAM BALAN Vs

25 March 2014
Supreme Court
11 pages
SOUMIK SIL Vs SUBHAS CHANDRA SIL

Bench: GYAN SUDHA MISRA,PINAKI CHANDRA GHOSE
Case number: C.A. No.-004003-004003 / 2014
Diary number: 7986 / 2011
Advocates: RANJAN MUKHERJEE Vs BIJOY KUMAR JAIN

25 March 2014
Supreme Court
13 pages
SAVITA Vs BINDAR SINGH

Bench: GYAN SUDHA MISRA,PINAKI CHANDRA GHOSE
Case number: C.A. No.-004001-004001 / 2014
Diary number: 24009 / 2013
Advocates: ROHIT KUMAR SINGH Vs

24 March 2014
Supreme Court
7 pages
BRIJESH KUMAR Vs STATE OF HARYANA

Bench: B.S. CHAUHAN,J. CHELAMESWAR
Case number: SLP(C) No.-006609-006613 / 2014
Diary number: 6230 / 2014
Advocates: BALBIR SINGH GUPTA Vs

14 March 2014
Supreme Court
21 pages
STATE OF PUNJAB Vs DHANJIT SINGH SANDHU

Bench: B.S. CHAUHAN,M.Y. EQBAL
Case number: C.A. No.-005698-005699 / 2009
Diary number: 18094 / 2009
Advocates: RACHANA JOSHI ISSAR Vs