Judgements

01 April 2014
Supreme Court
35 pages

MANMOHAN SHARMA Vs STATE OF RAJASTHAN

Bench: T.S. THAKUR,C. NAGAPPAN
Case number: C.A. No.-004294-004294 / 2014
Diary number: 29375 / 2012
Advocates: R. C. KOHLI Vs PRAGATI NEEKHRA

01 April 2014
Supreme Court
8 pages

BHARATKUMAR SHANTILAL THAKKAR Vs STATE OF GUJARAT

Bench: R.M. LODHA,SHIVA KIRTI SINGH
Case number: W.P.(C) No.-000019-000019 / 2012
Diary number: 39088 / 2011
Advocates: ANITHA SHENOY Vs T. MAHIPAL

01 April 2014
Supreme Court
8 pages

BHARATKUMAR SHANTILAL THAKKAR Vs STATE OF GUJARAT

Bench: R.M. LODHA,SHIVA KIRTI SINGH
Case number: W.P.(C) No.-000019-000019 / 2012
Diary number: 39088 / 2011
Advocates: ANITHA SHENOY Vs T. MAHIPAL

01 April 2014
Supreme Court
6 pages

KALPESH HEMANTBHAI SHAH Vs MANHAR AUTO STORES THRU ITS PARTNER

Bench: SUDHANSU JYOTI MUKHOPADHAYA,KURIAN JOSEPH
Case number: C.A. No.-004266-004267 / 2014
Diary number: 2393 / 2011
Advocates: NIRNIMESH DUBE Vs BANKEY BIHARI SHARMA

01 April 2014
Supreme Court
26 pages

V. KALA BHARATHI Vs THE ORIENTAL INS.CO.LTD.,BR.CHITOOR

Bench: P SATHASIVAM,RANJAN GOGOI,N.V. RAMANA
Case number: C.A. No.-003056-003056 / 2008
Diary number: 23828 / 2005
Advocates: Y. RAJA GOPALA RAO Vs DEBASIS MISRA

31 March 2014
Supreme Court
19 pages

P. RAMAKRISHNAM RAJU Vs UNION OF INDIA .

Bench: P SATHASIVAM,RANJAN GOGOI,N.V. RAMANA
Case number: W.P.(C) No.-000521-000521 / 2002
Diary number: 18186 / 2002
Advocates: PROMILA Vs P. PARMESWARAN

31 March 2014
Supreme Court
13 pages

FASEELA M. Vs MUNNERUL ISLAM MADRASA COMMITTEE

Bench: R.M. LODHA,KURIAN JOSEPH
Case number: C.A. No.-004250-004252 / 2014
Diary number: 19786 / 2012
Advocates: A. VENAYAGAM BALAN Vs

31 March 2014
Supreme Court
9 pages

NAVNEET KAUR Vs STATE OF NCT OF DELHI

Bench: P SATHASIVAM,R.M. LODHA,H.L. DATTU,SUDHANSU JYOTI MUKHOPADHAYA
Case number: CURATIVE PET(R) No.-000088-000088 / 2013
Diary number: 29141 / 2013
Advocates: NIRAJ GUPTA Vs

31 March 2014
Supreme Court
13 pages

STATE OF BIHAR Vs RAJMANGAL RAM

Bench: P SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-000708-000708 / 2014
Diary number: 27238 / 2012
Advocates: GOPAL SINGH Vs AVINASH KUMAR

31 March 2014
Supreme Court
71 pages

RELIANCE INDUSTRIES LTD. Vs U.O.I.

Bench: SURINDER SINGH NIJJAR
Case number: ARBIT.CASE(C) No.-000027-000027 / 2013
Diary number: 24802 / 2013
Advocates: PAREKH & CO. Vs

31 March 2014
Supreme Court
13 pages

GOWRI Vs SHANTHI

Bench: SURINDER SINGH NIJJAR,A.K. SIKRI
Case number: C.A. No.-004245-004245 / 2014
Diary number: 40377 / 2011
Advocates: SENTHIL JAGADEESAN Vs

31 March 2014
Supreme Court
25 pages

RAM NIRANJAN ROY Vs STATE OF BIHAR .

Bench: RANJANA PRAKASH DESAI,MADAN B. LOKUR
Case number: Crl.A. No.-001240-001240 / 2004
Diary number: 14081 / 2004
Advocates: APPELLANT-IN-PERSON Vs GOPAL SINGH

31 March 2014
Supreme Court
23 pages

RAMESH VITHAL PATIL Vs STATE OF KARNATAKA .

Bench: RANJANA PRAKASH DESAI,MADAN B. LOKUR
Case number: Crl.A. No.-000056-000056 / 2006
Diary number: 13234 / 2005
Advocates: SHANKAR DIVATE Vs

28 March 2014
Supreme Court
16 pages

BHULE RAM Vs UNION OF INDIA

Bench: B.S. CHAUHAN,V. GOPALA GOWDA
Case number: C.A. No.-006251-006251 / 2010
Diary number: 19716 / 2010
Advocates: SHOBHA Vs PUNEET TANEJA

28 March 2014
Supreme Court
6 pages

SAKUMA EXPORTS LTD Vs LOUIS DREYFUS COMMODITIES SUISSE S.A

Bench: ANIL R. DAVE,SHIVA KIRTI SINGH
Case number: SLP(C) No.-027404-027404 / 2013
Diary number: 27438 / 2013
Advocates: KUNAL VERMA Vs