Showing 6811 - 6825 of 41947 judgements
07 April 2014
Supreme Court
26 pages
KARNATAKA POWER TRANS. COR. LTD Vs M/S DEEPAK CABLES (INDIA) LTD

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-004424-004424 / 2014
Diary number: 19282 / 2013
Advocates: BALAJI SRINIVASAN Vs

07 April 2014
Supreme Court
9 pages
MALLAMMA (D) BY LRS. Vs NATIONAL INSURANCE CO. LTD. .

Bench: P SATHASIVAM,S.A. BOBDE,N.V. RAMANA
Case number: C.A. No.-001391-001391 / 2009
Diary number: 25185 / 2005
Advocates: V. N. RAGHUPATHY Vs M. K. DUA

07 April 2014
Supreme Court
5 pages
L.K.PANSARE Vs B.B.ITHAPE .

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-004433-004433 / 2014
Diary number: 12354 / 2010
Advocates: NISHANT RAMAKANTRAO KATNESHWARKAR Vs SUDHANSHU S. CHOUDHARI

07 April 2014
Supreme Court
21 pages
SUDESH DOGRA Vs U.O.I & ORS

Bench: P SATHASIVAM,RANJAN GOGOI,N.V. RAMANA
Case number: Writ Petition (crl.) 125 of 2013

04 April 2014
Supreme Court
80 pages
T.N.GENERATION & DISTBN. CORPN LTD. Vs PPN POWER GEN.CO.PVT.LTD.

Bench: SURINDER SINGH NIJJAR,A.K. SIKRI
Case number: C.A. No.-004126-004126 / 2013
Diary number: 13060 / 2013
Advocates: PAREKH & CO. Vs SENTHIL JAGADEESAN

04 April 2014
Supreme Court
4 pages
A.T PRAKASHAN Vs THE EXCISE INSPECTOR

Bench: K.S. RADHAKRISHNAN,VIKRAMAJIT SEN
Case number: Crl.A. No.-000822-000822 / 2014
Diary number: 32776 / 2013
Advocates: SENTHIL JAGADEESAN Vs

04 April 2014
Supreme Court
8 pages
SHIV MURAT (D) BY LRS. Vs SATYAWATI .

Bench: GYAN SUDHA MISRA,V. GOPALA GOWDA
Case number: C.A. No.-005766-005766 / 2007
Diary number: 19284 / 2004
Advocates: MANOJ K. MISHRA Vs T. N. SINGH

04 April 2014
Supreme Court
15 pages
JAGDAMBA PRASAD (DEAD) THR. LRS. Vs KRIPA SHANKAR (DEAD) THR. LRS. .

Bench: GYAN SUDHA MISRA,V. GOPALA GOWDA
Case number: C.A. No.-004457-004457 / 2005
Diary number: 25448 / 2003
Advocates: Vs P. NARASIMHAN

04 April 2014
Supreme Court
17 pages
VINOD KUMAR Vs STATE OF KERALA

Bench: K.S. RADHAKRISHNAN,VIKRAMAJIT SEN
Case number: Crl.A. No.-000821-000821 / 2014
Diary number: 28901 / 2013
Advocates: SENTHIL JAGADEESAN Vs

04 April 2014
Supreme Court
8 pages
STATE OF RAJASTHAN Vs C.P. SINGH .

Bench: ANIL R. DAVE,SHIVA KIRTI SINGH
Case number: C.A. No.-001195-001195 / 2007
Diary number: 2698 / 2006
Advocates: MILIND KUMAR Vs D. S. MAHRA

04 April 2014
Supreme Court
40 pages
HITENDRA SINGH BHUPENDRASINGH Vs DR.P.D.KRISHI VIDYAPEETH BY REG..

Bench: T.S. THAKUR,C. NAGAPPAN
Case number: C.A. No.-004412-004412 / 2014
Diary number: 29601 / 2012
Advocates: ANAGHA S. DESAI Vs AMOL NIRMALKUMAR SURYAWANSHI

03 April 2014
Supreme Court
23 pages
BABUBHAI BHIMABHAI BOKHIRIA Vs STATE OF GUJARAT .

Bench: CHANDRAMAULI KR. PRASAD,PINAKI CHANDRA GHOSE
Case number: Crl.A. No.-000735-000735 / 2014
Diary number: 36683 / 2008
Advocates: ANIRUDDHA P. MAYEE Vs EJAZ MAQBOOL

03 April 2014
Supreme Court
11 pages
A.P.N.G.O'S ASSOCIATION Vs GOVT. OF A.P. .

Bench: B.S. CHAUHAN,J. CHELAMESWAR
Case number: C.A. No.-004383-004383 / 2014
Diary number: 5812 / 2006
Advocates: G. RAMAKRISHNA PRASAD Vs C. K. SUCHARITA

02 April 2014
Supreme Court
12 pages
BISHNU BISWAS Vs UNION OF INDIA .

Bench: B.S. CHAUHAN,J. CHELAMESWAR
Case number: C.A. No.-004255-004258 / 2014
Diary number: 22926 / 2013
Advocates: AISHWARYA BHATI Vs

01 April 2014
Supreme Court
23 pages
NAUSHAD ANWAR Vs STATE OF BIHAR .

Bench: T.S. THAKUR,C. NAGAPPAN
Case number: C.A. No.-004270-004270 / 2014
Diary number: 10834 / 2010
Advocates: PRAGATI NEEKHRA Vs GOPAL SINGH