Showing 6796 - 6810 of 41947 judgements
11 April 2014
Supreme Court
18 pages
MAHINDER DUTT SHARMA Vs U.O.I .

Bench: JAGDISH SINGH KHEHAR,M.Y. EQBAL
Case number: C.A. No.-002111-002111 / 2009
Diary number: 21361 / 2007
Advocates: RAVI KUMAR TOMAR Vs D. S. MAHRA

11 April 2014
Supreme Court
5 pages
ANNAPURNA Vs MALLIKARJUN

Bench: ANIL R. DAVE,SHIVA KIRTI SINGH
Case number: C.A. No.-004469-004469 / 2014
Diary number: 16344 / 2010
Advocates: VAIJAYANTHI GIRISH Vs ANKUR S. KULKARNI

11 April 2014
Supreme Court
39 pages
PERIYASAMI Vs STATE TR.INSP.OF POLICE

Bench: P SATHASIVAM,RANJANA PRAKASH DESAI,RANJAN GOGOI
Case number: Crl.A. No.-001272-001272 / 2012
Diary number: 24395 / 2012
Advocates: S. GOWTHAMAN Vs M. YOGESH KANNA

11 April 2014
Supreme Court
39 pages
DHARAM DEO YADAV Vs STATE OF U.P.

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: Crl.A. No.-000369-000369 / 2006
Diary number: 28394 / 2005
Advocates: KAILASH CHAND Vs M. R. SHAMSHAD

11 April 2014
Supreme Court
8 pages
MADHUKAR Vs STATE OF MAHARASHTRA .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,KURIAN JOSEPH
Case number: C.A. No.-004470-004470 / 2014
Diary number: 26900 / 2012
Advocates: RAMESHWAR PRASAD GOYAL Vs

11 April 2014
Supreme Court
18 pages
STATE OF RAJASTHAN Vs MANOJ KUMAR

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-000885-000885 / 2007
Diary number: 12788 / 2007
Advocates: MILIND KUMAR Vs PRATIBHA JAIN

09 April 2014
Supreme Court
13 pages
MURALIDHAR @ GIDDA Vs STATE OF KARNATAKA

Bench: R.M. LODHA,SHIVA KIRTI SINGH
Case number: Crl.A. No.-000551-000551 / 2011
Diary number: 3760 / 2011
Advocates: H. CHANDRA SEKHAR Vs V. N. RAGHUPATHY

09 April 2014
Supreme Court
14 pages
M/S NATHU RAM RAMESH KUMAR Vs COMMR.OF DELHI VALUE ADDED TAX

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-004465-004468 / 2014
Diary number: 25096 / 2009
Advocates: Vs SURYA KANT

09 April 2014
Supreme Court
9 pages
JACKY Vs TINY @ ANTONY .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,S.A. BOBDE
Case number: C.A. No.-004453-004453 / 2014
Diary number: 2889 / 2012
Advocates: SAJITH. P Vs HIMINDER LAL

09 April 2014
Supreme Court
5 pages
NAGAR PALIKA PARISHAD, MIHONA Vs RAMNATH

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: C.A. No.-004454-004454 / 2014
Diary number: 22753 / 2012
Advocates: NIRAJ SHARMA Vs ABHA R. SHARMA

07 April 2014
Supreme Court
10 pages
M/S HARYANA STATE COOP SPY & MKT FED LTD Vs M/S JAYAM TEXTILES

Bench: P SATHASIVAM,RANJAN GOGOI,N.V. RAMANA
Case number: Crl.A. No.-000833-000833 / 2014
Diary number: 28653 / 2007
Advocates: UGRA SHANKAR PRASAD Vs N. RAJARAMAN

07 April 2014
Supreme Court
13 pages
PURNYA KALA DEVI Vs STATE OF ASSAM

Bench: P SATHASIVAM,RANJAN GOGOI,N.V. RAMANA
Case number: C.A. No.-001672-001672 / 2010
Diary number: 27436 / 2007
Advocates: JATIN ZAVERI Vs CORPORATE LAW GROUP

07 April 2014
Supreme Court
16 pages
GOPAKUMAR B.NAIR Vs C.B.I

Bench: P SATHASIVAM,RANJAN GOGOI,N.V. RAMANA
Case number: Crl.A. No.-000831-000831 / 2014
Diary number: 30326 / 2013
Advocates: SUDHA GUPTA Vs

07 April 2014
Supreme Court
10 pages
M/S INDUS AIRWAYS PVT. LTD Vs M/S MAGNUM AVIATION PVT LTD

Bench: R.M. LODHA,SHIVA KIRTI SINGH
Case number: Crl.A. No.-000830-000830 / 2014
Diary number: 37091 / 2010
Advocates: S. N. BHAT Vs

07 April 2014
Supreme Court
9 pages
METAL POWDER COMPANY LTD. Vs ORIENTAL INSURANCE CO. LTD.

Bench: P SATHASIVAM,RANJAN GOGOI,N.V. RAMANA
Case number: C.A. No.-000481-000481 / 2009
Diary number: 22474 / 2006
Advocates: REVATHY RAGHAVAN Vs M. K. DUA