Showing 6781 - 6795 of 41947 judgements
16 April 2014
Supreme Court
19 pages
OM PARKASH Vs STATE OF HARYANA

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-001102-001102 / 2006
Diary number: 14601 / 2005
Advocates: Vs KAMAL MOHAN GUPTA

16 April 2014
Supreme Court
18 pages
SIDHARTHA SARAWGI Vs BOARD OF TRUSTEES FOR PORT OF KOLKATA&OR

Bench: GYAN SUDHA MISRA,KURIAN JOSEPH
Case number: SLP(C) No.-018347-018347 / 2013
Diary number: 13697 / 2013
Advocates: ABHIJAT P. MEDH Vs

16 April 2014
Supreme Court
6 pages
KOKKILAGADDA SUBBA RAO Vs DIV.MNG.UNITED INDIA ASSURA.CO.LTD.&ORS.

Bench: GYAN SUDHA MISRA,MADAN B. LOKUR
Case number: C.A. No.-005822-005822 / 2006
Diary number: 28501 / 2005
Advocates: MUKESH K. GIRI Vs DEBASIS MISRA

16 April 2014
Supreme Court
8 pages
PEJAN Vs AMARJEET SINGH

Bench: GYAN SUDHA MISRA,MADAN B. LOKUR
Case number: SLP(C) No.-019466-019466 / 2013
Diary number: 19466 / 2013
Advocates: RAMESHWAR PRASAD GOYAL Vs

16 April 2014
Supreme Court
19 pages
ISHWARLAL MOHANLAL THAKKAR Vs PASCHIM GUJARAT VIJ COMPANY LTD.

Bench: GYAN SUDHA MISRA,V. GOPALA GOWDA
Case number: C.A. No.-004558-004558 / 2014
Diary number: 16857 / 2013
Advocates: PAREKH & CO. Vs

16 April 2014
Supreme Court
20 pages
SHAMIM BANO Vs ASRAF KHAN

Bench: DIPAK MISRA,VIKRAMAJIT SEN
Case number: Crl.A. No.-000820-000820 / 2014
Diary number: 16891 / 2012
Advocates: T. MAHIPAL Vs

16 April 2014
Supreme Court
19 pages
SHAMSHER SINGH Vs RAJINDER KUMAR .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: C.A. No.-004597-004598 / 2014
Diary number: 33383 / 2012
Advocates: VINAY GARG Vs BALBIR SINGH GUPTA

16 April 2014
Supreme Court
12 pages
RANJAN KUMAR Vs STATE OF BIHAR .

Bench: DIPAK MISRA,M.Y. EQBAL
Case number: C.A. No.-004455-004458 / 2009
Diary number: 6260 / 2004
Advocates: BRAJ KISHORE MISHRA Vs DEBASIS MISRA

16 April 2014
Supreme Court
13 pages
COMMISSIONER OF WEALTH TAX, RAJKOT Vs ESTATE OF LATE HMM VIKRAMSINHJI OF G.

Bench: R.M. LODHA,SHIVA KIRTI SINGH
Case number: C.A. No.-002312-002312 / 2007
Diary number: 5060 / 2005
Advocates: B. V. BALARAM DAS Vs CHIRAG M. SHROFF

15 April 2014
Supreme Court
130 pages
NATIONAL LEGAL SER.AUTH. Vs UNION OF INDIA .

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: W.P.(C) No.-000400-000400 / 2012
Diary number: 30488 / 2012
Advocates: ANITHA SHENOY Vs

15 April 2014
Supreme Court
10 pages
KAKALI GHOSH Vs CHIEF SECY. A & N ADMINISTRATION .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: C.A. No.-004506-004506 / 2014
Diary number: 34336 / 2012
Advocates: JAGDISH KUMAR CHAWLA Vs G. INDIRA

15 April 2014
Supreme Court
22 pages
ASHOK RAI Vs STATE OF U.P. .

Bench: RANJANA PRAKASH DESAI,MADAN B. LOKUR
Case number: Crl.A. No.-001508-001508 / 2005
Diary number: 20793 / 2005
Advocates: SURYA KANT Vs SHARMILA UPADHYAY

15 April 2014
Supreme Court
14 pages
KARAN SINGH Vs STATE OF HARYANA

Bench: RANJANA PRAKASH DESAI,MADAN B. LOKUR
Case number: Crl.A. No.-000666-000666 / 2009
Diary number: 23098 / 2008
Advocates: D. MAHESH BABU Vs NARESH BAKSHI

15 April 2014
Supreme Court
36 pages
PRAKASH Vs STATE OF KARNATAKA

Bench: RANJANA PRAKASH DESAI,MADAN B. LOKUR
Case number: Crl.A. No.-001682-001682 / 2005
Diary number: 24589 / 2005
Advocates: DINESH KUMAR GARG Vs V. N. RAGHUPATHY

15 April 2014
Supreme Court
22 pages
LICIL ANTONY Vs STATE OF KERALA

Bench: CHANDRAMAULI KR. PRASAD,PINAKI CHANDRA GHOSE
Case number: Crl.A. No.-000872-000872 / 2014
Diary number: 3457 / 2014
Advocates: SENTHIL JAGADEESAN Vs