Showing 6766 - 6780 of 41947 judgements
21 April 2014
Supreme Court
13 pages
STATE OF TRIPURA Vs ARABINDA CHAKRABORTY .

Bench: ANIL R. DAVE,VIKRAMAJIT SEN
Case number: C.A. No.-001322-001322 / 2007
Diary number: 5677 / 2007
Advocates: GOPAL SINGH Vs AVIJIT BHATTACHARJEE

21 April 2014
Supreme Court
28 pages
THIMMAREDDY Vs STATE OF KARNATAKA

Bench: SURINDER SINGH NIJJAR,A.K. SIKRI
Case number: Crl.A. No.-000903-000903 / 2014
Diary number: 24708 / 2011
Advocates: G. N. REDDY Vs V. N. RAGHUPATHY

21 April 2014
Supreme Court
14 pages
HARBANS PERSHAD JAISWAL(D) BY LRS. Vs URMILA DEVI JAISWAL (DEAD) BY LRS.

Bench: SURINDER SINGH NIJJAR,A.K. SIKRI
Case number: C.A. No.-004656-004656 / 2014
Diary number: 32361 / 2006
Advocates: V. N. RAGHUPATHY Vs N. RAJARAMAN

21 April 2014
Supreme Court
30 pages
RISHI KIRAN LOGISTICS P.LTD. Vs BOARD OF TRUS. OF KANDLA PORT TRUST&ORS

Bench: SURINDER SINGH NIJJAR,A.K. SIKRI
Case number: C.A. No.-004655-004655 / 2014
Diary number: 7501 / 2011
Advocates: NIKHIL GOEL Vs SANJAY KAPUR

21 April 2014
Supreme Court
4 pages
UDAY GUPTA Vs AYSHA AND ANR.

Bench: B.S. CHAUHAN,J. CHELAMESWAR
Case number: Special Leave Petition (crl.) 3390 of 2014

17 April 2014
Supreme Court
31 pages
O.N.G.C. LTD. Vs OFFICIAL LIQUIDATOR .

Bench: SURINDER SINGH NIJJAR,A.K. SIKRI
Case number: C.A. No.-001746-001746 / 2006
Diary number: 5379 / 2006
Advocates: K. R. SASIPRABHU Vs JITENDRA KUMAR

17 April 2014
Supreme Court
12 pages
BHARAT PETROLEUM CORP. LTD. Vs B.M. MOTORS .

Bench: T.S. THAKUR,C. NAGAPPAN
Case number: C.A. No.-004595-004595 / 2014
Diary number: 413 / 2014
Advocates: PARIJAT SINHA Vs

17 April 2014
Supreme Court
6 pages
M.K. GOPINATHAN Vs J. KRISHNA .

Bench: P SATHASIVAM,RANJAN GOGOI,N.V. RAMANA
Case number: C.A. No.-000619-000619 / 2010
Diary number: 39131 / 2009
Advocates: K. V. MOHAN Vs DEBASIS MISRA

17 April 2014
Supreme Court
38 pages
JAIPUR SHAHAR HINDU VIKAS SAMITI TR.PRES Vs STATE OF RAJASTHAN TR.CHIEF SEC..

Bench: P SATHASIVAM,RANJAN GOGOI,N.V. RAMANA
Case number: C.A. No.-004593-004594 / 2014
Diary number: 25908 / 2010
Advocates: PRATIBHA JAIN Vs IRSHAD AHMAD

17 April 2014
Supreme Court
90 pages
M/S. SOMA ISOLUX NH ONE TOLLWAY PVT.LTD. Vs HARISH KUMAR PURI .

Bench: GYAN SUDHA MISRA,PINAKI CHANDRA GHOSE
Case number: C.A. No.-004611-004611 / 2014
Diary number: 17141 / 2013
Advocates: AP & J CHAMBERS Vs

17 April 2014
Supreme Court
8 pages
STATE OF H.P. Vs RAJ KUMAR

Bench: RANJANA PRAKASH DESAI,MADAN B. LOKUR
Case number: Crl.A. No.-000413-000413 / 2005
Diary number: 4183 / 2005
Advocates: PRAGATI NEEKHRA Vs KAILASH CHAND

17 April 2014
Supreme Court
75 pages
ASSO.OF UNIFIED TELE.SERV.PROV. Vs UNION OF INDIA .

Bench: K.S. RADHAKRISHNAN,VIKRAMAJIT SEN
Case number: C.A. No.-004591-004591 / 2014
Diary number: 2448 / 2014
Advocates: E. C. AGRAWALA Vs

17 April 2014
Supreme Court
8 pages
SUSHIL KUMAR SINGHAL Vs PRAMUKH SACHIV,IRRIGATION DEPARTMENT&ORS

Bench: ANIL R. DAVE,VIKRAMAJIT SEN
Case number: C.A. No.-005262-005262 / 2008
Diary number: 8453 / 2007
Advocates: VIVEK GUPTA Vs ARDHENDUMAULI KUMAR PRASAD

16 April 2014
Supreme Court
10 pages
D.A.V.COLLEGE MG.COMMIT.TR.REGL.DIRECTOR Vs LAXMINARAYAN MISHRA .

Bench: R.M. LODHA,SHIVA KIRTI SINGH
Case number: C.A. No.-004556-004556 / 2014
Diary number: 34631 / 2011
Advocates: SHEKHAR KUMAR Vs RAJESH PRASAD SINGH

16 April 2014
Supreme Court
58 pages
DINA NATH (D) BY LRS. Vs SUBHASH CHAND SAINI

Bench: T.S. THAKUR,JAGDISH SINGH KHEHAR
Case number: C.A. No.-004563-004563 / 2014
Diary number: 26528 / 2011
Advocates: ASHOK MATHUR Vs PRANESH