Showing 6751 - 6765 of 41947 judgements
23 April 2014
Supreme Court
18 pages
PURAN CHAND Vs STATE OF H.P.

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: Crl.A. No.-001708-001708 / 2010
Diary number: 7102 / 2010
Advocates: R. V. KAMESHWARAN Vs ANISH KUMAR GUPTA

23 April 2014
Supreme Court
51 pages
STATE OF JHARKHAND Vs KAMAL PRASAD .

Bench: GYAN SUDHA MISRA,V. GOPALA GOWDA
Case number: C.A. No.-004809-004809 / 2014
Diary number: 41258 / 2011
Advocates: TAPESH KUMAR SINGH Vs Mohit Kumar Shah

23 April 2014
Supreme Court
25 pages
STATE OF ASSAM Vs SUSRITA HOLDINGS PVT.LTD.

Bench: GYAN SUDHA MISRA,V. GOPALA GOWDA
Case number: C.A. No.-004849-004849 / 2014
Diary number: 12570 / 2012
Advocates: CORPORATE LAW GROUP Vs

23 April 2014
Supreme Court
24 pages
COMMON CAUSE Vs UNION OF INDIA

Bench: P SATHASIVAM,RANJAN GOGOI,N.V. RAMANA
Case number: W.P.(C) No.-000013-000013 / 2003
Diary number: 24677 / 2002
Advocates: BALRAJ DEWAN Vs B. V. BALARAM DAS

23 April 2014
Supreme Court
9 pages
ARSAD SK Vs BANI PROSANNA KUNDU .

Bench: CHANDRAMAULI KR. PRASAD,PINAKI CHANDRA GHOSE
Case number: C.A. No.-004805-004805 / 2014
Diary number: 37552 / 2008
Advocates: DHARMENDRA KUMAR SINHA Vs SIDDHARTHA CHOWDHURY

22 April 2014
Supreme Court
59 pages
S.RAJASEEKARAN Vs UNION OF INDIA AND ORS.

Bench: P SATHASIVAM,RANJAN GOGOI,N.V. RAMANA
Case number: W.P.(C) No.-000295-000295 / 2012
Diary number: 20376 / 2012
Advocates: KRISHNA KUMAR Vs

22 April 2014
Supreme Court
30 pages
NALLABOTHU RAMULU @ SETHARAMAIAH Vs STATE OF A.P.

Bench: SUDHANSU JYOTI MUKHOPADHAYA,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-001424-001424 / 2003
Diary number: 18880 / 2003
Advocates: JOHN MATHEW Vs D. MAHESH BABU

22 April 2014
Supreme Court
11 pages
ASHISH KUMAR MAZUMDAR Vs AISHI RAM BATRA CHAR.HOSPITAL TRUS.&ORS

Bench: P SATHASIVAM,RANJAN GOGOI,N.V. RAMANA
Case number: C.A. No.-004010-004010 / 2010
Diary number: 9927 / 2010
Advocates: RAMESHWAR PRASAD GOYAL Vs YASH PAL DHINGRA

22 April 2014
Supreme Court
26 pages
M/S. SEPAL HOTEL PVT. LTD. Vs STATE OF PUNJAB

Bench: SURINDER SINGH NIJJAR,A.K. SIKRI
Case number: C.A. No.-004678-004678 / 2014
Diary number: 18110 / 2006
Advocates: ANNAM D. N. RAO Vs

22 April 2014
Supreme Court
28 pages
BHUSHAN POWER & STEEL LTD. Vs RAJESH VERMA .

Bench: SURINDER SINGH NIJJAR,A.K. SIKRI
Case number: CONMT.PET.(C) No.-000374-000374 / 2012
Diary number: 32976 / 2012
Advocates: RANJEETA ROHATGI Vs SHIBASHISH MISRA

22 April 2014
Supreme Court
26 pages
VASU P. SHETTY Vs M/S HOTEL VANDANA PALACE .

Bench: SURINDER SINGH NIJJAR,A.K. SIKRI
Case number: C.A. No.-004679-004679 / 2014
Diary number: 39499 / 2011
Advocates: PRASANTH P. Vs SHAILESH MADIYAL

22 April 2014
Supreme Court
20 pages
AMAR NATH Vs KEWLA DEVI

Bench: GYAN SUDHA MISRA,V. GOPALA GOWDA
Case number: C.A. No.-001918-001918 / 2007
Diary number: 16862 / 2005
Advocates: RAMESHWAR PRASAD GOYAL Vs R. D. UPADHYAY

22 April 2014
Supreme Court
14 pages
KALPANARAJ Vs TAMIL NADU STATE TRANSPORT CORPORATION

Bench: GYAN SUDHA MISRA,V. GOPALA GOWDA
Case number: C.A. No.-003461-003461 / 2003
Diary number: 7135 / 2002
Advocates: Vs T. HARISH KUMAR

22 April 2014
Supreme Court
11 pages
SUNITA GUPTA Vs UNION OF INDIA .

Bench: GYAN SUDHA MISRA,V. GOPALA GOWDA
Case number: C.A. No.-004681-004681 / 2014
Diary number: 27935 / 2009
Advocates: DR.RAJEEV SHARMA Vs SANJAY KAPUR

22 April 2014
Supreme Court
35 pages
SUMER SINGH Vs SURAJBHAN SINGH .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,DIPAK MISRA
Case number: Crl.A. No.-000942-000942 / 2014
Diary number: 33246 / 2009
Advocates: PRATIBHA JAIN Vs V. P. APPAN