Showing 6736 - 6750 of 41947 judgements
25 April 2014
Supreme Court
54 pages
SECURITY ASSOCIATION Vs UNION OF INDIA .

Bench: GYAN SUDHA MISRA,PINAKI CHANDRA GHOSE
Case number: C.A. No.-008814-008814 / 2011
Diary number: 30553 / 2009
Advocates: PAREKH & CO. Vs VIKAS MEHTA

25 April 2014
Supreme Court
9 pages
STATE OF KARNATAKA BY NONAVINAKERE POLIC Vs SHIVANNA @ TARKARI SHIVANNA

Bench: GYAN SUDHA MISRA,V. GOPALA GOWDA
Case number: Special Leave Petition (crl.) 5073 of 2011

25 April 2014
Supreme Court
40 pages
UNION OF INDIA Vs V. SRIHARAN @ ,MURUGAN & ORS.

Bench: P SATHASIVAM,RANJAN GOGOI,N.V. RAMANA
Case number: Writ Petition (crl.) 48 of 2014

25 April 2014
Supreme Court
10 pages
POOJA ABHISHEK GOYAL Vs STATE OF GUJARAT & ORS.

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: Special Leave Petition (crl.) 7121 of 2011

25 April 2014
Supreme Court
0 pages
CHAITU Vs STATE OF UTTAR PRADESH

Bench: T.S. THAKUR,C. NAGAPPAN
Case number: Crl.A. No.-001323-001323 / 2012
Diary number: 60224 / 2012
Advocates: ANURADHA MUTATKAR Vs C. D. SINGH

25 April 2014
Supreme Court
0 pages
VIJAY RANGLAL CHOURASIYA Vs STATE OF GUJARAT

Bench: T.S. THAKUR,C. NAGAPPAN
Case number: Crl.A. No.-000953-000953 / 2009
Diary number: 12061 / 2009
Advocates: HARESH RAICHURA Vs HEMANTIKA WAHI

24 April 2014
Supreme Court
30 pages
MOHD.SAEED SIDDIQUI Vs STATE OF U.P.

Bench: P SATHASIVAM,RANJAN GOGOI,N.V. RAMANA
Case number: W.P.(C) No.-000410-000410 / 2012
Diary number: 29738 / 2012
Advocates: SURUCHII AGGARWAL Vs RAVI PRAKASH MEHROTRA

24 April 2014
Supreme Court
24 pages
RAJAT PRASAD Vs C.B.I.

Bench: P SATHASIVAM,RANJAN GOGOI,N.V. RAMANA
Case number: Crl.A. No.-000747-000747 / 2010
Diary number: 22288 / 2008
Advocates: RADHA SHYAM JENA Vs B. KRISHNA PRASAD

24 April 2014
Supreme Court
9 pages
STATE OF MAHARASHTRA Vs PAPPU @ SURESH BUDHARMAL KALANI

Bench: P SATHASIVAM,RANJAN GOGOI,N.V. RAMANA
Case number: Crl.A. No.-000944-000944 / 2014
Diary number: 8428 / 2014
Advocates: ANIRUDDHA P. MAYEE Vs

24 April 2014
Supreme Court
55 pages
J.N. CHAUDHARY & ORS. ETC. Vs J.N. CHAUDHARY . ETC.

Bench: GYAN SUDHA MISRA,PINAKI CHANDRA GHOSE
Case number: C.A. No.-004854-004855 / 2014
Diary number: 242 / 2011
Advocates: ASHOK K. MAHAJAN Vs BINA GUPTA

24 April 2014
Supreme Court
17 pages
VISHAL GOYAL Vs STATE OF KARNATAKA

Bench: A.K. PATNAIK,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: W.P.(C) No.-000048-000048 / 2014
Diary number: 1495 / 2014
Advocates: AMIT KUMAR Vs

24 April 2014
Supreme Court
8 pages
NISHU Vs COMMR.OF POLICE DELHI & ORS.

Bench: P SATHASIVAM,RANJAN GOGOI,N.V. RAMANA
Case number: Writ Petition (crl.) 211 of 2013

23 April 2014
Supreme Court
7 pages
MANASVI JAIN Vs DELHI TRANSPORT COR.LTD..

Bench: P SATHASIVAM,RANJAN GOGOI,N.V. RAMANA
Case number: C.A. No.-007642-007642 / 2009
Diary number: 27275 / 2008
Advocates: ATISHI DIPANKAR Vs MONIKA GUSAIN

23 April 2014
Supreme Court
5 pages
RAMILABEN CHINUBHAI PARMAR Vs M/S NATIONAL INSURANCE CO. .

Bench: P SATHASIVAM,RANJAN GOGOI,N.V. RAMANA
Case number: C.A. No.-006091-006092 / 2011
Diary number: 20329 / 2007
Advocates: J S WAD AND CO Vs MEERA AGARWAL

23 April 2014
Supreme Court
9 pages
DINESH SINGH Vs BAJAJ ALLIANZ GENL.INSURANCE CO.LTD &ORS

Bench: P SATHASIVAM,RANJAN GOGOI,N.V. RAMANA
Case number: C.A. No.-008215-008216 / 2009
Diary number: 7118 / 2009
Advocates: RAMESHWAR PRASAD GOYAL Vs PRAGATI NEEKHRA