Judgements

Showing 661 - 675 of 41947 judgements
19 September 2019
Supreme Court
4 pages
INDIAN OIL CORPN Vs M/S. LALA BHAIRO PRASAD SARAF AND SONS

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-007433-007433 / 2019
Diary number: 19931 / 2008
Advocates: PRIYA PURI Vs ARCHANA PATHAK DAVE

19 September 2019
Supreme Court
8 pages
DR. SWAPAN KUMAR BANERJEE Vs THE STATE OF WEST BENGAL

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: Crl.A. No.-000232-000233 / 2015
Diary number: 33665 / 2009
Advocates: AMIT PAWAN Vs PARIJAT SINHA

19 September 2019
Supreme Court
14 pages
ILLOTH VALAPPIL AMBUNHI (D) BY LRS. Vs KUNHAMBU KARANAVAN

Bench: HON'BLE MS. JUSTICE INDIRA BANERJEE, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MS. JUSTICE INDIRA BANERJEE
Case number: C.A. No.-001429-001429 / 2011
Diary number: 12609 / 2009
Advocates: T. G. NARAYANAN NAIR Vs K. RAJEEV

18 September 2019
Supreme Court
34 pages
ITC LTD Vs CCE, KOLKATA IV

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE M.R. SHAH, HON'BLE MR. JUSTICE B.R. GAVAI
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-000293-000294 / 2009
Diary number: 384 / 2009
Advocates: RAJAN NARAIN Vs B. KRISHNA PRASAD

18 September 2019
Supreme Court
65 pages
VASANT GANPAT PADAVE(D) BY LRS. Vs ANANT MAHADEV SAWANT (DEAD) THRU LRS. .

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE R. SUBHASH REDDY, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-011774-011774 / 2018
Diary number: 4175 / 2015
Advocates: SHUBHANGI TULI Vs A. S. BHASME

18 September 2019
Supreme Court
32 pages
M/S. TECNIMONT PVT. LTD. (FORMERLY KNOWN AS TECNIMONT ICB PVT. LTD) Vs STATE OF PUNJAB .

Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-007358-007358 / 2019
Diary number: 9160 / 2016
Advocates: PRAVEEN KUMAR Vs

18 September 2019
Supreme Court
22 pages
JANARDAN DAGDU KHOMANE Vs EKNATH BHIKU YADAV .

Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-002607-002607 / 2013
Diary number: 17800 / 2006
Advocates: LAWYER S KNIT & CO Vs RAVINDRA KESHAVRAO ADSURE

18 September 2019
Supreme Court
4 pages
GAURAV HARGOVINDBHAI DAVE Vs ASSET RECONSTRUCTION COMPANY (INDIA) LTD.

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE R. SUBHASH REDDY, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-004952 / 2019
Diary number: 17706 / 2019
Advocates: GAURAV GOEL Vs

17 September 2019
Supreme Court
15 pages
KRISHAN CHANDER Vs THE STATE OF HARYANA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: C.A. No.-007317-007317 / 2019
Diary number: 1714 / 2016
Advocates: BANKEY BIHARI SHARMA Vs

17 September 2019
Supreme Court
18 pages
SRI GANAPATHI DEV TEMPLE TRUST Vs BALAKRISHNA BHAT (D) THR. LRS. .

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-002926-002926 / 2009
Diary number: 7185 / 2008
Advocates: S. N. BHAT Vs RAJEEV SINGH

17 September 2019
Supreme Court
24 pages
K. ARJUN DAS Vs COMMISSIONER OF ENDOWMENTS, ORISSA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-009576-009576 / 2010
Diary number: 12878 / 2009
Advocates: PRANAB KUMAR MULLICK Vs SHASHI BHUSHAN KUMAR

17 September 2019
Supreme Court
10 pages
ALI HUSSAIN (D) THR. LRS. Vs RABIYA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-007137-007137 / 2010
Diary number: 29638 / 2008
Advocates: V. K. SIDHARTHAN Vs P. N. GUPTA

17 September 2019
Supreme Court
21 pages
SITA RAM (DEAD) THROUGH LRS. Vs BHARAT SINGH (DEAD) THROUGH LRS.

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-008179-008179 / 2016
Diary number: 30371 / 2007
Advocates: T. N. SINGH Vs MONA K. RAJVANSHI

17 September 2019
Supreme Court
17 pages
MAHESHWARY HANDLING AGENCY PVT. LTD. Vs BOARD OF TRUSTEES OF KANDLA PORT TRUST AND ORS.

Bench: HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE SANJIV KHANNA
Case number: C.A. No.-005277-005277 / 2010
Diary number: 33571 / 2008
Advocates: SHEELA GOEL Vs A. V. RANGAM

17 September 2019
Supreme Court
9 pages
PRADEEP SINGH DEHAL Vs THE STATE OF HIMACHAL PRADESH

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-007211-007212 / 2019
Diary number: 35272 / 2015
Advocates: ABHIJAT P. MEDH Vs