Judgements

25 April 2014
Supreme Court
27 pages

M/S BHARAT COKING COAL LTD. Vs CHHOTA BIRSA URANW

Bench: GYAN SUDHA MISRA,PINAKI CHANDRA GHOSE
Case number: C.A. No.-004890-004890 / 2014
Diary number: 2019 / 2011
Advocates: ANUPAM LAL DAS Vs GOPAL PRASAD

25 April 2014
Supreme Court
12 pages

SURENDRA MOHAN ARORA Vs HDFC LTD. .

Bench: GYAN SUDHA MISRA,PINAKI CHANDRA GHOSE
Case number: C.A. No.-004891-004891 / 2014
Diary number: 8872 / 2013
Advocates: PRAGATI NEEKHRA Vs

25 April 2014
Supreme Court
27 pages

LALIT KUMAR YADAV @ KURI Vs STATE OF U.P.

Bench: A.K. PATNAIK,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Crl.A. No.-001022-001022 / 2006
Diary number: 24306 / 2006
Advocates: PRANESH Vs GAURAV DHINGRA

25 April 2014
Supreme Court
16 pages

MANJEET SINGH Vs STATE OF H.P.

Bench: A.K. PATNAIK,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Crl.A. No.-001695-001695 / 2005
Diary number: 11204 / 2005
Advocates: PRASHANT CHAUDHARY Vs PRAGATI NEEKHRA

25 April 2014
Supreme Court
30 pages

SEBI Vs AKSHYA INFRASTRUCTURE PVT.LTD

Bench: SURINDER SINGH NIJJAR,A.K. SIKRI
Case number: C.A. No.-006041-006041 / 2013
Diary number: 21879 / 2013
Advocates: K J JOHN AND CO Vs

25 April 2014
Supreme Court
50 pages

M/S. SESA STERLITE LTD. Vs ORISSA ELECTRICITY REGULATORY COMM

Bench: SURINDER SINGH NIJJAR,A.K. SIKRI
Case number: C.A. No.-005479-005479 / 2013
Diary number: 19087 / 2013
Advocates: DIVYA ROY Vs

25 April 2014
Supreme Court
60 pages

SRI RAM BUILDERS Vs STATE OF M.P. .

Bench: SURINDER SINGH NIJJAR,A.K. SIKRI
Case number: C.A. No.-004896-004896 / 2014
Diary number: 37724 / 2012
Advocates: PRATIBHA JAIN Vs MISHRA SAURABH

25 April 2014
Supreme Court
12 pages

BASKARAN Vs STATE OF TAMIL NADU

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: Crl.A. No.-000121-000121 / 2008
Diary number: 19957 / 2007
Advocates: S. GOWTHAMAN Vs M. YOGESH KANNA

25 April 2014
Supreme Court
7 pages

RAVINDRA TRIMBAK PATIL Vs STATE OF MAHARASHTRA

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: Crl.A. No.-001963-001963 / 2011
Diary number: 2528 / 2010
Advocates: ANAGHA S. DESAI Vs ASHA GOPALAN NAIR

25 April 2014
Supreme Court
33 pages

MATHAI MATHAI Vs JOSEPH MARY @ MARYKKUTTY JOPSEPH .

Bench: GYAN SUDHA MISRA,V. GOPALA GOWDA
Case number: C.A. No.-004479-004479 / 2007
Diary number: 19948 / 2005
Advocates: M. T. GEORGE Vs HIMINDER LAL

25 April 2014
Supreme Court
10 pages

ANJANI SINGH Vs SALAUDDIN .

Bench: GYAN SUDHA MISRA,V. GOPALA GOWDA
Case number: C.A. No.-004647-004647 / 2009
Diary number: 10511 / 2007
Advocates: ASHOK K. MAHAJAN Vs DEBASIS MISRA

25 April 2014
Supreme Court
31 pages

V. MEKALA Vs M. MALATHI

Bench: GYAN SUDHA MISRA,V. GOPALA GOWDA
Case number: C.A. No.-004880-004880 / 2014
Diary number: 8749 / 2013
Advocates: T. HARISH KUMAR Vs

25 April 2014
Supreme Court
21 pages

GIAN CHAND Vs M/S YORK EXPORTS LTD.

Bench: GYAN SUDHA MISRA,V. GOPALA GOWDA
Case number: C.A. No.-004882-004882 / 2014
Diary number: 36349 / 2012
Advocates: PRAGATI NEEKHRA Vs UTTARA BABBAR

25 April 2014
Supreme Court
63 pages

BHUVNESH KUMAR DWIVEDI Vs M/S HINDALCO INDUSTRIES LTD.

Bench: GYAN SUDHA MISRA,V. GOPALA GOWDA
Case number: C.A. No.-004883-004884 / 2014
Diary number: 39659 / 2011
Advocates: BHARAT SANGAL Vs SYED SHAHID HUSSAIN RIZVI

25 April 2014
Supreme Court
50 pages

GAIV DINSHAW IRANI Vs TEHMTAN IRANI .

Bench: GYAN SUDHA MISRA,PINAKI CHANDRA GHOSE
Case number: C.A. No.-004887-004887 / 2014
Diary number: 23932 / 2005
Advocates: MANIK KARANJAWALA Vs NARESH KUMAR