Showing 6706 - 6720 of 41947 judgements
06 May 2014
Supreme Court
9 pages
KUSHALBHAI RATANBHAI ROHIT & ORS Vs STATE OF GUJARAT

Bench: B.S. CHAUHAN,J. CHELAMESWAR,M.Y. EQBAL
Case number: Special Leave Petition (crl.) 453 of 2014

06 May 2014
Supreme Court
207 pages
SUBRATA ROY SAHARA Vs UOI & ORS

Bench: K.S. RADHAKRISHNAN,JAGDISH SINGH KHEHAR
Case number: Writ Petition (crl.) 57 of 2014

05 May 2014
Supreme Court
16 pages
NAGESAR Vs STATE OF CHHATISGARH

Bench: T.S. THAKUR,C. NAGAPPAN
Case number: Crl.A. No.-001096-001096 / 2014
Diary number: 15042 / 2012
Advocates: MRIDULA RAY BHARADWAJ Vs DHARMENDRA KUMAR SINHA

05 May 2014
Supreme Court
17 pages
COMMR.OF INCOME TAX-XVII,NEW DELHI Vs PUNJAB STAINLESS STEEL INDUSTRIES

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-005592-005592 / 2008
Diary number: 27671 / 2007
Advocates: B. V. BALARAM DAS Vs

05 May 2014
Supreme Court
2 pages
M/S BHUSHAN STEEL LTD. Vs STATE OF ORISSA .

Bench: SURINDER SINGH NIJJAR,A.K. SIKRI
Case number: W.P.(C) No.-000060-000060 / 2013
Diary number: 2819 / 2013
Advocates: SUNIL FERNANDES Vs SHIBASHISH MISRA

02 May 2014
Supreme Court
10 pages
SELVAM Vs STATE TR.INSP.OF POLICE

Bench: B.S. CHAUHAN,J. CHELAMESWAR,M.Y. EQBAL
Case number: Crl.A. No.-001287-001287 / 2011
Diary number: 36323 / 2010
Advocates: K. V. VIJAYAKUMAR Vs M. YOGESH KANNA

02 May 2014
Supreme Court
14 pages
C.B.I., U.P. Vs INDRA BHUSHAN SINGH .

Bench: RANJANA PRAKASH DESAI,MADAN B. LOKUR
Case number: Crl.A. No.-000876-000876 / 2002
Diary number: 1191 / 2002
Advocates: P. PARMESWARAN Vs M. C. DHINGRA

29 April 2014
Supreme Court
27 pages
K.MADHAVA REDDY Vs GOVT.OF A.P..

Bench: T.S. THAKUR,C. NAGAPPAN
Case number: C.A. No.-004947-004951 / 2014
Diary number: 37980 / 2010
Advocates: G. RAMAKRISHNA PRASAD Vs SUDHA GUPTA

29 April 2014
Supreme Court
15 pages
RAJASTHAN R.S.S. & GINNING MILLS FED.LTD Vs DY. COMMNR. OF INCOME TAX, JAIPUR

Bench: ANIL R. DAVE,SHIVA KIRTI SINGH
Case number: C.A. No.-003880-003880 / 2003
Diary number: 7095 / 2003
Advocates: SUSHIL KUMAR JAIN Vs RR-EX-PARTE

29 April 2014
Supreme Court
6 pages
STATE OF UTTARAKHAND Vs KANHAYA LAL

Bench: DIPAK MISRA,VIKRAMAJIT SEN
Case number: SLP(C) No.-004495-004495 / 2013
Diary number: 20 / 2013
Advocates: DINESH KUMAR GARG Vs

28 April 2014
Supreme Court
10 pages
KARAM KAUR Vs JALANDHAR IMP.TRUST .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,KURIAN JOSEPH
Case number: C.A. No.-004915-004918 / 2014
Diary number: 26219 / 2011
Advocates: JYOTI MENDIRATTA Vs PRANEET RANJAN

28 April 2014
Supreme Court
7 pages
TARSEN LAL Vs RAM SARUP .

Bench: CHANDRAMAULI KR. PRASAD,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-004919-004919 / 2014
Diary number: 23208 / 2008
Advocates: YASH PAL DHINGRA Vs GAURAV AGRAWAL

25 April 2014
Supreme Court
150 pages
JAL MAHAL RESORTS P.LTD. Vs K.P.SHARMA .

Bench: GYAN SUDHA MISRA,PINAKI CHANDRA GHOSE
Case number: C.A. No.-004912-004912 / 2014
Diary number: 18228 / 2012
Advocates: E. C. AGRAWALA Vs B. KRISHNA PRASAD

25 April 2014
Supreme Court
16 pages
DINESH Vs STATE OF HARYANA

Bench: DIPAK MISRA,M.Y. EQBAL
Case number: Crl.A. No.-000578-000578 / 2011
Diary number: 17990 / 2010
Advocates: RISHI MALHOTRA Vs KAMAL MOHAN GUPTA

25 April 2014
Supreme Court
16 pages
VIKRAM SINGH Vs STATE OF RAJASTHAN .

Bench: GYAN SUDHA MISRA,PINAKI CHANDRA GHOSE
Case number: C.A. No.-001958-001958 / 2003
Diary number: 12685 / 2002
Advocates: PRATIBHA JAIN Vs MILIND KUMAR