Judgements

08 May 2014
Supreme Court
19 pages

VIKRAM BAKSHI & ORS. Vs SONIA KHOSLA[DEAD] BY LRS.

Bench: SURINDER SINGH NIJJAR,A.K. SIKRI
Case number: Special Leave Petition (crl.) 6873 of 2010

07 May 2014
Supreme Court
117 pages

ANIMAL WELFARE BOARD OF INDIA Vs A. NAGARAJA .

Bench: K.S. RADHAKRISHNAN,PINAKI CHANDRA GHOSE
Case number: C.A. No.-005387-005387 / 2014
Diary number: 18838 / 2007
Advocates: Vs B. BALAJI

07 May 2014
Supreme Court
14 pages

MAJ. SAURABH CHARAN & ORS ETC Vs LT. GOVERNOR NCT OF DELHI & ORS ETC

Bench: H.L. DATTU,M.Y. EQBAL,S.A. BOBDE
Case number: C.A. No.-005379-005380 / 2014
Diary number: 11632 / 2014
Advocates: ADITI GUPTA Vs

07 May 2014
Supreme Court
35 pages

UNION OF INDIA Vs SHIV RAJ .

Bench: B.S. CHAUHAN,J. CHELAMESWAR,M.Y. EQBAL
Case number: C.A. No.-005478-005483 / 2014
Diary number: 28094 / 2007
Advocates: D. S. MAHRA Vs LAKSHMI RAMAN SINGH

07 May 2014
Supreme Court
54 pages

BIHAR STATE GOVT.SEC.SCL.TEACHERS ASSN. Vs ASHOK KUMAR SINHA AND ORS.

Bench: SURINDER SINGH NIJJAR,A.K. SIKRI
Case number: CONMT.PET.(C) No.-000088-000089 / 2013
Diary number: 6419 / 2013
Advocates: AMIT PAWAN Vs GOPAL SINGH

07 May 2014
Supreme Court
40 pages

M.S.SANDHU & ANR.ETC.ETC. Vs STATE OF PUNJAB & ORS.ETC.ETC.

Bench: SURINDER SINGH NIJJAR,A.K. SIKRI
Case number: C.A. No.-005397-005406 / 2014
Diary number: 37163 / 2009
Advocates: S. JANANI Vs D. MAHESH BABU

07 May 2014
Supreme Court
158 pages

STATE OF TAMIL NADU Vs STATE OF KERALA & ANR.

Bench: R.M. LODHA,H.L. DATTU,CHANDRAMAULI KR. PRASAD,MADAN B. LOKUR,M.Y. EQBAL
Case number: Original Suite 3 of 2006

06 May 2014
Supreme Court
219 pages

M/S. KONE ELEVATOR INDIA PVT. LTD. Vs STATE OF T.N. .

Bench: R.M. LODHA,A.K. PATNAIK,SUDHANSU JYOTI MUKHOPADHAYA,DIPAK MISRA,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: W.P.(C) No.-000232-000232 / 2005
Diary number: 10232 / 2005
Advocates: K. K. MANI Vs MOHANPRASAD MEHARIA

06 May 2014
Supreme Court
71 pages

DR.SUBRAMANIAN SWAMY Vs DIRECTOR, CBI

Bench: R.M. LODHA,A.K. PATNAIK,SUDHANSU JYOTI MUKHOPADHAYA,DIPAK MISRA,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: W.P.(C) No.-000038-000038 / 1997
Diary number: 1612 / 1997
Advocates: KAMINI JAISWAL Vs P. PARMESWARAN

06 May 2014
Supreme Court
67 pages

STATE OF KARNATAKA Vs ASSTD.MANG.OF GOV.REC.PRIM.& SEC.SL.&ORS

Bench: R.M. LODHA,A.K. PATNAIK,SUDHANSU JYOTI MUKHOPADHAYA,DIPAK MISRA,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-005166-005190 / 2013
Diary number: 20600 / 2008
Advocates: ANITHA SHENOY Vs JAGJIT SINGH CHHABRA

06 May 2014
Supreme Court
75 pages

PRAMATI EDUCATIONAL & CULTURAL TRUST&ORS Vs UNION OF INDIA

Bench: R.M. LODHA,A.K. PATNAIK,SUDHANSU JYOTI MUKHOPADHAYA,DIPAK MISRA,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: W.P.(C) No.-000416-000416 / 2012
Diary number: 26113 / 2012
Advocates: NIKHIL GOEL Vs SUSHMA SURI

06 May 2014
Supreme Court
36 pages

SATISH CHANDRA Vs STATE OF M.P.

Bench: SUDHANSU JYOTI MUKHOPADHAYA,A.K. SIKRI
Case number: Crl.A. No.-000211-000211 / 2010
Diary number: 2947 / 2009
Advocates: PRATIBHA JAIN Vs C. D. SINGH

06 May 2014
Supreme Court
31 pages

UNION OF INDIA Vs M/S HINDUSTAN ZINC LTD.

Bench: ANIL R. DAVE,A.K. SIKRI
Case number: C.A. No.-008621-008621 / 2010
Diary number: 815 / 2008
Advocates: B. V. BALARAM DAS Vs M. P. DEVANATH

06 May 2014
Supreme Court
22 pages

SATYA PAL ANAND Vs STATE OF M.P.

Bench: ANIL R. DAVE,A.K. SIKRI
Case number: SLP(C) No.-033644-033644 / 2011
Diary number: 29492 / 2011
Advocates: PETITIONER-IN-PERSON Vs MISHRA SAURABH

06 May 2014
Supreme Court
24 pages

UNION OF INDIA Vs DINSHAW SHAPOORJI ANKLESARI .

Bench: B.S. CHAUHAN,SUDHANSU JYOTI MUKHOPADHAYA,KURIAN JOSEPH
Case number: C.A. No.-006194-006194 / 2013
Diary number: 1895 / 2010
Advocates: ANIL KATIYAR Vs SHIV KUMAR SURI