Showing 6676 - 6690 of 41947 judgements
09 May 2014
Supreme Court
18 pages
SHREE RAM URBAN INFRAS.LD.FORML.S.R.MILL Vs COURT RECEIVER,HIGH COURT OF MUMBAI

Bench: CHANDRAMAULI KR. PRASAD,PINAKI CHANDRA GHOSE
Case number: C.A. No.-005528-005528 / 2014
Diary number: 33503 / 2010
Advocates: KARANJAWALA & CO. Vs E. C. AGRAWALA

09 May 2014
Supreme Court
44 pages
AHMEDABAD MUNICIPAL CORPORATION Vs AHMEDABAD GREEN BELT KHEDUT MANDAL

Bench: B.S. CHAUHAN,J. CHELAMESWAR,M.Y. EQBAL
Case number: C.A. No.-001542-001544 / 2001
Diary number: 1268 / 2001
Advocates: HEMANTIKA WAHI Vs ABHIJAT P. MEDH

09 May 2014
Supreme Court
65 pages
CHANDRA PRAKASH Vs STATE OF RAJASTHAN

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-001155-001155 / 2014
Diary number: 11445 / 2009
Advocates: PRATIBHA JAIN Vs PRAGATI NEEKHRA

09 May 2014
Supreme Court
19 pages
COFFEE BOARD Vs M/S RAMESH EXPORTS P.LTD.

Bench: CHANDRAMAULI KR. PRASAD,PINAKI CHANDRA GHOSE
Case number: C.A. No.-005527-005527 / 2014
Diary number: 23286 / 2012
Advocates: A. SUBBA RAO Vs K J JOHN AND CO

09 May 2014
Supreme Court
9 pages
MOSIRUDDIN MUNSHI Vs MD.SIRAJ

Bench: T.S. THAKUR,C. NAGAPPAN
Case number: Crl.A. No.-001168-001168 / 2014
Diary number: 32773 / 2010
Advocates: C. K. RAI Vs MITHILESH KUMAR SINGH

09 May 2014
Supreme Court
7 pages
DAYANAND RAMKRISHNA SHET Vs STATE OF KARNATAKA

Bench: T.S. THAKUR,C. NAGAPPAN
Case number: Crl.A. No.-001166-001166 / 2014
Diary number: 1137 / 2012
Advocates: RAUF RAHIM Vs

09 May 2014
Supreme Court
9 pages
K.NARAYANAPPA(D) BY LRS. Vs R.PRAKASH

Bench: T.S. THAKUR,C. NAGAPPAN
Case number: C.A. No.-005569-005569 / 2014
Diary number: 24928 / 2011
Advocates: RAJESH MAHALE Vs S. R. SETIA

09 May 2014
Supreme Court
40 pages
KISAN SHANKAR KATHORE Vs ARUN DATTATRAYA SAWANT .

Bench: SURINDER SINGH NIJJAR,A.K. SIKRI
Case number: C.A. No.-004261-004261 / 2007
Diary number: 26527 / 2007
Advocates: RAVINDRA KESHAVRAO ADSURE Vs SHIVAJI M. JADHAV

08 May 2014
Supreme Court
32 pages
JODHAN Vs STATE OF M.P.

Bench: DIPAK MISRA,N.V. RAMANA
Case number: Crl.A. No.-001683-001683 / 2010
Diary number: 10763 / 2009
Advocates: DEEPAK GOEL Vs C. D. SINGH

08 May 2014
Supreme Court
39 pages
NATIONAL ALUMINIUM CO.LTD. Vs ANANTA KISHORE ROUT .

Bench: SURINDER SINGH NIJJAR,A.K. SIKRI
Case number: C.A. No.-005989-005989 / 2008
Diary number: 5340 / 2007

08 May 2014
Supreme Court
34 pages
BRIHANMUMBAI ELECTRIC SUP.& TRAN.UNDERTA Vs MAHARASHTRA ELECT.REGUL.COMMISSION

Bench: SURINDER SINGH NIJJAR,A.K. SIKRI
Case number: C.A. No.-004223-004223 / 2012
Diary number: 15249 / 2012
Advocates: M. V. KINI & ASSOCIATES Vs SAKYA SINGHA CHAUDHURI

08 May 2014
Supreme Court
10 pages
CHERUKURI MANI Vs CHIEF SECR.,GOVT.OF A.P..

Bench: RANJANA PRAKASH DESAI,N.V. RAMANA
Case number: Crl.A. No.-001133-001133 / 2014
Diary number: 6177 / 2014
Advocates: V. K. SIDHARTHAN Vs

08 May 2014
Supreme Court
8 pages
ANIL BAJAJ Vs VINOD AHUJA

Bench: SUDHANSU JYOTI MUKHOPADHAYA,RANJAN GOGOI
Case number: C.A. No.-005513-005513 / 2014
Diary number: 38064 / 2012
Advocates: (MRS. ) VIPIN GUPTA Vs

08 May 2014
Supreme Court
10 pages
M/S MAHAMAYA GEN.FINANCE CO.LTD. Vs STATE OF U.P. .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,RANJAN GOGOI
Case number: C.A. No.-005514-005514 / 2014
Diary number: 33924 / 2008
Advocates: RANJEETA ROHATGI Vs

08 May 2014
Supreme Court
11 pages
G. SUNDARRAJAN Vs U.O.I

Bench: K.S. RADHAKRISHNAN,VIKRAMAJIT SEN
Case number: SLP(C) No.-036179-036179 / 2013
Diary number: 34856 / 2013
Advocates: PRASHANT BHUSHAN Vs