Judgements

22 May 2014
Supreme Court
20 pages

UNION OF INDIA Vs R.P.SINGH

Bench: DIPAK MISRA,N.V. RAMANA
Case number: C.A. No.-006717-006717 / 2008
Diary number: 15663 / 2007
Advocates: V. K. VERMA Vs VASUDEVAN RAGHAVAN

21 May 2014
Supreme Court
31 pages

B.S. SANDHU Vs GOVERNMENT OF INDIA .

Bench: A.K. PATNAIK,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-004682-004683 / 2005
Diary number: 25006 / 2004
Advocates: KAUSHIK PODDAR Vs JAGJIT SINGH CHHABRA

21 May 2014
Supreme Court
8 pages

FOOD CORPORATION OF INDIA Vs SARAT CHANDRA GOSWAMI

Bench: DIPAK MISRA,N.V. RAMANA
Case number: C.A. No.-007201-007202 / 2008
Diary number: 2435 / 2008
Advocates: DHARMENDRA KUMAR SINHA Vs ABHIJIT SENGUPTA

21 May 2014
Supreme Court
195 pages

MD.JAMILUDDIN NASIR Vs STATE OF WEST BENGAL

Bench: A.K. PATNAIK,Fakkir Mohamed Ibrahim Kalifulla
Case number: Crl.A. No.-001240-001241 / 2010
Diary number: 13672 / 2010
Advocates: MANIKA TRIPATHY PANDEY Vs AVIJIT BHATTACHARJEE

16 May 2014
Supreme Court
10 pages

CHAMAN LAL Vs STATE OF PUNJAB .

Bench: B.S. CHAUHAN,A.K. SIKRI
Case number: C.A. No.-002273-002273 / 2011
Diary number: 17788 / 2010
Advocates: DINESH KUMAR GARG Vs KAVEETA WADIA

16 May 2014
Supreme Court
11 pages

SOMPAL SINGH Vs STATE OF U.P.

Bench: B.S. CHAUHAN,A.K. SIKRI
Case number: Crl.A. No.-000147-000147 / 2009
Diary number: 25697 / 2008
Advocates: IRSHAD AHMAD Vs ANUVRAT SHARMA

16 May 2014
Supreme Court
11 pages

KRISHAN Vs STATE OF HARYANA

Bench: DIPAK MISRA,N.V. RAMANA
Case number: Crl.A. No.-001342-001342 / 2012
Diary number: 15096 / 2012
Advocates: RAMESHWAR PRASAD GOYAL Vs NARESH BAKSHI

16 May 2014
Supreme Court
281 pages

ADAMBHAI SULEMANBHAI AJMERI Vs STATE OF GUJARAT

Bench: A.K. PATNAIK,V. GOPALA GOWDA
Case number: Crl.A. No.-002295-002296 / 2010
Diary number: 24911 / 2010
Advocates: IRSHAD AHMAD Vs HEMANTIKA WAHI

15 May 2014
Supreme Court
9 pages

JAFAR IMAM NAQVI Vs ELECTION COMMISSION OF INDIA

Bench: DIPAK MISRA,N.V. RAMANA
Case number: W.P.(C) No.-000429-000429 / 2014
Diary number: 16416 / 2014
Advocates: PETITIONER-IN-PERSON Vs

13 May 2014
Supreme Court
9 pages

RISAL SINGH Vs STATE OF HARYANA .

Bench: DIPAK MISRA,N.V. RAMANA
Case number: C.A. No.-002839-002839 / 2011
Diary number: 7984 / 2009
Advocates: S. JANANI Vs

13 May 2014
Supreme Court
11 pages

BALRAM SINGH YADAV @ BALRAM YADAV Vs ABHAY KUMAR SINGH

Bench: DIPAK MISRA,N.V. RAMANA
Case number: C.A. No.-000888-000888 / 2009
Diary number: 37847 / 2008
Advocates: T. MAHIPAL Vs

09 May 2014
Supreme Court
9 pages

SWAPNIL Vs STATE OF M.P

Bench: SUDHANSU JYOTI MUKHOPADHAYA,KURIAN JOSEPH
Case number: Crl.A. No.-001144-001144 / 2014
Diary number: 32332 / 2013
Advocates: SUNIL KUMAR JAIN Vs

09 May 2014
Supreme Court
1 pages

UNION OF INDIA Vs MAHINDRA & MAHINDRA LTD.

Bench: SUDHANSU JYOTI MUKHOPADHAYA,J. CHELAMESWAR
Case number: C.A. No.-006620-006620 / 2003
Diary number: 6489 / 2003
Advocates: B. KRISHNA PRASAD Vs E. C. AGRAWALA

09 May 2014
Supreme Court
47 pages

SUBRATA CHATTORAJ Vs UNION OF INDIA .

Bench: T.S. THAKUR,C. NAGAPPAN
Case number: W.P.(C) No.-000401-000401 / 2013
Diary number: 16359 / 2013
Advocates: SUBHASISH BHOWMICK Vs

09 May 2014
Supreme Court
26 pages

DHAN RAJ @ DHAND Vs STATE OF HARYANA

Bench: CHANDRAMAULI KR. PRASAD,PINAKI CHANDRA GHOSE
Case number: Crl.A. No.-001410-001410 / 2010
Diary number: 19920 / 2010
Advocates: R. C. KAUSHIK Vs SAMIR ALI KHAN