Showing 6646 - 6660 of 41947 judgements
02 June 2014
Supreme Court
37 pages
ALLOYS WOBBEN Vs YOGESH MEHRA .

Bench: A.K. PATNAIK,JAGDISH SINGH KHEHAR
Case number: C.A. No.-006718-006718 / 2013
Diary number: 5259 / 2012
Advocates: Vs M. P. DEVANATH

02 June 2014
Supreme Court
37 pages
ALLOYS WOBBEN Vs YOGESH MEHRA .

Bench: A.K. PATNAIK,JAGDISH SINGH KHEHAR
Case number: C.A. No.-006718-006718 / 2013
Diary number: 5259 / 2012
Advocates: Vs M. P. DEVANATH

28 May 2014
Supreme Court
17 pages
BAL KISHAN GIRI Vs STATE OF U.P.

Bench: P SATHASIVAM,A.K. SIKRI
Case number: Crl.A. No.-000555-000555 / 2010
Diary number: 7284 / 2010
Advocates: PAHLAD SINGH SHARMA Vs ABHISTH KUMAR

28 May 2014
Supreme Court
9 pages
MITHILESH Vs STATE OF NCT

Bench: B.S. CHAUHAN,A.K. SIKRI
Case number: Crl.A. No.-001570-001570 / 2010
Diary number: 35817 / 2009
Advocates: PREM PRAKASH Vs ANIL KATIYAR

28 May 2014
Supreme Court
42 pages
SWISS TIMING LTD Vs ORGANIZING COMMITTEE COMMONWEALTH GAMES

Bench: SURINDER SINGH NIJJAR
Case number: ARBIT.CASE(C) No.-000034-000034 / 2013
Diary number: 29170 / 2013
Advocates: SUSHIL BALWADA Vs

28 May 2014
Supreme Court
23 pages
U.O.I. Vs G.S.GREWAL

Bench: B.S. CHAUHAN,A.K. SIKRI
Case number: C.A. No.-003879-003879 / 2013
Diary number: 39695 / 2012
Advocates: B. V. BALARAM DAS Vs

28 May 2014
Supreme Court
17 pages
BAL KISHAN GIRI Vs STATE OF U.P.

Bench: B.S. CHAUHAN,A.K. SIKRI
Case number: Crl.A. No.-000555-000555 / 2010
Diary number: 7284 / 2010
Advocates: PAHLAD SINGH SHARMA Vs ABHISTH KUMAR

23 May 2014
Supreme Court
39 pages
JOGINDER PAL Vs STATE OF PUNJAB

Bench: B.S. CHAUHAN,A.K. SIKRI
Case number: C.A. No.-005589-005605 / 2014
Diary number: 26619 / 2013
Advocates: KAVEETA WADIA Vs

23 May 2014
Supreme Court
72 pages
RELIANCE INDUSTRIES LTD. Vs U.O.I

Bench: SURINDER SINGH NIJJAR,A.K SIKRI
Case number: C.A. No.-005765-005765 / 2014
Diary number: 18394 / 2013
Advocates: PAREKH & CO. Vs

23 May 2014
Supreme Court
38 pages
JOGINDER PAL Vs STATE OF PUNJAB

Bench: B.S. CHAUHAN,A.K. SIKRI
Case number: C.A. No.-005589-005605 / 2014
Diary number: 26619 / 2013
Advocates: KAVEETA WADIA Vs

23 May 2014
Supreme Court
17 pages
SUDARSHAN Vs STATE OF MAHARASHTRA

Bench: B.S. CHAUHAN,A.K. SIKRI
Case number: Crl.A. No.-001118-001118 / 2014
Diary number: 21398 / 2013
Advocates: SUDARSHAN SINGH RAWAT Vs

23 May 2014
Supreme Court
22 pages
STATE OF HARYANA Vs SATENDER

Bench: B.S. CHAUHAN,A.K. SIKRI
Case number: Crl.A. No.-001521-001521 / 2013
Diary number: 60088 / 2013
Advocates: KAMAL MOHAN GUPTA Vs

23 May 2014
Supreme Court
16 pages
KRISHAN KUMAR Vs STATE OF HARYANA

Bench: B.S. CHAUHAN,A.K. SIKRI
Case number: Crl.A. No.-001563-001563 / 2010
Diary number: 18261 / 2010
Advocates: Vs KAMAL MOHAN GUPTA

23 May 2014
Supreme Court
18 pages
PAULMELI Vs STATE OF T.NADU TR.INSP.OF POLICE

Bench: B.S. CHAUHAN,A.K. SIKRI
Case number: Crl.A. No.-001636-001636 / 2011
Diary number: 15464 / 2011
Advocates: SHIRIN KHAJURIA Vs

23 May 2014
Supreme Court
13 pages
MAHAVIR SINGH Vs STATE OF HARYANA

Bench: B.S. CHAUHAN,A.K. SIKRI
Case number: Crl.A. No.-002231-002231 / 2010
Diary number: 11037 / 2010
Advocates: SANJAY SHARAWAT Vs SAMIR ALI KHAN