Showing 6631 - 6645 of 41947 judgements
30 June 2014
Supreme Court
12 pages
MANJU SARKAR Vs MABISH MIAH .

Bench: T.S. THAKUR,C NAGAPPAN
Case number: C.A. No.-005847-005847 / 2014
Diary number: 25669 / 2011
Advocates: RUKHSANA CHOUDHURY Vs AJAY PAL

30 June 2014
Supreme Court
4 pages
U.P STATE ROAD TRANSPORT CORPORATION &AN Vs ZAHID HUSSAIN

Bench: T.S. THAKUR,C NAGAPPAN
Case number: C.A. No.-005846-005846 / 2014
Diary number: 85 / 2013
Advocates: PRADEEP MISRA Vs SHWETA GARG

30 June 2014
Supreme Court
15 pages
STATE OF RAJASTHAN Vs THAKUR SINGH

Bench: MADAN B LOKUR,S. A. BOBDE
Case number: Crl.A. No.-000357-000357 / 2005
Diary number: 27241 / 2004
Advocates: MILIND KUMAR Vs

30 June 2014
Supreme Court
8 pages
SANTOSH BAKSHI Vs STATE OF PUNJAB

Bench: SUDHANSU JYOTI MUKHOPADHAYA,KURIAN JOSEPH
Case number: Crl.A. No.-001251-001251 / 2014
Diary number: 26104 / 2013
Advocates: DEBASIS MISRA Vs

30 June 2014
Supreme Court
19 pages
RAM KARAN(D) TR.LRS. Vs STATE OF RAJASTHAN .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,KURIAN JOSEPH
Case number: C.A. No.-005853-005853 / 2014
Diary number: 15942 / 2012
Advocates: PRATIBHA JAIN Vs AJAY CHOUDHARY

30 June 2014
Supreme Court
12 pages
NATIONAL INSTITUTE OF TECHNOLOGY Vs U DINAKAR

Bench: SUDHANSU JYOTI MUKHOPADHAYA,KURIAN JOSEPH
Case number: C.A. No.-005854-005854 / 2014
Diary number: 27312 / 2012
Advocates: ANIRUDH SHARMA Vs SHAILESH MADIYAL

30 June 2014
Supreme Court
31 pages
STATE OF RAJASTHAN Vs SURENDRA MOHNOT

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-005860-005861 / 2014
Diary number: 39535 / 2011
Advocates: IRSHAD AHMAD Vs AISHWARYA BHATI

30 June 2014
Supreme Court
61 pages
H.C.KULWANT SINGH Vs HC DAYA RAM .

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-005859-005859 / 2014
Diary number: 1244 / 2008
Advocates: ASHOK K. MAHAJAN Vs S. JANANI

30 June 2014
Supreme Court
42 pages
DR.(MRS.) MALATHI RAVI, M.D. Vs DR. B.V . RAVI M.D.

Bench: SUDHANSU JYOTI MUKHOPADHAYA,DIPAK MISRA
Case number: C.A. No.-005862-005862 / 2014
Diary number: 38975 / 2009
Advocates: RAJESH MAHALE Vs RAJEEV SINGH

30 June 2014
Supreme Court
55 pages
U.O.I. THR. CBI Vs NIRALA YADAV@RAJA RAM YADAV@DEEPAK YADAV

Bench: DIPAK MISRA,N.V. RAMANA
Case number: Crl.A. No.-000786-000786 / 2010
Diary number: 22945 / 2008
Advocates: B. KRISHNA PRASAD Vs T. MAHIPAL

25 June 2014
Supreme Court
11 pages
SUKHVINDER SINGH Vs UNION OF INDIA .

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-005605-005605 / 2010
Diary number: 23873 / 2006
Advocates: R. C. KAUSHIK Vs D. S. MAHRA

11 June 2014
Supreme Court
27 pages
GANESH DATT Vs STATE OF UTTARAKHAND

Bench: JAGDISH SINGH KHEHAR,C. NAGAPPAN
Case number: Crl.A. No.-001881-001881 / 2011
Diary number: 7268 / 2011
Advocates: LAKSHMI RAMAN SINGH Vs JATINDER KUMAR BHATIA

09 June 2014
Supreme Court
10 pages
ASHI DEVI Vs STATE (NCT OF DELHI)

Bench: JAGDISH SINGH KHEHAR,C. NAGAPPAN
Case number: Crl.A. No.-001022-001022 / 2009
Diary number: 11493 / 2009
Advocates: V. K. SIDHARTHAN Vs ANIL KATIYAR

04 June 2014
Supreme Court
28 pages
S.E.B.I. Vs SAHARA INDIA REAL ESTATE CORPN.LTD.&ORS.

Bench: T.S. THAKUR,A.K SIKRI
Case number: CONMT.PET.(C) No.-000412-000412 / 2012
Diary number: 36632 / 2012
Advocates: K J JOHN AND CO Vs

03 June 2014
Supreme Court
14 pages
BAHADUR SINGH Vs STATE OF M.P.

Bench: JAGDISH SINGH KHEHAR,C. NAGAPPAN
Case number: Crl.A. No.-001095-001097 / 2011
Diary number: 7595 / 2010
Advocates: MANJEET CHAWLA Vs C. D. SINGH