Showing 6616 - 6630 of 41947 judgements
01 July 2014
Supreme Court
10 pages
RAM KUMAR Vs STATE OF M.P.

Bench: DIPAK MISRA,N.V. RAMANA
Case number: Crl.A. No.-000375-000375 / 2010
Diary number: 405 / 2009
Advocates: C. L. SAHU Vs

01 July 2014
Supreme Court
19 pages
UMAKANT Vs STATE OF CHHATISGARH

Bench: DIPAK MISRA,N.V. RAMANA
Case number: Crl.A. No.-001424-001424 / 2012
Diary number: 41727 / 2010
Advocates: VARINDER KUMAR SHARMA Vs C. D. SINGH

01 July 2014
Supreme Court
5 pages
PRITAM CHAUHAN Vs STATE(GOVT. OF NCT DELHI)

Bench: SUDHANSU JYOTI MUKHOPADHAYA,RANJAN GOGOI
Case number: Crl.A. No.-001272-001272 / 2014
Diary number: 34936 / 2013
Advocates: MOHD. IRSHAD HANIF Vs

01 July 2014
Supreme Court
10 pages
M/S. KAIKARA CONSTRUCTION CO. Vs STATE OF KERALA .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,DIPAK MISRA
Case number: C.A. No.-005885-005886 / 2014
Diary number: 12752 / 2011
Advocates: RABIN MAJUMDER Vs M. T. GEORGE

01 July 2014
Supreme Court
22 pages
AMAR SINGH YADAV Vs STATE OF U.P.

Bench: SUDHANSU JYOTI MUKHOPADHAYA,DIPAK MISRA
Case number: Crl.A. No.-000967-000968 / 2010
Diary number: 9172 / 2010
Advocates: CHANCHAL KUMAR GANGULI Vs ADARSH UPADHYAY

01 July 2014
Supreme Court
19 pages
PARAMSIVAM Vs STATE TR.INSP.OF POLICE

Bench: SUDHANSU JYOTI MUKHOPADHAYA,DIPAK MISRA
Case number: Crl.A. No.-000593-000593 / 2010
Diary number: 23332 / 2009
Advocates: VIJAY KUMAR Vs B. BALAJI

01 July 2014
Supreme Court
21 pages
DURYODHAN ROUT Vs STATE OF ORISSA

Bench: SUDHANSU JYOTI MUKHOPADHAYA,DIPAK MISRA
Case number: Crl.A. No.-002277-002278 / 2009
Diary number: 5725 / 2009
Advocates: T. N. SINGH Vs SHIBASHISH MISRA

01 July 2014
Supreme Court
15 pages
MANOHAR LAL Vs STATE OF HARYANA

Bench: SUDHANSU JYOTI MUKHOPADHAYA,DIPAK MISRA
Case number: Crl.A. No.-001188-001188 / 2009
Diary number: 23316 / 2007
Advocates: RAMESHWAR PRASAD GOYAL Vs SANTOSH SINGH

01 July 2014
Supreme Court
15 pages
KRISHNAN & RAMASAMY Vs STATE OF TAMILNADU

Bench: SUDHANSU JYOTI MUKHOPADHAYA,DIPAK MISRA
Case number: Crl.A. No.-000512-000512 / 2010
Diary number: 24066 / 2008
Advocates: K. V. VIJAYAKUMAR Vs B. BALAJI

30 June 2014
Supreme Court
0 pages
CUSTODIAN OF EVACUEE PROPERTIES Vs AMJADALI GAZANFARLI BUKHARI .

Case number: C.A. No.-005865-005867 / 2014
Diary number: 11897 / 2008
Advocates: HEMANTIKA WAHI Vs SHARMILA UPADHYAY

30 June 2014
Supreme Court
17 pages
STATE OF U.P. Vs M/S JASWANT SUGAR MILLS LTD.& ORS.ETC.

Bench: SUDHANSU JYOTI MUKHOPADHAYA,KURIAN JOSEPH
Case number: C.A. No.-006169-006171 / 2013
Diary number: 17446 / 2011
Advocates: VINAY GARG Vs ANUPAM LAL DAS

30 June 2014
Supreme Court
7 pages
U.O.I Vs S.P NAYYAR

Bench: SUDHANSU JYOTI MUKHOPADHAYA,KURIAN JOSEPH
Case number: C.A. No.-005852-005852 / 2014
Diary number: 25852 / 2013
Advocates: B. KRISHNA PRASAD Vs

30 June 2014
Supreme Court
7 pages
SECRETARY TAMILNADU PUBLIC SERVICE COMM Vs A.B.NATARAJAN & ORS.ETC.

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-005877-005878 / 2014
Diary number: 9981 / 2011
Advocates: M. YOGESH KANNA Vs NARESH KUMAR

30 June 2014
Supreme Court
10 pages
BAL MANOHAR JALAN Vs SUNIL PASWAN

Bench: T.S. THAKUR,C NAGAPPAN
Case number: Crl.A. No.-001247-001247 / 2014
Diary number: 21876 / 2011
Advocates: GAURAV AGRAWAL Vs GOPAL SINGH

30 June 2014
Supreme Court
9 pages
DEV PRAKASH TEWARI Vs U P COOPERATIVE INSTITUTAIONL SERV.&ORS

Bench: T.S. THAKUR,C NAGAPPAN
Case number: C.A. No.-005848-005849 / 2014
Diary number: 20012 / 2010
Advocates: T. MAHIPAL Vs SUNIL KUMAR JAIN