Showing 6601 - 6615 of 41947 judgements
02 July 2014
Supreme Court
20 pages
MCLEOD RUSSEL INDIA LIMITED Vs REG.PROV.FUND COMM.,JALPAIGURI .

Bench: T.S. THAKUR,VIKRAMAJIT SEN
Case number: C.A. No.-005927-005927 / 2014
Diary number: 7959 / 2008
Advocates: KHAITAN & CO. Vs ARTI SINGH

02 July 2014
Supreme Court
17 pages
PUNDAPPA YANKAPPA PUJARI Vs STATE OF KARNATAKA

Bench: SUDHANSU JYOTI MUKHOPADHAYA,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-001251-001251 / 2006
Diary number: 24612 / 2006
Advocates: RAJESH MAHALE Vs

02 July 2014
Supreme Court
21 pages
ARNESH KUMAR Vs STATE OF BIHAR

Bench: CHANDRAMAULI KR. PRASAD,PINAKI CHANDRA GHOSE
Case number: Crl.A. No.-001277-001277 / 2014
Diary number: 34178 / 2013
Advocates: KAUSHAL YADAV Vs

02 July 2014
Supreme Court
15 pages
SEENA @ SRINIVASA Vs STATE OF KARNATAKA

Bench: SUDHANSU JYOTI MUKHOPADHAYA,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-000165-000165 / 2004
Diary number: 2232 / 2003
Advocates: ANJANA CHANDRASHEKAR Vs

02 July 2014
Supreme Court
12 pages
MUNICIPAL CORPN., GWALIOR Vs PURAN SINGH @ PURAN CHAND .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,A. K. SIKRI
Case number: C.A. No.-008605-008605 / 2013
Diary number: 28542 / 2005
Advocates: T. N. SINGH Vs PRERNA MEHTA

02 July 2014
Supreme Court
11 pages
PRADEEP KUMAR Vs STATE OF HARYANA

Bench: SUDHANSU JYOTI MUKHOPADHAYA,S. A. BOBDE
Case number: Crl.A. No.-000292-000292 / 2011
Diary number: 14403 / 2010
Advocates: K. K. MOHAN Vs KAMAL MOHAN GUPTA

02 July 2014
Supreme Court
11 pages
DAVINDER SINGH Vs STATE OF PUNJAB

Bench: SUDHANSU JYOTI MUKHOPADHAYA,S. A. BOBDE
Case number: Crl.A. No.-000684-000684 / 2011
Diary number: 36421 / 2010
Advocates: P. VINAY KUMAR Vs KULDIP SINGH

02 July 2014
Supreme Court
13 pages
SURYAKANT DADASAHEB BITALE Vs DILIP BAJRANG KALE

Bench: SUDHANSU JYOTI MUKHOPADHAYA,R. K. AGRAWAL
Case number: Crl.A. No.-001708-001708 / 2009
Diary number: 19129 / 2008
Advocates: SHIVAJI M. JADHAV Vs ABHA R. SHARMA

02 July 2014
Supreme Court
12 pages
STATE OF PUNJAB Vs GURMIT SINGH

Bench: CHANDRAMAULI KR. PRASAD,PINAKI CHANDRA GHOSE
Case number: Crl.A. No.-001278-001278 / 2014
Diary number: 7015 / 2006
Advocates: KULDIP SINGH Vs C. D. SINGH

02 July 2014
Supreme Court
9 pages
ARJUN JADAV Vs STATE OF WEST BENGAL & ORS.

Bench: SUDHANSU JYOTI MUKHOPADHAYA,RANJANA PRAKASH DESAI
Case number: Writ Petition (crl.) 229 of 2004

01 July 2014
Supreme Court
0 pages
P.KRISHNA MURTHY Vs THE COMMNR.OF SERICULTURE A.P.,

Bench: J. CHELAMESWAR,M.Y. EQBAL
Case number: C.A. No.-005897-005898 / 2014
Diary number: 2338 / 2009
Advocates: LAWYER S KNIT & CO Vs G. N. REDDY

01 July 2014
Supreme Court
16 pages
SH. SANJEEV LAL ETC. ETC. Vs COMMISSIONER OF INCOME TAX CHANDIGARH&AN

Bench: ANIL R. DAVE,SHIVA KIRTI SINGH
Case number: C.A. No.-005899-005900 / 2014
Diary number: 14075 / 2013
Advocates: ASHOK K. MAHAJAN Vs

01 July 2014
Supreme Court
9 pages
SANDHYA Vs STATE OF MAHARASHTRA .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,DIPAK MISRA
Case number: C.A. No.-005887-005887 / 2014
Diary number: 13453 / 2013
Advocates: KAILASH CHAND Vs

01 July 2014
Supreme Court
14 pages
JAI KRISHAN(D) TR.LRS. Vs STATE OF UTTARAKHAND .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,DIPAK MISRA
Case number: C.A. No.-005889-005893 / 2014
Diary number: 36452 / 2010
Advocates: MOHIT D. RAM Vs ANIL KATIYAR

01 July 2014
Supreme Court
41 pages
BALBIR Vs VAZIR AND OTHER

Bench: RANJANA PRAKASH DESAI,MADAN B LOKUR
Case number: Crl.A. No.-001535-001538 / 2004
Diary number: 4936 / 2004
Advocates: PREM MALHOTRA Vs VISHWAJIT SINGH