Showing 6586 - 6600 of 41947 judgements
08 July 2014
Supreme Court
43 pages
STATE OF PUNJAB Vs RAFIQ MASIH (WHITE WASHER)

Bench: H.L. DATTU,R.K. AGRAWAL,ARUN MISHRA
Case number: C.A. No.-011527-011527 / 2014
Diary number: 6387 / 2012
Advocates: JAGJIT SINGH CHHABRA Vs RESPONDENT-IN-PERSON

07 July 2014
Supreme Court
6 pages
M/S SHREENATH CORP. Vs CONSUM.EDUC.& RES.SOCIETY .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: C.A. No.-009052-009052 / 2013
Diary number: 22715 / 2012
Advocates: VIKASH SINGH Vs HEMANTIKA WAHI

07 July 2014
Supreme Court
12 pages
CHANDAN KUMAR BASU Vs STATE OF BIHAR

Bench: SUDHANSU JYOTI MUKHOPADHAYA,RANJAN GOGOI
Case number: Crl.A. No.-001359-001359 / 2014
Diary number: 7603 / 2013
Advocates: ALOK KUMAR Vs

07 July 2014
Supreme Court
18 pages
VISHWA LOCHAN MADAN Vs UNION OF INDIA .

Bench: CHANDRAMAULI KR. PRASAD,PINAKI CHANDRA GHOSE
Case number: W.P.(C) No.-000386-000386 / 2005
Diary number: 15551 / 2005
Advocates: PETITIONER-IN-PERSON Vs ANSAR AHMAD CHAUDHARY

07 July 2014
Supreme Court
10 pages
CHHEL SINGH Vs M.G.B.GRAMIN BANK PALI .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: C.A. No.-006018-006018 / 2014
Diary number: 28582 / 2012
Advocates: AISHWARYA BHATI Vs ANIL KUMAR SANGAL

07 July 2014
Supreme Court
9 pages
DINESH TIWARI Vs STATE OF U.P.

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: Crl.A. No.-001365-001365 / 2014
Diary number: 9291 / 2008
Advocates: KEDAR NATH TRIPATHY Vs PRASHANT CHAUDHARY

07 July 2014
Supreme Court
16 pages
STATE BANK OF PATIALA Vs PRITAM SINGH BEDI .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: C.A. No.-000172-000172 / 2010
Diary number: 6923 / 2009
Advocates: SANJAY KAPUR Vs KAILASH CHAND

07 July 2014
Supreme Court
10 pages
ANIL GUPTA Vs STAR INDIA PVT.LTD.

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: Crl.A. No.-001364-001364 / 2014
Diary number: 32943 / 2007
Advocates: ASHOK MATHUR Vs MANIK KARANJAWALA

03 July 2014
Supreme Court
18 pages
MANNAN SK Vs STATE OF WEST BENGAL

Bench: RANJANA PRAKASH DESAI,N.V. RAMANA
Case number: Crl.A. No.-001307-001307 / 2014
Diary number: 30567 / 2012
Advocates: RAJAN K. CHOURASIA Vs ANIP SACHTHEY

03 July 2014
Supreme Court
22 pages
KULAI IBRAHIM @ IBRAHIM Vs THE STATE OF TAMIL NADU

Bench: RANJANA PRAKASH DESAI,MADAN B LOKUR
Case number: Crl.A. No.-001308-001308 / 2014
Diary number: 32271 / 2013
Advocates: A. VENAYAGAM BALAN Vs M. YOGESH KANNA

03 July 2014
Supreme Court
23 pages
SANTOSH KUMAR SINGH Vs STATE OF M.P.

Bench: H.L. DATTU,SUDHANSU JYOTI MUKHOPADHAYA,M.Y. EQBAL
Case number: Crl.A. No.-000410-000411 / 2012
Diary number: 20753 / 2011
Advocates: VINAY KUMAR GARG Vs

03 July 2014
Supreme Court
14 pages
SATTI PARADESI SAMADHI & PILLIAR TEMPLE Vs M. SAKUNTALA(D) TR.LRS..

Bench: DIPAK MISRA,V. GOPALA GOWDA
Case number: C.A. No.-005954-005954 / 2014
Diary number: 31020 / 2012
Advocates: Vs HIMANSHU MUNSHI

02 July 2014
Supreme Court
8 pages
ANTONETTO JOHN D.SOUZA @JOHNNY D'SUZA Vs MRS.ALDILA BRAGANZA

Bench: SUDHANSU JYOTI MUKHOPADHAYA,R. K. AGRAWAL
Case number: C.A. No.-004995-004995 / 2014
Diary number: 37555 / 2013
Advocates: BINU TAMTA Vs

02 July 2014
Supreme Court
13 pages
RISHIPAL Vs STATE OF U.P.

Bench: RANJANA PRAKASH DESAI,N. V. RAMANA
Case number: Crl.A. No.-001300-001300 / 2014
Diary number: 5640 / 2013
Advocates: SUJATA KURDUKAR Vs

02 July 2014
Supreme Court
16 pages
MOHAMMAD HAFIZULLAH Vs JAVED AKHTAR .

Bench: ANIL R. DAVE,R. K. AGRAWAL
Case number: C.A. No.-004712-004712 / 2007
Diary number: 26264 / 2007
Advocates: ARJUN KRISHNAN Vs