Showing 646 - 660 of 41947 judgements
24 September 2019
Supreme Court
39 pages
NEVADA PROPERTIES PVT. LTD. THROUGH ITS DIRECTOR LTD. Vs THE STATE OF MAHARASHTRA

Judgment by: HON'BLE MR. JUSTICE SANJIV KHANNA
Case number: Crl.A. No.-001481-001481 / 2019
Diary number: 40026 / 2010
Advocates: MANJULA GUPTA Vs

24 September 2019
Supreme Court
8 pages
M/S BAGALKOT UDYOG LIMITED Vs SHIVASHANKARGOUDA

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-007593-007593 / 2019
Diary number: 22135 / 2019
Advocates: PRAMOD B. AGARWALA Vs

23 September 2019
Supreme Court
10 pages
KOTAK MAHINDRA BANK LTD Vs SANJIV GUPTA

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: CONMT.PET.(C) No.-000847-000848 / 2017
Diary number: 9186 / 2017
Advocates: GAURAV AGRAWAL Vs

23 September 2019
Supreme Court
12 pages
D. SASI KUMAR Vs SOUNDARARAJAN

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: C.A. No.-007546-007547 / 2019
Diary number: 13529 / 2019
Advocates: KUMAR DUSHYANT SINGH Vs

23 September 2019
Supreme Court
67 pages
THE AUTHORIZED OFFICER,INDIAN BANK Vs D. VISALAKSHI

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-006295-006295 / 2015
Diary number: 38029 / 2013
Advocates: HIMANSHU MUNSHI Vs

23 September 2019
Supreme Court
18 pages
M/S. CANARA NIDHI LIMITED Vs M. SHASHIKALA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-007544-007545 / 2019
Diary number: 39946 / 2014
Advocates: S. N. BHAT Vs

23 September 2019
Supreme Court
26 pages
GOVINDBHAI CHHOTABHAI PATEL Vs PATEL RAMANBHAI MATHURBHAI

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-007528-007528 / 2019
Diary number: 45813 / 2018
Advocates: Prateek K Chadha Vs

23 September 2019
Supreme Court
15 pages
KANCHAN DUA Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-007459-007460 / 2010
Diary number: 22727 / 2010
Advocates: VIVEK GUPTA Vs ANIL KATIYAR

23 September 2019
Supreme Court
7 pages
STATE OF U.P. Vs VINOD KUMAR KATHERIA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-000149-000149 / 2017
Diary number: 38345 / 2016
Advocates: TANMAYA AGARWAL Vs

20 September 2019
Supreme Court
28 pages
SECRETARY,GOVT.OF INDIA . Vs DHARAMBIR SINGH

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-004981-004981 / 2012
Diary number: 11456 / 2012
Advocates: B. V. BALARAM DAS Vs AVIJIT BHATTACHARJEE

20 September 2019
Supreme Court
10 pages
NARAIN SINGH Vs UNION OF INDIA .

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-007452-007453 / 2019
Diary number: 40813 / 2015
Advocates: SANJAI KUMAR PATHAK Vs MUKESH KUMAR MARORIA

19 September 2019
Supreme Court
77 pages
UNION OF INDIA Vs TARSEM SINGH

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-007064-007064 / 2019
Diary number: 8773 / 2019
Advocates: DEVASHISH BHARUKA Vs

19 September 2019
Supreme Court
59 pages
GARGI Vs STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE DINESH MAHESHWARI
Case number: Crl.A. No.-001046-001046 / 2010
Diary number: 11032 / 2008
Advocates: S. JANANI Vs MONIKA GUSAIN

19 September 2019
Supreme Court
32 pages
UNION OF INDIA Vs M/S UNICORN INDUSTRIES

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE M.R. SHAH, HON'BLE MR. JUSTICE B.R. GAVAI
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-007432-007432 / 2019
Diary number: 32494 / 2012
Advocates: B. KRISHNA PRASAD Vs RAHUL NARAYAN

19 September 2019
Supreme Court
5 pages
M.ABBAS HAJI Vs T.N.CHANNAKESHAVA

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: Crl.A. No.-000664-000664 / 2012
Diary number: 3188 / 2009
Advocates: SUSHIL BALWADA Vs NARESH KUMAR