Showing 6571 - 6585 of 41947 judgements
16 July 2014
Supreme Court
12 pages
M/S AJEET SEEDS LTD. Vs K GOPALA KRISHNAIAH

Bench: RANJANA PRAKASH DESAI,N.V. RAMANA
Case number: Crl.A. No.-001523-001523 / 2014
Diary number: 23741 / 2013
Advocates: SUDHANSHU S. CHOUDHARI Vs

15 July 2014
Supreme Court
4 pages
RAJESH VALEL PUTHUVALIL Vs INLAND WATERWAYS AUTH.OF INDIA

Bench: T.S. THAKUR,C. NAGAPPAN
Case number: C.A. No.-006396-006396 / 2014
Diary number: 30737 / 2012
Advocates: MOHIT ABRAHAM Vs

15 July 2014
Supreme Court
12 pages
ROHTAS BHANKHAR Vs U.O.I.

Bench: CHIEF JUSTICE,JAGDISH SINGH KHEHAR,J. CHELAMESWAR,A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-006046-006047 / 2004
Diary number: 19709 / 1998
Advocates: KRISHAN SINGH CHAUHAN Vs

15 July 2014
Supreme Court
15 pages
BHUWAN MOHAN SINGH Vs MEENA .

Bench: DIPAK MISRA,V. GOPALA GOWDA
Case number: Crl.A. No.-001331-001331 / 2014
Diary number: 31233 / 2012
Advocates: JAY KISHOR SINGH Vs PRAGATI NEEKHRA

15 July 2014
Supreme Court
13 pages
OM PRAKASH Vs STATE OF HARYANA

Bench: SUDHANSU JYOTI MUKHOPADHAYA,PRAFULLA CHANDRA PANT
Case number: Crl.A. No.-000807-000807 / 2010
Diary number: 28853 / 2009
Advocates: PREM MALHOTRA Vs KAMAL MOHAN GUPTA

15 July 2014
Supreme Court
13 pages
C.K. DASEGOWDA Vs STATE OF KARNATAKA

Bench: DIPAK MISRA,V. GOPALA GOWDA
Case number: Crl.A. No.-001381-001381 / 2014
Diary number: 13117 / 2012
Advocates: (MRS. ) VIPIN GUPTA Vs V. N. RAGHUPATHY

15 July 2014
Supreme Court
22 pages
B.D.KHUNTE Vs UNION OF INDIA .

Bench: T.S. THAKUR,ADARSH KUMAR GOEL,R. BANUMATHI
Case number: Crl.A. No.-000242-000242 / 2012
Diary number: 32403 / 2011
Advocates: V. N. RAGHUPATHY Vs ANIL KATIYAR

10 July 2014
Supreme Court
15 pages
EASWARI Vs PARVATHI .

Bench: CHANDRAMAULI KR. PRASAD,PINAKI CHANDRA GHOSE
Case number: C.A. No.-001103-001103 / 2004
Diary number: 1430 / 2004
Advocates: R. NEDUMARAN Vs M. QAMARUDDIN

10 July 2014
Supreme Court
13 pages
KANTA Vs TAGORE HEART CARE & RES.CEN.P.LTD.

Bench: CHANDRAMAULI KR. PRASAD,PINAKI CHANDRA GHOSE
Case number: C.A. No.-006284-006284 / 2014
Diary number: 27991 / 2011
Advocates: NIKHIL JAIN Vs

10 July 2014
Supreme Court
23 pages
M/S SHAHA RATANSI KHIMJI & SONS Vs PROPOSED KUMBHAR SONS HOTEL P.LTD.

Bench: CHIEF JUSTICE,SUDHANSU JYOTI MUKHOPADHAYA,DIPAK MISRA
Case number: C.A. No.-000127-000127 / 2007
Diary number: 26660 / 2006
Advocates: VISHWAJIT SINGH Vs GAURAV AGRAWAL

09 July 2014
Supreme Court
0 pages
PUNJAB UNIVERSITY Vs UNIT TRUST OF INDIA .

Bench: CHANDRAMAULI KR. PRASAD,PINAKI CHANDRA GHOSE
Case number: C.A. No.-000400-000400 / 2007
Diary number: 243 / 2007
Advocates: RAVI PRAKASH MEHROTRA Vs BHARGAVA V. DESAI

09 July 2014
Supreme Court
15 pages
STATE OF BIHAR Vs ASHOK KUMAR SINGH .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: Crl.A. No.-001615-001615 / 2013
Diary number: 22764 / 2007
Advocates: GOPAL SINGH Vs ANIL KUMAR JHA

08 July 2014
Supreme Court
17 pages
SOBARAN SINGH Vs STATE OF M.P.

Bench: T.S. THAKUR,V. GOPALA GOWDA,C. NAGAPPAN
Case number: Crl.A. No.-001466-001466 / 2012
Diary number: 17893 / 2012
Advocates: SANJAY K. AGRAWAL Vs C. D. SINGH

08 July 2014
Supreme Court
20 pages
STATE OF MAHARASHTRA Vs RAJENDRA .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: Crl.A. No.-000719-000719 / 2010
Diary number: 5921 / 2006
Advocates: ANIRUDDHA P. MAYEE Vs

08 July 2014
Supreme Court
19 pages
KHIM SINGH Vs STATE OF UTTRAKHAND

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: Crl.A. No.-001986-001986 / 2009
Diary number: 11296 / 2007
Advocates: JAIL PETITION Vs JATINDER KUMAR BHATIA