Judgements

Showing 6556 - 6570 of 41947 judgements
23 July 2014
Supreme Court
9 pages
RAMDAS S/O KHELU NAIK Vs KRISHNANAND S/O VISHNU NAIK

Bench: RANJANA PRAKASH DESAI,N.V. RAMANA
Case number: Crl.A. No.-001522-001522 / 2014
Diary number: 35172 / 2012
Advocates: ANIL KUMAR Vs

23 July 2014
Supreme Court
22 pages
SOMNATH CHAKRABORTY Vs APPOLLO GLENEAGLES HOSP. LTD .

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,A.K. SIKRI
Case number: C.A. No.-006683-006684 / 2014
Diary number: 6804 / 2010
Advocates: RANJAN MUKHERJEE Vs K J JOHN AND CO

23 July 2014
Supreme Court
10 pages
RAJEEV DHAWAN Vs GULSHAN KUMAR MAHAJAN & ORS.

Bench: CHIEF JUSTICE,ANIL R. DAVE,SUDHANSU JYOTI MUKHOPADHAYA,DIPAK MISRA,SHIVA KIRTI SINGH
Case number: Contempt Petition (crl.) 2 of 1994
23 July 2014
Supreme Court
25 pages
DR. SUBRAMANIAN SWAMY Vs ARUN SHOURIE

Bench: CHIEF JUSTICE,ANIL R. DAVE,SUDHANSU JYOTI MUKHOPADHAYA,DIPAK MISRA,SHIVA KIRTI SINGH
Case number: Contempt Petition (crl.) 11 of 1990
22 July 2014
Supreme Court
21 pages
SAHARA INDIA REAL ESTATE CORP.LTD. Vs SECURITIES & EXCH.BOARD OF INDIA

Bench: T.S. THAKUR,ANIL R. DAVE,A.K. SIKRI
Case number: C.A. No.-009813-009813 / 2011
Diary number: 35629 / 2011
Advocates: GAURAV KEJRIWAL Vs K J JOHN AND CO

22 July 2014
Supreme Court
12 pages
ATUL TRIPATHI Vs STATE OF U.P.

Bench: M.Y. EQBAL,KURIAN JOSEPH
Case number: Crl.A. No.-001516-001516 / 2014
Diary number: 38206 / 2012
Advocates: ASHOK PANIGRAHI Vs ANUVRAT SHARMA

22 July 2014
Supreme Court
6 pages
SHYAM NARAIN PANDEY Vs STATE OF U.P

Bench: M.Y. EQBAL,KURIAN JOSEPH
Case number: Crl.A. No.-001515-001515 / 2014
Diary number: 8724 / 2014
Advocates: ANURADHA & ASSOCIATES Vs

22 July 2014
Supreme Court
21 pages
SAURABH KUMAR Vs JAILOR,KONEILA JAIL & ANR.

Bench: T.S. THAKUR,N.V. RAMANA
Case number: Writ Petition (crl.) 147 of 2013
21 July 2014
Supreme Court
0 pages
MAYANK PATHAK Vs THE STATE (GOVT. OF NCT OF DELHI) & ANR

Bench: SUDHANSU JYOTI MUKHOPADHAYA,S.A. BOBDE
Case number: Special Leave Petition (crl.) 2845 of 2014
21 July 2014
Supreme Court
26 pages
YOGENDRA YADAV Vs STATE OF JHARKHAND

Bench: RANJANA PRAKASH DESAI,N.V. RAMANA
Case number: Crl.A. No.-001205-001205 / 2014
Diary number: 31804 / 2012
Advocates: BANKEY BIHARI SHARMA Vs ANIL K. JHA

21 July 2014
Supreme Court
16 pages
G.MOHANASUNDARAM Vs R.NANTHAGOPAL

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: C.A. No.-006614-006614 / 2014
Diary number: 25127 / 2013
21 July 2014
Supreme Court
11 pages
UNION OF INDIA Vs HITENDER KUMAR SONI

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-010645-010645 / 2010
Diary number: 21859 / 2009
Advocates: D. S. MAHRA Vs C. K. SUCHARITA

18 July 2014
Supreme Court
30 pages
HUSSEIN GHADIALLY @ M.H.G.A.SHAIKH Vs STATE OF GUJARAT

Bench: T.S. THAKUR,C. NAGAPPAN
Case number: Crl.A. No.-000092-000092 / 2009
Diary number: 31462 / 2008
Advocates: SANJAY JAIN Vs HEMANTIKA WAHI

18 July 2014
Supreme Court
9 pages
LATA BABURAO MANE Vs RAMCHANDRA BALASAHEB MANE (D) THROGH LRS

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-000174-000174 / 2007
Diary number: 14700 / 2005
Advocates: ANIL K. JHA Vs NARESH KUMAR

17 July 2014
Supreme Court
19 pages
RENIKUNTLA RAJAMMA (D) BY LR. Vs K.SARWANAMMA

Bench: T.S. THAKUR,V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-004195-004195 / 2008
Diary number: 20959 / 2006
Advocates: K. RAJEEV Vs VENKATESWARA RAO ANUMOLU