Showing 6541 - 6555 of 41947 judgements
04 August 2014
Supreme Court
8 pages
BABU LAL Vs M/S. VIJAY SOLVEX LTD .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,S.A. BOBDE
Case number: C.A. No.-007174-007174 / 2014
Diary number: 9711 / 2012
Advocates: SHARMILA UPADHYAY Vs RUPESH KUMAR

04 August 2014
Supreme Court
7 pages
PRECIOUS JEWELS Vs VARUN GEMS

Bench: ANIL R. DAVE,VIKRAMAJIT SEN
Case number: C.A. No.-007191-007191 / 2014
Diary number: 5605 / 2013
Advocates: GAURAV KEJRIWAL Vs VARINDER KUMAR SHARMA

04 August 2014
Supreme Court
33 pages
GORKHA SECURITY SERVICES Vs GOVT. OF NCT OF DELHI

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: C.A. No.-007167-007168 / 2014
Diary number: 39649 / 2013
Advocates: RAMESHWAR PRASAD GOYAL Vs

04 August 2014
Supreme Court
0 pages
Y.SLEEBACHEN ETC. Vs SUPERINTENDING ENGINEER WRO/PWD

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: C.A. No.-007164-007166 / 2014
Diary number: 17440 / 2012
Advocates: P. V. DINESH Vs B. BALAJI

01 August 2014
Supreme Court
8 pages
D.D.TEWARI (D) THR. LRS. Vs UTTAR HARYANA BIJLI VITRAN NIGAM LD.&ORS

Bench: DIPAK MISRA,V. GOPALA GOWDA
Case number: C.A. No.-007113-007113 / 2014
Diary number: 19570 / 2011
Advocates: MILIND KUMAR Vs RAJESH MAHALE

01 August 2014
Supreme Court
32 pages
RAMESH Vs STATE TR.INSP.OF POLICE

Bench: DIPAK MISRA,V. GOPALA GOWDA
Case number: Crl.A. No.-000592-000592 / 2010
Diary number: 20402 / 2009
Advocates: S. MAHENDRAN Vs M. YOGESH KANNA

01 August 2014
Supreme Court
18 pages
U.C.RAMAN Vs P.T.A.RAHIM .

Bench: CHIEF JUSTICE,SHIVA KIRTI SINGH
Case number: C.A. No.-005509-005509 / 2012
Diary number: 22105 / 2012
Advocates: P. GEORGE GIRI Vs

01 August 2014
Supreme Court
87 pages
DASHRATH RUPSINGH RATHOD Vs STATE OF MAHARASHTRA

Bench: T.S. THAKUR,VIKRAMAJIT SEN,C. NAGAPPAN
Case number: Crl.A. No.-002287-002287 / 2009
Diary number: 2066 / 2007
Advocates: ANAGHA S. DESAI Vs CHANDER SHEKHAR ASHRI

31 July 2014
Supreme Court
32 pages
SANJAY GUPTA Vs STATE OF UTTAR PRADESH THROUGH ITS CHIEF SECRETARY

Bench: DIPAK MISRA,V. GOPALA GOWDA
Case number: W.P.(C) No.-000338-000338 / 2006
Diary number: 13713 / 2006
Advocates: PREM MALHOTRA Vs KAMLENDRA MISHRA

31 July 2014
Supreme Court
26 pages
BAIRAM MURALIDHAR Vs STATE OF A.P.

Bench: DIPAK MISRA,PINAKI CHANDRA GHOSE
Case number: Crl.A. No.-001587-001587 / 2014
Diary number: 4106 / 2012
Advocates: V. N. RAGHUPATHY Vs D. MAHESH BABU

31 July 2014
Supreme Court
16 pages
DURGA BURMAN(ROY) Vs STATE OF SIKKIM

Bench: MADAN B. LOKUR,KURIAN JOSEPH
Case number: Crl.A. No.-001010-001010 / 2004
Diary number: 16297 / 2004
Advocates: SUSHIL BALWADA Vs ARPUTHAM ARUNA AND CO

30 July 2014
Supreme Court
13 pages
SECR.,GOVT.OF NCT OF DELHI Vs GRADE-I DASS OFFICERS ASSOCIATION .

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-005153-005157 / 2009
Diary number: 23665 / 2008
Advocates: D. S. MAHRA Vs RANI CHHABRA

25 July 2014
Supreme Court
11 pages
NARINDER SINGH Vs STATE OF H.P.

Bench: RANJAN GOGOI,M.Y. EQBAL
Case number: Crl.A. No.-001564-001564 / 2014
Diary number: 25986 / 2012
Advocates: TARUN GUPTA Vs TULIKA PRAKASH

25 July 2014
Supreme Court
14 pages
AGRICULTURAL PRODUCE MARKETING COMMTT. Vs BANNAMMA(D) BY LRS.

Bench: RANJAN GOGOI,M.Y. EQBAL
Case number: C.A. No.-003198-003198 / 2007
Diary number: 20696 / 2004
Advocates: ANJANA CHANDRASHEKAR Vs A. S. BHASME

23 July 2014
Supreme Court
6 pages
DEVA RAM Vs STATE OF RAJASTHAN

Bench: RANJANA PRAKASH DESAI,N.V. RAMANA
Case number: Crl.A. No.-001165-001165 / 2014
Diary number: 7695 / 2014
Advocates: NACHIKETA JOSHI Vs