Judgements

08 August 2014
Supreme Court
30 pages

RAMAIAH @ RAMA Vs STATE OF KARNATAKA

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: Crl.A. No.-001671-001671 / 2011
Diary number: 6317 / 2011
Advocates: T. HARISH KUMAR Vs ANITHA SHENOY

08 August 2014
Supreme Court
14 pages

J.J.IRANI Vs STATE OF JHARKHAND

Bench: SUDHANSU JYOTI MUKHOPADHAYA,S.A. BOBDE
Case number: Crl.A. No.-001668-001670 / 2014
Diary number: 25541 / 2007
Advocates: MANIK KARANJAWALA Vs TAPESH KUMAR SINGH

07 August 2014
Supreme Court
47 pages

RAJ.RAJYA VIDYUT V NIGAM LTD. Vs DWARKA PRASAD KOOLWAL .

Bench: MADAN B. LOKUR,KURIAN JOSEPH
Case number: C.A. No.-007483-007483 / 2014
Diary number: 31027 / 2012
Advocates: PRATIBHA JAIN Vs VIDHI INTERNATIONAL

07 August 2014
Supreme Court
8 pages

PUDUCHERRY S.C.PEOPLE WELFARE ASSO. Vs CHIEF SECR.TO GOVT.,U.T.OF PONDICH.

Bench: CHIEF JUSTICE,MADAN B. LOKUR,KURIAN JOSEPH
Case number: C.A. No.-010829-010830 / 2010
Diary number: 31792 / 2008
Advocates: Vs V. G. PRAGASAM

07 August 2014
Supreme Court
5 pages

STATE OF M.P. Vs ANEES KHAN

Bench: T.S. THAKUR,ADARSH KUMAR GOEL
Case number: C.A. No.-007391-007391 / 2014
Diary number: 18000 / 2012
Advocates: C. D. SINGH Vs PRATIBHA JAIN

07 August 2014
Supreme Court
10 pages

STATE OF BIHAR Vs CHANDRESHWAR PATHAK

Bench: T.S. THAKUR,ADARSH KUMAR GOEL
Case number: C.A. No.-007392-007392 / 2014
Diary number: 1877 / 2013
Advocates: GOPAL SINGH Vs

07 August 2014
Supreme Court
26 pages

NAWAL KISHORE SHARMA Vs UNION OF INDIA .

Bench: RANJAN GOGOI,M.Y. EQBAL
Case number: C.A. No.-007414-007414 / 2014
Diary number: 16683 / 2013
Advocates: RAKESH KUMAR-I Vs

07 August 2014
Supreme Court
8 pages

SUNIL KUMAR Vs VIPIN KUMAR .

Bench: DIPAK MISRA,V. GOPALA GOWDA
Case number: Crl.A. No.-001664-001664 / 2014
Diary number: 7372 / 2013
Advocates: NARESH KUMAR Vs

07 August 2014
Supreme Court
11 pages

SHAILESHBHAI @ PAPPU BALUBHAI CHUNARA&AN Vs STATE OF GUJARAT

Bench: DIPAK MISRA,V. GOPALA GOWDA
Case number: Crl.A. No.-001974-001974 / 2012
Diary number: 21851 / 2012
Advocates: MRIDULA RAY BHARADWAJ Vs

06 August 2014
Supreme Court
18 pages

HAKKIM Vs STATE TR.DY.SUPDT.OF POLICE

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,SHIVA KIRTI SINGH
Case number: Crl.A. No.-000567-000567 / 2012
Diary number: 11568 / 2009
Advocates: L. K. PANDEY Vs M. YOGESH KANNA

06 August 2014
Supreme Court
20 pages

MANZOOR ALI KHAN Vs UNION OF INDIA .

Bench: T.S. THAKUR,ADARSH KUMAR GOEL
Case number: W.P.(C) No.-000305-000305 / 2007
Diary number: 16734 / 2007
Advocates: DINESH KUMAR GARG Vs V. G. PRAGASAM

06 August 2014
Supreme Court
25 pages

STATE OF M.P. Vs ANSHUMAN SHUKLA

Bench: T.S. THAKUR,V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-003498-003498 / 2008
Diary number: 15232 / 2007
Advocates: MISHRA SAURABH Vs

05 August 2014
Supreme Court
8 pages

MOHINDER SINGH Vs STATE OF HARYANA

Bench: T.S. THAKUR,C. NAGAPPAN,ADARSH KUMAR GOEL
Case number: C.A. No.-007227-007257 / 2014
Diary number: 2183 / 2001
Advocates: PREM MALHOTRA Vs KAMAL MOHAN GUPTA

05 August 2014
Supreme Court
5 pages

MAHESH STATIONARIES & ANR. Vs INDIABULLS FINANCIAL SERVICES LTD.

Bench: T.S. THAKUR,C. NAGAPPAN
Case number: Transfer Petition (crl.) 403 of 2013

05 August 2014
Supreme Court
5 pages

M/S.APEX DISTRIBUTORS & ANR. Vs M/S TIMEX GROUP INDIA LTD.

Bench: T.S. THAKUR,C. NAGAPPAN
Case number: Transfer Petition (crl.) 197 of 2012