Showing 6511 - 6525 of 41947 judgements
20 August 2014
Supreme Court
43 pages
SATVIR SINGH Vs STATE OF DELHI TR.C.B.I

Bench: DIPAK MISRA,V. GOPALA GOWDA
Case number: Crl.A. No.-000920-000920 / 2011
Diary number: 4052 / 2011
Advocates: SIBO SANKAR MISHRA Vs ARVIND KUMAR SHARMA

20 August 2014
Supreme Court
30 pages
PEMMADA PRABHAKAR Vs YOUNGMEN'S VYSYA ASSOCIATION .

Bench: DIPAK MISRA,V. GOPALA GOWDA
Case number: C.A. No.-007835-007835 / 2014
Diary number: 15384 / 2012
Advocates: SUDHA GUPTA Vs

20 August 2014
Supreme Court
14 pages
SARALADEVI Vs DIV.MGR.,M/S.ROYAL SUNDARAM A.IN.CO.LTD.

Bench: DIPAK MISRA,V. GOPALA GOWDA
Case number: C.A. No.-007158-007158 / 2014
Diary number: 41214 / 2013
Advocates: SURESHAN P. Vs

20 August 2014
Supreme Court
13 pages
KRISHNA KUMAR RASTOGI Vs SUMITRA DEVI

Bench: SUDHANSU JYOTI MUKHOPADHAYA,PRAFULLA CHANDRA PANT
Case number: C.A. No.-007796-007797 / 2014
Diary number: 16911 / 2012
Advocates: RAMESHWAR PRASAD GOYAL Vs

20 August 2014
Supreme Court
0 pages
INDIA YAMAHA MOTOR PVT LTD. Vs DHARAM SINGH

Bench: JAGDISH SINGH KHEHAR,ARUN MISHRA
Case number: C.A. No.-002393-002394 / 2008
Diary number: 30532 / 2007
Advocates: Vs JYOTI MENDIRATTA

14 August 2014
Supreme Court
13 pages
LIFE CORP.OF INDIA Vs S.VASANTHI

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: C.A. No.-007717-007717 / 2014
Diary number: 36783 / 2013
Advocates: GAUTAM NARAYAN Vs

13 August 2014
Supreme Court
8 pages
RAKESH Vs STATE OF U.P.

Bench: SUDHANSU JYOTI MUKHOPADHAYA,RANJAN GOGOI
Case number: Crl.A. No.-001412-001412 / 2014
Diary number: 10751 / 2013
Advocates: SHRISH KUMAR MISRA Vs

13 August 2014
Supreme Court
12 pages
NORTH EASTERN RAILWAY Vs TRIPPLE ENGINEERING WORK

Bench: RANJAN GOGOI,M.Y. EQBAL
Case number: C.A. No.-006275-006275 / 2014
Diary number: 2863 / 2013
Advocates: SHREEKANT N. TERDAL Vs MERUSAGAR SAMANTARAY

13 August 2014
Supreme Court
15 pages
PURSHOTTAM DAS TANDON DEAD BY LRS. Vs MILITARY ESTATE OFFICER .

Bench: RANJAN GOGOI,M.Y. EQBAL
Case number: C.A. No.-002147-002147 / 2006
Diary number: 16953 / 2005
Advocates: SHREE PAL SINGH Vs ANIL KATIYAR

13 August 2014
Supreme Court
24 pages
VIMAN VAMAN AWALE Vs GANGADHAR MAKHRIYA CHARITABLE TRUST &ORS

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: C.A. No.-007699-007699 / 2014
Diary number: 16884 / 2013
Advocates: PAWANSHREE AGRAWAL Vs

13 August 2014
Supreme Court
6 pages
A.FRANCIS Vs MGT.OF METROPOLITAN TRAN.CORP.LTD.

Bench: RANJAN GOGOI,M.Y. EQBAL
Case number: C.A. No.-007692-007692 / 2014
Diary number: 34526 / 2012
Advocates: C. K. SUCHARITA Vs R. AYYAM PERUMAL

12 August 2014
Supreme Court
16 pages
STATE OF GUJARAT Vs NATVARLAL MOTILAL CHAVDA

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: SLP(C) No.-027982-027982 / 2013
Diary number: 23872 / 2013
Advocates: HEMANTIKA WAHI Vs

12 August 2014
Supreme Court
26 pages
UNION OF INDIA Vs SAJEEV V. DESHPHANDE

Bench: CHIEF JUSTICE,J. CHELAMESWAR,A.K. SIKRI
Case number: Crl.A. No.-000660-000660 / 2007
Diary number: 21303 / 2006
Advocates: SUSHMA SURI Vs SUCHITRA ATUL CHITALE

12 August 2014
Supreme Court
0 pages
KURATIKAR SUDHAKAR Vs STATE OF A.P.

Bench: DIPAK MISRA,S.A. BOBDE
Case number: Crl.A. No.-000404-000404 / 2008
Diary number: 31770 / 2007
Advocates: MADHU MOOLCHANDANI Vs D. MAHESH BABU

11 August 2014
Supreme Court
17 pages
PAWAN KUMAR RALLI Vs MANINDER SINGH NARULA

Bench: RANJANA PRAKASH DESAI,N.V. RAMANA
Case number: Crl.A. No.-001684-001684 / 2014
Diary number: 28241 / 2013
Advocates: T. V. GEORGE Vs