Showing 6496 - 6510 of 41947 judgements
26 August 2014
Supreme Court
7 pages
M/S NAVODAYA MASS ENTERTAINMENT LTD. Vs M/S J.M.COMBINES

Bench: M.Y. EQBAL,PINAKI CHANDRA GHOSE
Case number: C.A. No.-007128-007129 / 2011
Diary number: 38191 / 2009
Advocates: ANISH KUMAR GUPTA Vs RAKESH K. SHARMA

26 August 2014
Supreme Court
7 pages
GHANSHYAM SHARMA Vs SURENDRA KUMAR SHARMA .

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: Crl.A. No.-001838-001838 / 2014
Diary number: 11437 / 2013
Advocates: SHIV RAM SHARMA Vs

26 August 2014
Supreme Court
16 pages
BALWAN Vs STATE OF HARYANA

Bench: T.S. THAKUR,C. NAGAPPAN,ADARSH KUMAR GOEL
Case number: Crl.A. No.-001842-001842 / 2014
Diary number: 14369 / 2012
Advocates: DEVASHISH BHARUKA Vs KAMAL MOHAN GUPTA

26 August 2014
Supreme Court
0 pages
BISHAN DASS Vs STATE OF PUNJAB

Bench: T.S. THAKUR,R. BANUMATHI
Case number: Crl.A. No.-001837-001837 / 2014
Diary number: 7459 / 2014
Advocates: SHREE PAL SINGH Vs

25 August 2014
Supreme Court
68 pages
BALWANT RAI SALUJA & ANR ETC.ETC. Vs AIR INDIA LTD..

Bench: H.L. DATTU,R.K. AGRAWAL,ARUN MISHRA
Case number: C.A. No.-010264-010266 / 2013
Diary number: 24797 / 2011
Advocates: ANIRUDDHA P. MAYEE Vs RUCHI KOHLI

25 August 2014
Supreme Court
163 pages
MANOHAR LAL SHARMA Vs THE PRINCIPLE SECRETARY & OTHERS

Bench: CHIEF JUSTICE,MADAN B. LOKUR,KURIAN JOSEPH
Case number: Writ Petition (crl.) 120 of 2012

22 August 2014
Supreme Court
14 pages
TOLYA ETC Vs STATE OF M.P. & ANR. ETC.

Bench: RANJAN GOGOI,M.Y. EQBAL
Case number: C.A. No.-006471-006471 / 2014
Diary number: 1084 / 2005
Advocates: VARINDER KUMAR SHARMA Vs ASHOK K. SRIVASTAVA

22 August 2014
Supreme Court
9 pages
PULSIVE TECHNOLOGIES P.LTD. Vs STATE OF GUJARAT .

Bench: RANJANA PRAKASH DESAI,N.V. RAMANA
Case number: Crl.A. No.-001808-001808 / 2014
Diary number: 38830 / 2011
Advocates: SUMITA RAY Vs HEMANTIKA WAHI

21 August 2014
Supreme Court
22 pages
V. SREERAMACHANDRA AVADHANI (D) BY LRS. Vs SHAIK ABDUL RAHIM

Bench: JAGDISH SINGH KHEHAR,ROHINTON FALI NARIMAN
Case number: C.A. No.-002364-002364 / 2005
Diary number: 20075 / 2004
Advocates: G. RAMAKRISHNA PRASAD Vs ANNAM D. N. RAO

21 August 2014
Supreme Court
16 pages
RAJU @ DEVENDRA CHOUBEY Vs STATE OF CHHATISGARH

Bench: DIPAK MISRA,S.A. BOBDE
Case number: Crl.A. No.-000822-000822 / 2012
Diary number: 36050 / 2011
Advocates: VIDYA DHAR GAUR Vs C. D. SINGH

21 August 2014
Supreme Court
8 pages
SUBHRANSU SEKHAR PADHI Vs GUNAMANI SWAIN .

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: C.A. No.-007936-007936 / 2014
Diary number: 10850 / 2011
Advocates: RUTWIK PANDA Vs SUNIL FERNANDES

21 August 2014
Supreme Court
38 pages
SINGH RAM (D) TR.LR. Vs SHEO RAM .

Bench: T.S. THAKUR,C. NAGAPPAN,ADARSH KUMAR GOEL
Case number: C.A. No.-005198-005198 / 2008
Diary number: 20785 / 2008
Advocates: ABHISHEK ATREY Vs

21 August 2014
Supreme Court
12 pages
M/S. GIRA ENTERPRISES Vs COMMISSIONER OF CUSTOMS, AHMEDABAD

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: C.A. No.-000433-000434 / 2006
Diary number: 25815 / 2005
Advocates: PRAVEEN KUMAR Vs B. KRISHNA PRASAD

20 August 2014
Supreme Court
11 pages
AKALAKUNNAM VILL.SERV. CO.OP.BANK LTD.&A Vs BINU N.

Bench: RANJAN GOGOI,M.Y. EQBAL
Case number: C.A. No.-007839-007839 / 2014
Diary number: 6587 / 2013
Advocates: MADHURIMA TATIA Vs

20 August 2014
Supreme Court
3 pages
SHIVGIRI ASSOCIATES Vs METSO MINERALS (INDIA) PVT LTD

Bench: T.S. THAKUR,VIKRAMAJIT SEN
Case number: Crl.A. No.-001771-001771 / 2014
Diary number: 28445 / 2013
Advocates: DIKSHA RAI Vs