Showing 6481 - 6495 of 41947 judgements
02 September 2014
Supreme Court
10 pages
SUKHJIT SINGH Vs STATE OF PUNJAB

Bench: DIPAK MISRA,A.K. SIKRI
Case number: Crl.A. No.-000263-000263 / 2013
Diary number: 10519 / 2012
Advocates: CHANDER SHEKHAR ASHRI Vs KULDIP SINGH

02 September 2014
Supreme Court
0 pages
MOHD. ARIF @ ASHFAQ Vs THE REG. SUPREME COURT OF INDIA & ORS

Bench: CHIEF JUSTICE,JAGDISH SINGH KHEHAR,J. CHELAMESWAR,A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: Writ Petition (crl.) 77 of 2014

01 September 2014
Supreme Court
7 pages
BHARAT HEAVY ELECTRICALS LTD Vs TATA PROJECTS LTD

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,SHIVA KIRTI SINGH
Case number: C.A. No.-008373-008373 / 2014
Diary number: 31515 / 2013
Advocates: MAYURI RAGHUVANSHI Vs

01 September 2014
Supreme Court
46 pages
CHANDIGARH ADMINISTRATION Vs JASMINE KAUR .

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,SHIVA KIRTI SINGH
Case number: C.A. No.-008377-008378 / 2014
Diary number: 18209 / 2014
Advocates: RITESH KHATRI Vs

01 September 2014
Supreme Court
10 pages
STATE OF H.P.& ANR Vs TILAK RAJ

Bench: ANIL R. DAVE,UDAY UMESH LALIT
Case number: C.A. No.-009124-009124 / 2014
Diary number: 39382 / 2010
Advocates: PRAGATI NEEKHRA Vs BHASKAR Y. KULKARNI

29 August 2014
Supreme Court
7 pages
RAM BAHADUR PANDEY Vs STATE OF UTTARKHAND .

Bench: ANIL R. DAVE,UDAY UMESH LALIT
Case number: C.A. No.-009130-009130 / 2014
Diary number: 37269 / 2009
Advocates: RAJEEV SHARMA Vs MRIDULA RAY BHARADWAJ

29 August 2014
Supreme Court
11 pages
PUNJAB STATE ELECT.BOARD NOW PB.S.P.C.L. Vs RAJ KUMAR GOEL

Bench: DIPAK MISRA,VIKRAMAJIT SEN
Case number: C.A. No.-008366-008366 / 2014
Diary number: 39716 / 2013
Advocates: VIKASH SINGH Vs

29 August 2014
Supreme Court
23 pages
ASHRAF KOKKUR Vs K.V.ABDUL KHADER ETC.

Bench: MADAN B. LOKUR,KURIAN JOSEPH
Case number: C.A. No.-000069-000070 / 2012
Diary number: 40042 / 2011
Advocates: E. M. S. ANAM Vs V. K. VERMA

28 August 2014
Supreme Court
48 pages
PANGU ALIAS APPUTTY (DEAD) THROU L.R.ORS Vs NARAYANI AND ORS.

Bench: DIPAK MISRA,V. GOPALA GOWDA
Case number: C.A. No.-000352-000352 / 2009
Diary number: 25544 / 2005
Advocates: T. G. NARAYANAN NAIR Vs ROMY CHACKO

28 August 2014
Supreme Court
17 pages
YERRAMMA Vs G. KRISHNAMURTHY & ANR

Bench: DIPAK MISRA,V. GOPALA GOWDA
Case number: C.A. No.-007705-007705 / 2014
Diary number: 39353 / 2013

27 August 2014
Supreme Court
123 pages
MANOJ NARULA Vs UNION OF INDIA

Bench: CHIEF JUSTICE,DIPAK MISRA,MADAN B. LOKUR,KURIAN JOSEPH,S.A. BOBDE
Case number: W.P.(C) No.-000289-000289 / 2005
Diary number: 60215 / 2005
Advocates: ANIL KUMAR JHA Vs

27 August 2014
Supreme Court
22 pages
SURJIT SINGH Vs GURWANT KAUR .

Bench: DIPAK MISRA,V. GOPALA GOWDA
Case number: C.A. No.-008283-008283 / 2014
Diary number: 18999 / 2012
Advocates: MANJULA GUPTA Vs BHASKAR Y. KULKARNI

27 August 2014
Supreme Court
32 pages
UOI Vs NARESH CHANDER

Bench: CHIEF JUSTICE,DIPAK MISRA,MADAN B. LOKUR,KURIAN JOSEPH,S.A. BOBDE
Case number: C.A. No.-006177-006177 / 2014
Diary number: 13925 / 2014
Advocates: B. V. BALARAM DAS Vs

27 August 2014
Supreme Court
13 pages
DENY BORA Vs STATE OF ASSAM

Bench: DIPAK MISRA,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000679-000679 / 2013
Diary number: 10538 / 2013
Advocates: VIKASH SINGH Vs

26 August 2014
Supreme Court
7 pages
M/S PARADEEP PHOSPHATE LTD. Vs PARADEEP PHOSPHATE MAZDOOR UNION .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,S.A. BOBDE
Case number: C.A. No.-008151-008151 / 2014
Diary number: 943 / 2013
Advocates: Vs SHIBASHISH MISRA